COURT ARCHIVE

Madras High Court judgments, 2005

1,541 judgments · page 16 of 78

High Courts19 Sept 2005Dismissed

Shanmugha Arts, Science, Technology and Research Academy (SASTRA) Vs Union of India (UOI) and Others

Madras High Court · (2006) WritLR 287

All India Council for Technical Education Act, 1987 — Section 10Constitution of India, 1950 — Article 226National Council for Teacher Education Act, 1993 — Section 14, 14(5), 15, 17, 17(4)

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High Courts19 Sept 2005Allowed

Neyveli Lignite Corporation Ltd. Vs Government of Tamilnadu

Madras High Court · (2006) 2 LW 26

Motor Vehicles Act, 1939 — Section 123, 42(1)Motor Vehicles Act, 1988 — Section 2(24)Tamil Nadu Motor Vehicles Taxation Act, 1974 — Section 3, 7

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High Courts19 Sept 2005Allowed

Jasima Shahabudeen Vs The Government of Pondicherry and Others

Madras High Court · (2006) WritLR 278

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High Courts19 Sept 2005Allowed

Correspondent, Veludayar Hr. Sec. School Vs Mr. C.V. Sankar, Secretary, Education Department and Others

Madras High Court · (2005) 09 MAD CK 0070

Tamil Nadu Recognised Private Schools (Regulation) Act, 1973 — Section 14

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High Courts19 Sept 2005Allowed

S. Velayudham and U. Vijayalakshmi rep. by her father and natural guardian E. Ulaganathan Vs The Convenor, Government of Pondicherry, Centralised Admission Committee (CENTAC), Pondicherry Engineering College

Madras High Court · (2005) 5 CTC 271

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High Courts19 Sept 2005Dismissed

Ravichandran Vs State

Madras High Court · (2006) 1 ALT(Cri) 415 : (2006) CriLJ 894

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302

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High Courts19 Sept 2005Allowed

Kasinathan, Velayutham and Arjunan Vs State

Madras High Court · (2005) 09 MAD CK 0016

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 34

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High Courts17 Sept 2005

V.V. Palanisamy Vs V.V. Natarajan

Madras High Court · (2005) 09 MAD CK 0133

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High Courts17 Sept 2005Dismissed

Murugiah Gounder Vs Subramaniyan

Madras High Court · (2005) 09 MAD CK 0117

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High Courts17 Sept 2005Dismissed

Gnanasekaran Vs Mani

Madras High Court · (2005) 4 LW 246

Court Fees Act, 1870 — Section 27, 30

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High Courts17 Sept 2005Dismissed

Sudhandiran Vs S. Krishnan

Madras High Court · AIR 2006 Mad 10 : (2005) 5 CTC 617 : (2005) 4 MLJ 127

Provincial Insolvency Act, 1920 — Section 52

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High Courts17 Sept 2005Allowed

Poyyamozhi, Arunachala Padayachi, Manimozhi Ammal, Pugalendi and Thamilayya Vs Narayanasami Padayachi, Rajakannu and Mani

Madras High Court · (2005) 09 MAD CK 0077

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High Courts17 Sept 2005

R. Murugan Vs M.O.M. Abubucker

Madras High Court · (2005) 5 CTC 473

Constitution of India, 1950 — Article 136, 227Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2), 10(3), 13(1), 25, 8

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High Courts17 Sept 2005Dismissed

Kamalam Vs Palpannaicherry Mariyamman Temple

Madras High Court · (2005) 09 MAD CK 0074

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High Courts17 Sept 2005Dismissed

Veerappa Padayachi Vs Viswanathan, Meenakshi, Vaithiyanathan and Ramanatha Iyyer

Madras High Court · (2005) 09 MAD CK 0052

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High Courts17 Sept 2005

N. Neela Vs The Joint Director, Higher Secondary School Education, The Chief Educational Officer, The District Education Officer and The Secretary, Tarapore and Loganathan Higher Secondary School for Girls

Madras High Court · (2005) 5 CTC 513 : (2006) WritLR 464

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High Courts17 Sept 2005Dismissed

Kalimuthu Pillai Vs Sakunthala Ammal

Madras High Court · (2005) 09 MAD CK 0019

Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3), 14(1)

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High Courts16 Sept 2005Allowed

S. Kuppusamy Vs P.K. Subramani, P.K. Kandasamy, P.K. Kumaravel and P.K. Loganathan

Madras High Court · (2005) 4 CTC 734 : (2005) 4 LW 244 : (2005) 4 MLJ 269

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Limitation Act, 1963 — Article 54

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High Courts16 Sept 2005Allowed

Madasamy Vs Sollamuthu

Madras High Court · (2005) 09 MAD CK 0080

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5

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High Courts16 Sept 2005

Shanmugam, Mathiazhagan and Rajendran Vs State

Madras High Court · (2005) 09 MAD CK 0059

Penal Code, 1860 (IPC) — Section 302, 307, 323, 324, 34

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