High Courts11 Feb 2006Dismissed
Kantha @ Kanthasamy Vs The Govt. of Tamilnadu
Madras High Court · (2006) 02 MAD CK 0171
COURT ARCHIVE
Madras High Court judgments, 2006
3,035 judgments · page 136 of 152
High Courts11 Feb 2006Dismissed
A. Geetha Vs The State of Tamil Nadu
Madras High Court · (2006) 02 MAD CK 0170
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22Penal Code, 1860 (IPC) — Section 366Transfer of Property Act, 1882 — Section 3(1), 4(1), 5(1), 6(1), 7(1)
High Courts11 Feb 2006
C. Harris Vs The District Elementary Educational Officer and The Assistant Elementary Educational Officer
Madras High Court · (2006) 1 MLJ 652 : (2006) WritLR 633
High Courts11 Feb 2006
A. Vincent Selvaraj Vs The Chairman-cum-Managing Director, Tamil Nadu Industrial Investment Corporation Ltd. and The Branch Manager, Tamil Nadu Industrial Investment Corporation Ltd.
Madras High Court · (2006) 02 MAD CK 0168
High Courts11 Feb 2006
R. Thennarasu Vs The Tamil Nadu Industrial Investment Corporation Ltd.
Madras High Court · (2006) 02 MAD CK 0167
High Courts11 Feb 2006
B. Gowdappa Vs The Tamil Nadu Industrial Investment Corporation Ltd. and K.R. Madhanagopal
Madras High Court · (2006) 02 MAD CK 0166
High Courts11 Feb 2006
The Secretary to Government, Housing and Urban Development Department and The Special Commissioner of Town and Country Planning Vs G. Mahalingam and Others
Madras High Court · (2006) 1 CTC 638
Tamil Nadu Town and Country Planning Subordinate Services Rules — Rule 10
High Courts11 Feb 2006
Sakthivel Modern Rice Mill Vs The State of Tamil Nadu and Tamil Nadu Industrial Investment Corporation Ltd.
Madras High Court · (2006) 02 MAD CK 0164
High Courts11 Feb 2006
M. Sundaram Vs The Assistant Commissioner of Income Tax
Madras High Court · (2007) 207 CTR 647 : (2006) 287 ITR 145
Income Tax Act, 1961 — Section 260A, 69A
High Courts11 Feb 2006Dismissed
The Commissioner of Income Tax Vs D. Kaveri Ammal
Madras High Court · (2006) 02 MAD CK 0146
Income Tax Act, 1961 — Section 61
High Courts11 Feb 2006Dismissed
The Commissioner of Income Tax Vs C. Palaniappan
Madras High Court · (2006) 284 ITR 257
Income Tax Act, 1961 — Section 143, 143(1), 143(2), 143(3), 147
High Courts11 Feb 2006Dismissed
Krishnan N. Lalwani Vs India House
Madras High Court · (2006) 02 MAD CK 0144
High Courts11 Feb 2006Allowed
M.M. Dinesh Vs Pondicherry Municipality
Madras High Court · (2006) 1 CTC 585
Constitution of India, 1950 — Article 19(1), 239Pondicherry Municipalities (Places of Public Resort and Entertainment) Rules, 1950 — Rule 2Pondicherry Municipalities Act, 1973 — Section 349, 35, 350, 352, 430(3)
High Courts11 Feb 2006Allowed
M.M. Dinesh Vs The Union Territory of Pondicherry and The Commissioner Pondicherry Municipality
Madras High Court · AIR 2006 Mad 166 : (2006) 1 LW 597 : (2006) 2 MLJ 212
Constitution of India, 1950 — Article 14, 166, 166(1), 19(1), 239Government of Union Territories Act, 1963 — Section 2, 46, 46(1)Pondicherry Municipalities (Places of Public Resort and Entertainments) Rules, 1980 — Rule 2, 2(1), 233, 26(1), 26(2)
High Courts11 Feb 2006Dismissed
Swaminathan @ Selvam Vs M. Kumar
Madras High Court · (2006) 02 MAD CK 0125
Evidence Act, 1872 — Section 114, 3, 4Negotiable Instruments Act, 1881 (NI) — Section 118, 118(a), 18, 27
High Courts11 Feb 2006Allowed
Arma Electronics Industries Vs The Tamilnadu Industrial Investment Corporation Ltd.
Madras High Court · (2006) 02 MAD CK 0112
High Courts11 Feb 2006Dismissed
A. Subramanyam and Others Vs Shabbir Enterprises
Madras High Court · (2006) CriLJ 2349
Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts11 Feb 2006Dismissed
D. Periyagopal @ Gopal Vs K. Viswanathan
Madras High Court · (2006) 1 MLJ 663
High Courts11 Feb 2006Allowed
N. Sivasubramanian Vs The Government of Tamil Nadu and Others
Madras High Court · (2006) 2 CTC 49 : (2007) 1 LW 72 : (2006) 1 MLJ 563
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 45, 45(1)
High Courts10 Feb 2006Allowed
State Vs S. Rajendran
Madras High Court · (2006) 02 MAD CK 0130
Passports Act, 1967 — Section 10(3)Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471