High Courts14 Jul 2003Dismissed
Murugan @ Settu, Ramalingam @ Ramu and Siva Vs State
Madras High Court · (2003) 07 MAD CK 0202
Criminal Procedure Code, 1973 (CrPC) — Section 374
COURT ARCHIVE
Madras High Court judgments, 2003
2,075 judgments · page 53 of 104
High Courts14 Jul 2003Allowed
Munisamy Vs The Special Tahsildar (Land Acquisition), Adi Dravidar Welfare and The Collector of North Arcot
Madras High Court · (2003) 07 MAD CK 0196
Constitution of India, 1950 — Article 226
High Courts14 Jul 2003Dismissed
Karbaga Balaji Finance, Raja Narmada Finance and Subramanian @ Lakshmanan Vs State of Tamil Nadu
Madras High Court · (2003) 07 MAD CK 0186
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)
High Courts14 Jul 2003Allowed
Smt. Mariamma Vs Deputy Labour Commissioner-I and Others
Madras High Court · (2003) 07 MAD CK 0166
Constitution of India, 1950 — Article 226
High Courts14 Jul 2003
S and S Industries and Enterprises Limited and Others Vs Agri Development Finance (Tamilnadu) Ltd.
Madras High Court · (2003) 07 MAD CK 0123
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts14 Jul 2003Allowed
R. Nallusamy Vs Union of India and Others
Madras High Court · (2003) 3 MLJ 215
Constitution of India, 1950 — Article 226
High Courts14 Jul 2003Dismissed
Murugan Vs State by Inspector of Police
Madras High Court · (2003) 07 MAD CK 0068
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)
High Courts14 Jul 2003Dismissed
First International Line S.A. Vs Chokhani International Ltd., D.B. Madan and Company and The Registrar General, High Court
Madras High Court · (2003) 3 ARBLR 225 : (2004) 1 LW 484 : (2003) 3 MLJ 48
Arbitration and Conciliation Act, 1996 — Section 11, 11(4), 11(9), 2(1)
High Courts14 Jul 2003Allowed
Palanichamy Vs Rajalakshmi and Others
Madras High Court · (2003) 07 MAD CK 0054
High Courts11 Jul 2003Dismissed
Sankar Vs The Inspector of Police
Madras High Court · (2003) 07 MAD CK 0190
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts11 Jul 2003Dismissed
Balakrishnan and Rukmani Vs Chandrasekharan
Madras High Court · (2003) 07 MAD CK 0189
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts11 Jul 2003Partly Allowed
Senthil Murugan and Sekar @ Ration Kadai Sekar Vs Inspector of Police
Madras High Court · (2003) 07 MAD CK 0188
Criminal Procedure Code, 1973 (CrPC) — Section 374
High Courts11 Jul 2003Dismissed
Chandran @ Muthiah Vs State
Madras High Court · (2003) 07 MAD CK 0185
Criminal Procedure Code, 1973 (CrPC) — Section 374
High Courts11 Jul 2003Dismissed
Dr. Ajith and Dr. Ashok Vs State by Inspector of Police
Madras High Court · (2003) CriLJ 4387
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts11 Jul 2003
The Government of Tamil Nadu and Others Vs The Tamil Nadu Co-operative Subordinate Officers' Association and Others
Madras High Court · (2003) 3 CTC 257 : (2003) 3 LLJ 203 : (2003) 3 LW 227 : (2003) 2 MLJ 683 : (2003) WritLR 518
Administrative Tribunals Act, 1985 — Section 14, 15, 28, 5(6), 7(1)Constitution of India, 1950 — Article 12, 20, 20(1), 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts11 Jul 2003
Ananthipalayam Velupaiyan @ Velusamy, Kumar @ Muttaikannan and Shankar Vs State by Inspector of Police
Madras High Court · (2003) 07 MAD CK 0045
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)
High Courts11 Jul 2003
USV Limited Vs Systopic Laboratories Limited and Another
Madras High Court · (2003) 27 PTC 203
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Trade and Merchandise Marks Act, 1958 — Section 27
High Courts11 Jul 2003Dismissed
R. Vellingiri and Others Vs Kuppathal
Madras High Court · (2003) 3 MLJ 41
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts10 Jul 2003Allowed
Udaya Kumar Vs State
Madras High Court · (2003) 07 MAD CK 0198
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302
High Courts10 Jul 2003Allowed
Ramasamy and Kaliappan Vs The State of Tamil Nadu
Madras High Court · (2003) 2 LW(Cri) 920
Criminal Procedure Code, 1973 (CrPC) — Section 174, 313Penal Code, 1860 (IPC) — Section 302, 34