High Courts07 Mar 2007Dismissed
Thanulingam Vs The State
Madras High Court · (2007) 03 MAD CK 0165
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Madras High Court judgments, 2007
3,127 judgments · page 122 of 157
High Courts07 Mar 2007Allowed
Palanisamy Vs Kailaperumal
Madras High Court · (2007) 03 MAD CK 0130
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 148, 149, 151
High Courts07 Mar 2007Allowed
Ellammal and Others Vs State of Tamil Nadu and Sanjeevi Pandithar
Madras High Court · (2007) 2 MLJ 1113
Tamil Nadu Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 3Tamil Nadu Land Encroachment Act, 1905 — Section 2, 6
High Courts07 Mar 2007Dismissed
Damayanthi Kailasam Vs Mrs. D.F. Philips, Lt. Col. C.C. Philips, Mrs. Rajeswari Shinde and Mrs. Jayanthi
Madras High Court · (2007) 2 CTC 813 : (2007) 3 MLJ 331
Benami Transactions (Prohibition) Act, 1988 — Section 2, 4Civil Procedure Code, 1908 (CPC) — Order 8 Rule 9Succession Act, 1925 — Section 213(1), 213(2)
High Courts07 Mar 2007Allowed
Indian Oil Corporation and LPG Plant Labour Union Vs Assistant Labour Commissioner (Central), The Plant Manager, LPG Bottling Plant, Indian Oil Corporation and A.S.K. Agencies, Engineers and Contractors
Madras High Court · (2007) 03 MAD CK 0061
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 12, 12(3), 18(3), 22(1), 22(2)
High Courts07 Mar 2007Dismissed
A.C.G. Venancious and Another Vs Jagajothi and Others
Madras High Court · (2008) ACJ 1434
Motor Vehicles Act, 1988 — Section 168, 170
High Courts07 Mar 2007
Elecon Engineering Pvt. Ltd. Vs Commercial Tax Officer (TDS), East Division
Madras High Court · (2008) 11 VST 615
Tamil Nadu General Sales Tax Act, 1959 — Section 3B, 7C, 7F, 7F(2), 7F(6)Tamil Nadu General Sales Tax Rules, 1959 — Rule 18(6), 18F
High Courts06 Mar 2007Dismissed
Southern India Bearing Distributors Association Vs Special Commissioner and Commissioner of Commercial Taxes and Another
Madras High Court · (2008) 12 VST 319
Tamil Nadu General Sales Tax Act, 1959 — Section 3(2), 3(3), 3(5)
High Courts06 Mar 2007
R. Jeeva Jothi, Annachi @ Rajagopal and 5 Others Vs Inspector of Police, Vedharanyam Police Station
Madras High Court · (2007) 1 LW(Cri) 377
High Courts06 Mar 2007Dismissed
B. Sivaraman and Others Vs S. Ramalingam
Madras High Court · AIR 2007 Mad 221
Easements Act, 1882 — Section 13, 13, 13A, 13BRegistration Act, 1908 — Section 47Transfer of Property Act, 1882 — Section 48, 54
High Courts06 Mar 2007
M. Jeevanandham Vs Balaji and 6 Others
Madras High Court · (2007) 1 LW(Cri) 372
High Courts06 Mar 2007
Karur District Dyeing and Bleaching Factory Owners' Association Vs The Assessing Officer, Textile Committee, Government of India, Ministry of Textiles and Union of India (UOI)
Madras High Court · (2009) 13 STR 317
Textiles Committee (Cess) Rules, 1975 — Rule 4, 7, 8Textiles Committee Act, 1963 — Section 11(4A), 2, 5(D), 5A, 5A(1)
High Courts06 Mar 2007Dismissed
K. Chinnasamy Vs Sivagamiammal
Madras High Court · (2007) 4 CTC 122
Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts06 Mar 2007Dismissed
C.K. Ravindaran Vs New Horizon Sugar Mills Limited
Madras High Court · (2007) 2 LLJ 613
Industrial Disputes Act, 1947 — Section 10(1), 12(3), 2, 33C(2)
High Courts06 Mar 2007Dismissed
Mohanasamy Mudali Vs Maninatha Mudali
Madras High Court · (2007) 03 MAD CK 0110
High Courts06 Mar 2007
J. Manoharan Vs The Conservator of Forests and G. Shivaji, Forest Ranger
Madras High Court · (2007) 03 MAD CK 0105
Tamil Nadu State and Subordinate Services Rules, 1955 — Rule 57
High Courts06 Mar 2007Dismissed
K. Muthu Vs A. Mohamed Yusuf Khan, Zeauddin, A. Sarbudin and A. Zahir Hussain
Madras High Court · (2007) 03 MAD CK 0075
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2)(i), 11(4), 25
High Courts06 Mar 2007
M. Jeevanandham Vs Balaji and Others
Madras High Court · (2007) CriLJ 2631 : (2008) 2 RCR(Criminal) 619
Criminal Practice Rules, 1999 — Rule 28Criminal Procedure Code, 1973 (CrPC) — Section 197, 197(1), 2, 201, 202Penal Code, 1860 (IPC) — Section 149, 166, 167, 294, 323
High Courts06 Mar 2007
Inspector of Police Vs R. Jeeva Jothi and Others
Madras High Court · (2007) CriLJ 3003
Criminal Procedure Code, 1973 (CrPC) — Section 170, 190, 2, 207, 207APenal Code, 1860 (IPC) — Section 147, 148, 149, 214, 307
High Courts06 Mar 2007Dismissed
Mr. K. Karuppanna Gounder Vs The State of Tamil Nadu and Smt. Parvathammal
Madras High Court · (2007) 03 MAD CK 0059
Civil Procedure Code, 1908 (CPC) — Section 80Specific Relief Act, 1963 — Section 41Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961 — Section 18, 18(1), 54