High Courts09 Sept 2005Dismissed

Nagaraj Vs The State

Madras High Court · (2006) CriLJ 3724

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 301, 302, 304I, 304II
High Courts08 Sept 2005Allowed

D. Kaliaperumal Vs Vedavalliammal

Madras High Court · (2006) 2 LW 455

Evidence Act, 1872 — Section 114Limitation Act, 1963 — Section 29(2)Negotiable Instruments Act, 1881 (NI) — Section 118