COURT ARCHIVE

Madras High Court judgments, 2006

3,035 judgments · page 135 of 152

High Courts13 Feb 2006Dismissed

Ega @ Ekambaram @ Yoganandham Vs The Secretary to Government of Tamil Nadu, Prohibition and Excise Department and The Commissioner of Police

Madras High Court · (2006) 02 MAD CK 0296

Criminal Procedure Code, 1973 (CrPC) — Section 154

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High Courts13 Feb 2006

Babulal Bohra Vs The Commissioner of Police, The Assistant Commissioner of Police and The Inspector of Police

Madras High Court · (2006) 02 MAD CK 0273

Penal Code, 1860 (IPC) — Section 147, 148, 204, 323, 336

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High Courts13 Feb 2006Dismissed

M. Devendran Vs The Secretary to Government, Prohibition and Excise Department and The Commissioner of Police

Madras High Court · (2006) 02 MAD CK 0272

Penal Code, 1860 (IPC) — Section 307, 337, 379, 427, 506(2)Sandalwood Transit Rules, 1967 — Rule 3Tamil Nadu Forest (Amendment) Act, 1992 — Section 44

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High Courts13 Feb 2006Dismissed

Karuppan Vs The District Collector and District Magistrate and The Secretary to Govt. of Tamil Nadu, Prohibition and Excise Dept.

Madras High Court · (2006) 02 MAD CK 0271

Penal Code, 1860 (IPC) — Section 302, 380

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High Courts13 Feb 2006Dismissed

Vijaya Vs The Deputy Inspector General of Police, Tiruchirappalli Range and Incharge Commissioner of Police and The Secretary to Government, Prohibition and Excise Department

Madras High Court · (2006) 02 MAD CK 0270

Penal Code, 1860 (IPC) — Section 392, 393, 395

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High Courts13 Feb 2006Allowed

Kasthuri Vs The State of Tamil Nadu

Madras High Court · (2006) 02 MAD CK 0269

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High Courts13 Feb 2006Dismissed

Commissioner of Income Tax-III Vs Premier Tobacco Packers Pvt. Ltd.

Madras High Court · (2006) 203 CTR 201 : (2006) 284 ITR 222

Income Tax Act, 1961 — Section 260A, 32A, 80HH

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High Courts13 Feb 2006Dismissed

The Secretary to Government Municipal Administration and Water Supply Department and The Commissioner of Municipal Administration Vs S. Ponraj and The Registrar, Tamil Nadu Administrative Tribunal

Madras High Court · (2006) WritLR 502

Constitution of India, 1950 — Article 226

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High Courts13 Feb 2006Allowed

Periyasamy Vs The State of Tamil Nadu

Madras High Court · (2006) 02 MAD CK 0199

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High Courts13 Feb 2006Dismissed

Murali Vs The Commissioner of Police and The State of Tamilnadu

Madras High Court · (2006) 02 MAD CK 0150

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High Courts13 Feb 2006Dismissed

Karuna @ Karunakaran Vs The State of Tamilnadu

Madras High Court · (2006) 02 MAD CK 0149

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High Courts13 Feb 2006Dismissed

Radha Vs The State of Tamilnadu

Madras High Court · (2006) 02 MAD CK 0148

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High Courts13 Feb 2006Allowed

Syed Nusarathullah Vs Natarajan and Others

Madras High Court · (2006) 2 CTC 388 : (2006) 3 LW 646 : (2006) 1 MLJ 630

Limitation Act, 1963 — Section 5

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High Courts13 Feb 2006Dismissed

Commissioner of Income Tax Vs Arya Vaidhya Pharmacy (CBE) Ltd.

Madras High Court · (2006) 206 CTR 443 : (2006) 284 ITR 335

Income Tax Act, 1961 — Section 147

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High Courts13 Feb 2006Dismissed

Commissioner of Income Tax Vs Club Resorts (P) Ltd.

Madras High Court · (2006) 203 CTR 587 : (2006) 287 ITR 552

Income Tax Act, 1961 — Section 260A

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High Courts11 Feb 2006Dismissed

State Vs Kali Tamilnadu Electricity Board Vs Kali and State

Madras High Court · (2006) 1 LW(Cri) 328

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High Courts11 Feb 2006

M. Sundaram Vs Assistant Commissioner of Income Tax, Central Circle II, Coimbatore

Madras High Court · (2007) 161 TAXMAN 54

Income Tax Act, 1961 — Section 260A, 69A

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High Courts11 Feb 2006Dismissed

Mrs. K. Umadevi Vs V. Manikandan, Proprietor, Manisha Traders

Madras High Court · (2006) 3 BC 378 : (2006) 130 CompCas 311 : (2006) 1 CTC 662 : (2006) 3 RCR(Criminal) 179

Negotiable Instruments Act, 1881 (NI) — Section 141

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High Courts11 Feb 2006Dismissed

A. Jayaraj Vs The Commissioner, Corporation of Chennai and The Sanitary Inspector

Madras High Court · (2006) 2 CTC 720

City Municipal Corporation Act, 1919 — Section 287Criminal Procedure Code, 1973 (CrPC) — Section 204, 63

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High Courts11 Feb 2006Dismissed

M. Ramasamy Vs The State

Madras High Court · (2006) 02 MAD CK 0172

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