High Courts09 Feb 2005Dismissed

Subbiah Nadar Vs State

Madras High Court · (2005) CriLJ 4566

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 324, 326
High Courts09 Feb 2005Dismissed

Sankara Thevar Vs State

Madras High Court · (2005) 02 MAD CK 0007

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 324
High Courts08 Feb 2005Dismissed

Mariappan and Muthu Vs State

Madras High Court · (2005) 02 MAD CK 0147

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 34, 341