High Courts28 Jun 2006Allowed
P.C. Gangadaran Vs The Secretary to Government, Home Department and Others
Madras High Court · (2006) 06 MAD CK 0232
COURT ARCHIVE
Madras High Court judgments, 2006
3,035 judgments · page 80 of 152
High Courts28 Jun 2006Dismissed
Hindustan Petroleum Corporation Ltd. Vs Tayarammal, Smt. Rajini and Smt. Anuradha
Madras High Court · (2006) 4 CTC 754 : (2006) 3 LW 977 : (2006) 4 MLJ 249
Madras City Tenants Protection Act, 1922 — Section 9, 9(1)
High Courts28 Jun 2006Dismissed
A. Abdul Rahim Vs Baree Trading Company
Madras High Court · (2006) 06 MAD CK 0130
Constitution of India, 1950 — Article 136
High Courts28 Jun 2006Dismissed
Abdul Rawoof Vs K. Shanmugasundaram
Madras High Court · (2006) 06 MAD CK 0128
High Courts28 Jun 2006
K. Sakthivel Vs State Level Caste Scrutiny Committee
Madras High Court · (2006) 06 MAD CK 0127
High Courts28 Jun 2006Dismissed
M. Ganesan Vs G. Amirtha alias Porkkodi
Madras High Court · (2006) 06 MAD CK 0072
Constitution of India, 1950 — Article 227
High Courts28 Jun 2006Dismissed
The Managing Director, Tamil Nadu State Transport Corporation Limited Vs S. Muthusamy and Others
Madras High Court · (2006) 06 MAD CK 0068
High Courts28 Jun 2006
Tamil Nadu State Transport Corporation (Villupuram) Ltd. Vs The Inspector of Labour, Labour Court and A. Pratab Chandran
Madras High Court · (2006) 06 MAD CK 0058
High Courts28 Jun 2006Allowed
Dr. A. Ravikumar Vs M. Savithiri and Others
Madras High Court · (2006) 3 CTC 720 : (2006) 4 LW 24 : (2006) 4 MLJ 113 : (2006) 4 RCR(Civil) 171
High Courts28 Jun 2006Dismissed
Sporting Pastime India Limited and K.K. Shivakumar Vs Kasthuri and Sons Limited
Madras High Court · (2007) 1 ARBLR 99 : (2007) 2 BC 263 : (2007) 141 CompCas 111 : (2006) 4 CTC 377 : (2006) 3 LW 533 : (2006) 4 MLJ 1112 : (2006) 70 SCL 158
Arbitration and Conciliation Act, 1996 — Section 16, 8, 8(1), 8(3)Companies Act, 1956 — Section 100, 397, 398, 402, 403
High Courts27 Jun 2006Allowed
Smt. P. Rajamani Vs The Chairman, The Chief Engineer (Personnel) and The Superintending Engineer, Tamil Nadu Elec. Board
Madras High Court · (2006) 06 MAD CK 0311
High Courts27 Jun 2006Dismissed
Commissioner of Income Tax, Trichy Vs S. Srinivasan
Madras High Court · (2007) 160 TAXMAN 314
Income Tax Act, 1961 — Section 10(10C), 17, 89, 89(1)
High Courts27 Jun 2006
G. Ayyakkonar Vs The Inspector General of Registration, Santhome, Chennai and Others
Madras High Court · (2006) 06 MAD CK 0291
Registration Act, 1908 — Section 17, 18, 21, 28, 32
High Courts27 Jun 2006Allowed
G. Ramesh and Others Vs Registrar of Companies
Madras High Court · (2006) 06 MAD CK 0285
Companies (Court) Rules, 1959 — Rule 11Companies Act, 1956 — Section 220, 628, 63, 633, 633(1)
High Courts27 Jun 2006
Mr. Mohammed Ayub Khan Vs Shahanaaz Naazni and Miss Nisha Fathma
Madras High Court · (2006) 2 LW(Cri) 747
High Courts27 Jun 2006Allowed
Abdul Kareem alias Palani Babu and Others Vs Inspector of Police, CBCID SIT
Madras High Court · (2006) 06 MAD CK 0276
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 41(1)Explosive Substances Act, 1908 — Section 3, 4, 4(1), 6Penal Code, 1860 (IPC) — Section 120(B)(1), 120B, 302, 307, 324
High Courts27 Jun 2006Allowed
Prabhakaran and Others Vs State
Madras High Court · (2006) 4 CTC 392
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 109, 147, 148, 149, 302
High Courts27 Jun 2006Dismissed
R. Krishna Kumar, rep. by his Power of Agent Mr. D. Kothandan Vs The District Collector and The Tahsildar
Madras High Court · (2006) 06 MAD CK 0274
High Courts27 Jun 2006Dismissed
K. Sengodan Vs The state of Tamil Nadu, Chemplast Sanmar Limited, PVC Division and Sankari Chemical Industries Ltd.
Madras High Court · (2006) 3 MLJ 771
Land Acquisition Act, 1894 — Section 16B, 3
High Courts27 Jun 2006Allowed
S. Nayagam Vs Food Corporation of India
Madras High Court · (2006) 06 MAD CK 0261
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 11Food Corporation of India Staff Regulations, 1971 — Regulation 54, 56, 74(4)