High Courts10 Feb 2006Dismissed
A. Panneerselvam Vs Sowmini, Meena Nandan, M.P. Rajan and M.P. Manohar
Madras High Court · (2006) 2 CTC 22 : (2006) 1 MLJ 592
COURT ARCHIVE
Madras High Court judgments, 2006
3,035 judgments · page 137 of 152
High Courts10 Feb 2006Dismissed
Madras Fertilisers Ltd. Vs Presiding Officer, I Additional Labour Court and Another
Madras High Court · (2006) 3 LLJ 123 : (2006) 2 MLJ 205
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11A
High Courts08 Feb 2006
K.V. Pushpavalli Vs Arulmighu Theerthabaleeswarar Devasthanam and P. Hayath Basha
Madras High Court · (2006) 02 MAD CK 0306
Transfer of Property Act, 1882 — Section 106, 108, 108(c), 108(j), 108(j)
High Courts08 Feb 2006
Chinnakannu Naidu and Saroja Vs Chinnappan
Madras High Court · (2006) 02 MAD CK 0303
Specific Relief Act, 1963 — Section 20, 20(2)
High Courts08 Feb 2006Dismissed
Kolandasamy Gounder Vs Thirumalai Gounder and Sengottian
Madras High Court · (2006) 02 MAD CK 0302
High Courts08 Feb 2006Dismissed
Govindaraj Vs Ponnammal and 7 others
Madras High Court · (2006) 02 MAD CK 0301
Civil Procedure Code, 1908 (CPC) — Section 100, 21, 21(2), 54(1), 99Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63(c)
High Courts08 Feb 2006Allowed
S. Rajeswari Vs The Superintendent of Police, Railways
Madras High Court · (2006) 5 CTC 446
High Courts08 Feb 2006Dismissed
R.N. Purushothaman Vs The Principal Commissioner and Commissioner for Revenue Administration
Madras High Court · (2006) 02 MAD CK 0291
Constitution of India, 1950 — Article 311Tamil Nadu Civil Services (Disciplinary Proceedings Tribunal) Rules, 1955 — Rule 10, 8Tamil Nadu Civil Services (Discipline and Appeal) Rules, 1955 — Rule 19, 36
High Courts08 Feb 2006Dismissed
Commissioner of Income Tax Vs Lakshmi Mills Co. Ltd.
Madras High Court · (2007) 290 ITR 663
Income Tax Act, 1961 — Section 73, 80HHC, 80MUnit Trust of India Act, 1963 — Section 32(3)
High Courts08 Feb 2006
M. Ramasamy Vs The Commissioner of Police and The Deputy Commissioner of Police
Madras High Court · (2006) 02 MAD CK 0284
Tamil Nadu Police Subordinate Service (Discipline and Appeal) Rules, 1955 — Rule 3
High Courts08 Feb 2006Allowed
K. Jeyachandran Vs The Special Officer, V. Kurumbapatti Primary Agricultural Co-operative Bank and Others
Madras High Court · (2006) 108 FLR 1199 : (2006) 2 LLJ 609
High Courts08 Feb 2006Dismissed
The Commissioner of Gift Tax Vs Late C.V. CT. Thevanai Achi, By Shri C. Venkatachalam, By Father and Guardian Shri V. Chidambaram
Madras High Court · (2006) 202 CTR 566 : (2006) 285 ITR 31
Gift Tax Act, 1958 — Section 5(1)Succession Act, 1925 — Section 191
High Courts08 Feb 2006Dismissed
Commissioner of Income Tax Vs India Pistons Limited
Madras High Court · (2006) 203 CTR 330 : (2006) 282 ITR 632
Income Tax Act, 1961 — Section 30, 31, 32, 33, 34
High Courts08 Feb 2006
The Commissioner of Income Tax Vs Smt. G. Susila
Madras High Court · (2006) 205 CTR 189 : (2006) 285 ITR 292
High Courts08 Feb 2006Dismissed
Commissioner of Income Tax Vs L.S. Mills Ltd.
Madras High Court · (2006) 204 CTR 381 : (2006) 284 ITR 100
Income Tax Act, 1961 — Section 260A, 80HHC
High Courts08 Feb 2006Dismissed
Nadar Mahajana Sangam Vs Reserve Bank of India, Central Office, Department of Banking Operation Development and Others
Madras High Court · (2006) 4 BC 111 : (2006) 4 MLJ 385
Constitution of India, 1950 — Article 226
High Courts08 Feb 2006
Pattabirama Reddiar and Another Vs Navaneetha Sundaram
Madras High Court · (2007) 2 LW 801 : (2007) 1 RCR(Civil) 123
High Courts08 Feb 2006Allowed
S.M.A. Mohamed Yusoof Vs The Secretary to the Government of Tamil Nadu, Planning and Development (ST3) Department and Another
Madras High Court · (2006) 1 MLJ 707
High Courts08 Feb 2006
Commissioner of Income Tax Vs P.V. Kalyanasundaram
Madras High Court · (2006) 203 CTR 449 : (2006) 282 ITR 259
Income Tax Act, 1961 — Section 132, 158BC, 158BD, 260A, 54
High Courts08 Feb 2006Dismissed
Elumalai Vs State
Madras High Court · (2006) 02 MAD CK 0274
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 449