COURT ARCHIVE

Madras High Court judgments, 2006

3,035 judgments · page 82 of 152

High Courts26 Jun 2006Allowed

R. Mala Vs The Secretary, A. 2943 Alanthur PAC Bank, Thiruppalai Branch, Oomachikulam, Madurai -625 014, The Inspector of Police, Economic Offences Wing II, Tallakulam Police Station, S-1's Quarter - I Block, Madurai - 625 002 and M. Kumar

Madras High Court · (2006) 06 MAD CK 0293

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High Courts26 Jun 2006Allowed

A. Saraswathi Vs The Director General of Police and The Chairman and Director General of Police Tamil Nadu Uniformed Services Recruitment Board

Madras High Court · (2006) 06 MAD CK 0238

Tamil Nadu Police Subordinate Service (Discipline and Appeal) Rules, 1955 — Rule 13, 3

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High Courts26 Jun 2006Allowed

E. Ramalingam Vs The Director of Collegiate Education and The Regional Joint Director of Collegiate Education, Tiruchirapalli Region

Madras High Court · (2006) 4 CTC 832 : (2007) 1 LW 10 : (2006) 3 MLJ 641 : (2007) WritLR 1073

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High Courts26 Jun 2006

The General manager Southern Railway Vs A.S. Duraiswamy and The Presiding Officer Central Government Labour Court

Madras High Court · (2006) 06 MAD CK 0129

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High Courts26 Jun 2006Allowed

Manohari Vs The Secretary to Government Prohibition and Excise Department and The District Magistrate and District Collector

Madras High Court · (2006) 06 MAD CK 0117

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High Courts26 Jun 2006Allowed

Viswanathan Vs The District Collector and District Magistrate and The Secretary to Government, Government of Tamil Nadu, Prohibition and Excise Department

Madras High Court · (2006) 06 MAD CK 0116

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High Courts26 Jun 2006Allowed

Sathya Vs The State of Tamil Nadu

Madras High Court · (2006) 06 MAD CK 0115

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High Courts26 Jun 2006Allowed

Sampath Vs State

Madras High Court · (2006) 06 MAD CK 0114

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High Courts26 Jun 2006Allowed

Raja @ Katturaja Vs The District Magistrate and District Collector and The Secretary to Government, Government of Tamil Nadu, Prohibition and Excise XII Department

Madras High Court · (2006) 06 MAD CK 0088

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High Courts26 Jun 2006Allowed

Murugan Vs The State

Madras High Court · (2006) 06 MAD CK 0084

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 109, 201, 302

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High Courts26 Jun 2006Dismissed

A. Arun Thamburaj Vs Prof. Dr. Brimanandham, M.D., D.M.(Cardio), Vice Chancellor, The Tamil Nadu Dr. MGR Medical University and The Controller of Examination, The Tamil Nadu Dr. MGR Medical University

Madras High Court · (2006) 3 MLJ 826

Penal Code, 1860 (IPC) — Section 52

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High Courts26 Jun 2006Dismissed

G. Ganesan Vs Chennai Metropolitan Development Authority and A. Bond Strands Pvt. Ltd.

Madras High Court · (2006) 3 MLJ 1000

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High Courts26 Jun 2006Allowed

Vimalamary Vs The District Collector and District Magistrate and The Secretary to Government of Tamil Nadu, Prohibition and Excise Department

Madras High Court · (2006) 06 MAD CK 0052

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High Courts26 Jun 2006Allowed

M. Sivalingam Vs The State of Tamil Nadu

Madras High Court · (2006) 06 MAD CK 0051

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High Courts26 Jun 2006Allowed

N. Senthil Kumar Vs State

Madras High Court · (2006) 06 MAD CK 0050

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High Courts26 Jun 2006Allowed

N. Ravishankar Vs State

Madras High Court · (2006) 06 MAD CK 0048

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High Courts26 Jun 2006Allowed

Vasuki Vs The Secretary to Government, Government of Tamil Nadu, Prohibition and Excise Department and The District Magistrate and District Collector

Madras High Court · (2006) 06 MAD CK 0047

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High Courts26 Jun 2006Allowed

Malar Vs The State of Tamil Nadu

Madras High Court · (2006) 06 MAD CK 0046

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High Courts26 Jun 2006Allowed

Jekatha Vs The State of Tamil Nadu

Madras High Court · (2006) 06 MAD CK 0043

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High Courts26 Jun 2006Allowed

Ananthan Vs The District Collector and District Magistrate and The Secretary to Government of Tamil Nadu, Prohibition and Excise Department

Madras High Court · (2006) 06 MAD CK 0042

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