COURT ARCHIVE

Madras High Court judgments, 2007

3,127 judgments · page 121 of 157

High Courts09 Mar 2007Dismissed

S. Rukmani and S. Prem Vs R.B. Vasudev, B.V. Saptharishi and B.V. Brama Rishi

Madras High Court · (2007) 5 CTC 191 : (2007) 6 MLJ 888 : (2009) 5 RCR(Civil) 840 : (2008) 1 RCR(Rent) 115

Civil Procedure Code Amendment Act, 2002 — Order 7 Rule 14(1)Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14Constitution of India, 1950 — Article 227

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High Courts09 Mar 2007Allowed

J. Balasubramaniam Vs S. Pitchammal

Madras High Court · (2007) 03 MAD CK 0008

Constitution of India, 1950 — Article 136Hindu Marriage Act, 1955 — Section 13, 13(1), 9

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High Courts09 Mar 2007Dismissed

Subramanian Vs Inspector of Police

Madras High Court · (2007) 03 MAD CK 0006

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307

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High Courts08 Mar 2007Dismissed

V.D.R. Impex Vs Joint Commissioner of Commercial Taxes

Madras High Court · (2009) 20 VST 398

Tamil Nadu General Sales Tax Act, 1959 — Section 24(2), 24(3), 24A

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High Courts08 Mar 2007

National Insurance Co. Ltd. Vs Saroja, T. Raja and M.R. Krishnan

Madras High Court · (2007) 03 MAD CK 0302

Motor Vehicles Act, 1988 — Section 147

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High Courts08 Mar 2007Dismissed

The Union of India (UOI) Vs K. Babu (EDSV) and Others The Union of India (UOI) Vs All India Postal Extra Departmental Employees Union and The Registrar, Central Administrative Tribunal Union of India (UOI) Vs S. Sivakasi and Others

Madras High Court · (2007) 3 MLJ 25

Constitution of India, 1950 — Article 13, 13(1), 14, 313, 366

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High Courts08 Mar 2007Dismissed

Gandhimathi Vs Arumuga Thevar and Others

Madras High Court · (2007) 03 MAD CK 0208

Criminal Procedure Code, 1973 (CrPC) — Section 200, 207, 313Penal Code, 1860 (IPC) — Section 147, 148, 160, 323, 326

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High Courts08 Mar 2007

Singh, Lenin @ Lenin Lawrence and Kannan @ Raj Vs State

Madras High Court · (2007) 03 MAD CK 0170

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304

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High Courts08 Mar 2007Dismissed

Lalithammal Vs T. Mohan Das

Madras High Court · (2007) 03 MAD CK 0152

Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 187, 213, 369, 57

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High Courts08 Mar 2007Allowed

M.M.T.A. Limited Vs Karthik Fisheries P. Ltd. and N.K. Kumar

Madras High Court · (2007) 2 ALD(Cri) 8 : (2007) 2 BC 376

Criminal Procedure Code, 1973 (CrPC) — Section 200, 207, 313Negotiable Instruments Act, 1881 (NI) — Section 138, 139

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High Courts08 Mar 2007Allowed

Sridharan Vs S. Natarajan, Kibayathullah and Viswanatha Reddiar

Madras High Court · (2007) 3 CTC 45 : (2007) 3 MLJ 179

Civil Procedure Code, 1908 (CPC) — Section 115Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 14(1), 2(6), 25, 8, 8(2)

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High Courts08 Mar 2007Dismissed

N. Prabu Raj, N. Swarnalatha and S. Vidyalakshmi Vs R. Sudharsanam Chettiar and Others

Madras High Court · (2007) 2 MLJ 1130

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5

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High Courts08 Mar 2007Allowed

Umarani Vs Velan

Madras High Court · (2007) 03 MAD CK 0123

Criminal Procedure Code, 1973 (CrPC) — Section 200Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts08 Mar 2007

Pushpa, Veerappan and Sumathi Vs Ravi and Others

Madras High Court · (2007) CriLJ 4747 : (2007) 1 LW(Cri) 368

Penal Code, 1860 (IPC) — Section 159, 160, 294, 323

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High Courts08 Mar 2007Dismissed

Shanmugapandian Vs The State of Tamilnadu

Madras High Court · (2007) 03 MAD CK 0085

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304

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High Courts08 Mar 2007Dismissed

The Union of India (UOI) Vs K. Babu (EDSV) and Others The Union of India (UOI) Vs All India Postal Extra Departmental Employees Union and The Registrar, Central Administrative Tribunal, Madras Bench Union of India (UOI) Vs S. Sivakasi and Others

Madras High Court · (2007) 3 MLJ 25

Constitution of India, 1950 — Article 13(1), 13(3), 14, 313, 366

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High Courts07 Mar 2007Allowed

S. Nalini Srikaran Vs Union of India (UOI)

Madras High Court · AIR 2007 Mad 187 : (2007) 2 MLJ 831

Citizenship Act, 1955 — Section 18, 18(2), 3, 4(1), 9Citizenship Rules, 2009 — Rule 3, 30Civil Procedure Code, 1908 (CPC) — Order 32 Rule 1

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High Courts07 Mar 2007Dismissed

S. Velayudhampillai Vs The Special Officer, Kallakurichi II Co.operative Sugar Mills Limited

Madras High Court · (2007) 03 MAD CK 0223

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High Courts07 Mar 2007

Continental Exporters Vs The Joint Commissioner (CT), Revision Petition, The Deputy Commissioner (CT), Central Division, The Assistant Commissioner (CT), Enforcement (Central) and The Deputy Commercial Tax Officer, Roving Squad I (Central)

Madras High Court · (2007) 8 VST 702

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High Courts07 Mar 2007Dismissed

Santhanapandi Thevar Vs State

Madras High Court · (2007) 03 MAD CK 0177

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 506

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