High Courts18 Oct 2005Dismissed
The Deputy Inspector General of Police Vs Moovendan, Sub-Inspector of Police, C.B.C.I.D. and The Registrar, Tamil Nadu Administrative Tribunal The Secretary to Government, Home Department, The Director General of Police and The Deputy Inspector General of Police, Thanjavur Range Vs M. Moovendan, Sub-Inspector of Police, Crime Branch CID and The Registrar, Tamil Nadu Administrative Tribunal
Madras High Court · (2005) 10 MAD CK 0031
Tamil Nadu Government Servants Conduct Rules, 1973 — Rule 23Tamil Nadu Police Subordinate Service (Discipline and Appeal) Rules, 1955 — Rule 3Tamil Nadu Subordinate Police Officers Conduct Rules, 1964 — Rule 23, 23(2)