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Madras High Court judgments, 2005

1,541 judgments · page 78 of 78

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High Courts01 Jan 2005Dismissed

P. Rajaprabaharan Rep. by father and natural guardian Mr. D. Pugazhenthi Vs The Secretary to Government of Higher Education Department, The Secretary Selection Committee Director of Medical Education and The Director of Medical Education

Madras High Court · (2005) 2 LW 322

Constitution of India, 1950 — Article 226
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