High Courts27 Oct 2005Allowed
C. Jayapal Vs The Director of Medical Education and Others
Madras High Court · (2006) 108 FLR 573 : (2006) WritLR 796
COURT ARCHIVE
Madras High Court judgments, 2005
1,541 judgments · page 10 of 78
High Courts27 Oct 2005Allowed
A. Obaidhullah Vs The State of Tamil Nadu and The Tamil Nadu Administrative Tribunal N. Manoharan Vs The Secretary to Government, Home Department and The Additional Director General of Prisons
Madras High Court · (2005) 5 CTC 380
Constitution of India, 1950 — Article 226
High Courts27 Oct 2005Dismissed
Commissioner of Income Tax Vs N. Vellaiyan
Madras High Court · (2006) 201 CTR 304 : (2006) 287 ITR 520
Income Tax Act, 1961 — Section 132, 139, 139(1), 142(1), 158BB(1)
High Courts27 Oct 2005Dismissed
The Commissioner of Income Tax Vs Gove Investments and Finance Co. Ltd.
Madras High Court · (2005) 10 MAD CK 0003
Interest Tax Act, 1974 — Section 2(7)
High Courts27 Oct 2005Dismissed
The Commissioner of Income Tax Vs Sri Ram Investment Ltd.
Madras High Court · (2006) 283 ITR 371
Finance Act, 1991 — Section 2(7)
High Courts26 Oct 2005Dismissed
Commissioner of Income Tax Vs Pandian Hotels Ltd.
Madras High Court · (2006) 281 ITR 446
Income Tax Act, 1961 — Section 12(A), 147, 80HHC(4), 80HHD
High Courts26 Oct 2005Dismissed
Commissioner of Wealth Tax Vs Shri E. Udayakumar
Madras High Court · (2006) 284 ITR 511
Income Tax Act, 1961 — Section 54BWealth Tax Act, 1957 — Section 16(1), 16(2), 17, 2
High Courts26 Oct 2005Dismissed
Commissioner of Wealth Tax Vs Simpson and General Finance Co. Ltd. (No. 1)
Madras High Court · (2006) 285 ITR 429
High Courts26 Oct 2005Allowed
Trust for Restoration of Ecology and Environment Vs The Member Secretary Tamilnadu Coastal Zone Management Authority
Madras High Court · (2006) 1 MLJ 72
High Courts26 Oct 2005Dismissed
The Commissioner of Income Tax Vs Sundaram Clayton Ltd.
Madras High Court · (2006) 281 ITR 425 : (2008) 11 VST 193
Income Tax Act, 1961 — Section 80HHC
High Courts26 Oct 2005Dismissed
Commissioner of Income Tax Vs Tamilnadu Mercantile Bank Ltd.
Madras High Court · (2006) 282 ITR 428
Banking Regulation Act, 1949 — Section 29Companies Act, 1956 — Section 370, 372Income Tax Act, 1961 — Section 11(5), 13(1), 2(28A)
High Courts26 Oct 2005Dismissed
Commissioner of Income Tax Vs Kasi Credit Corporation and Kasi Finance and Investments Corporation
Madras High Court · (2006) 280 ITR 129
Income Tax Act, 1961 — Section 132, 143(3), 158BC, 158BD, 269T
High Courts26 Oct 2005Dismissed
T.N. Power Finance and Infrastructure Development Corporation Ltd. Vs The Joint Commissioner of Income Tax, Special Range-X
Madras High Court · (2007) 213 CTR 610 : (2006) 280 ITR 491 : (2006) 153 TAXMAN 466
Income Tax Act, 1961 — Section 143(1), 154, 28, 36, 36(1)
High Courts26 Oct 2005Dismissed
The Commissioner of Wealth Tax Vs Rajendra Prasad Industries Pvt. Ltd.
Madras High Court · (2005) 10 MAD CK 0017
High Courts26 Oct 2005
The Special Commissioner and Commissioner of Commercial Taxes and The State of Tamil Nadu Vs N. Sivasamy, Commercial Tax Officer (Under suspension) and The Registrar, Tamil Nadu Administrative Tribunal
Madras High Court · (2005) 5 CTC 451 : (2006) 2 LLJ 194 : (2005) 4 MLJ 659 : (2006) WritLR 670
Tamil Nadu Civil Services (Discipline and Appeal) Rules, 1955 — Rule 17Tamil Nadu General Sales Tax Act, 1959 — Section 12, 12(5), 16, 31, 34Tamil Nadu Government Servants Conduct Rules, 1973 — Rule 20
High Courts26 Oct 2005Dismissed
R. Karpagam Vs The Inspector of Police, The Commissioner of Police and Mariammal
Madras High Court · (2005) 10 MAD CK 0006
High Courts25 Oct 2005Dismissed
Commissioner of Income Tax Vs Geetha Mohan
Madras High Court · (2005) 10 MAD CK 0067
Income Tax Act, 1961 — Section 10(100), 10(10C), 17, 89, 89(1)
High Courts25 Oct 2005Dismissed
Commissioner of Income Tax-I Vs H.H. (Late) Sri Raja Rajagopala Thondaiman by L.R. Shri Rajagopala Thondaiman
Madras High Court · (2006) 203 CTR 42
Income Tax Act, 1961 — Section 55(2)
High Courts24 Oct 2005Dismissed
Sattayya Padayachi and Others Vs Soundarathachi
Madras High Court · (2005) 10 MAD CK 0062
Civil Procedure Code, 1908 (CPC) — Order 4 Rule 1Limitation Act, 1963 — Section 10, 11, 12, 13, 14
High Courts24 Oct 2005Dismissed
The Commissioner of Income Tax Vs Easun Engineering Company Limited
Madras High Court · (2006) 280 ITR 678