High Courts21 Jul 2003Allowed
Surendran, Burma Ramesh and Babu @ Watch Babu Vs State
Madras High Court · (2003) 07 MAD CK 0065
Penal Code, 1860 (IPC) — Section 302, 324, 34, 341, 364
COURT ARCHIVE
Madras High Court judgments, 2003
2,075 judgments · page 51 of 104
High Courts21 Jul 2003Allowed
Kartheepan Tourist Bus Service Vs The Government of Tamil Nadu and Others
Madras High Court · (2004) 2 CTC 401 : (2004) 1 MLJ 370 : (2004) WritLR 471
Stamp Act, 1899 — Section 9
High Courts21 Jul 2003Dismissed
Kumar @ Sivakumar Vs State
Madras High Court · (2003) 07 MAD CK 0011
Criminal Procedure Code, 1973 (CrPC) — Section 374
High Courts18 Jul 2003
Mayar (HK) Limited and Another Vs Owners and Parties Interested in the Vessel MV Neetu
Madras High Court · AIR 2003 Mad 422
Colonial Courts of Admiralty (India) Act, 1891 — Section 2Merchant Shipping Act, 1958 — Section 2(15), 443
High Courts18 Jul 2003
Smt. S. Rajeswari Vs Mannargudi Municipality
Madras High Court · (2003) 07 MAD CK 0177
Constitution of India, 1950 — Article 226Contempt of Courts Act, 1971 — Section 10, 12
High Courts18 Jul 2003Dismissed
P. Perumal Vs Kumaresan Rep. by his mother Mrs. Vendammal and Mrs. Vendammal
Madras High Court · (2003) 2 MLJ 837
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts18 Jul 2003Dismissed
Sri Jagatheesan Lorry Transports Vs Indian Oil Corporation Limited
Madras High Court · (2003) 07 MAD CK 0146
Constitution of India, 1950 — Article 226
High Courts18 Jul 2003Allowed
V. Achuthan Nair Vs The Presiding Officer, Labour Court and The Management of ABT, Parcel Service
Madras High Court · (2003) 07 MAD CK 0137
Constitution of India, 1950 — Article 226
High Courts18 Jul 2003Allowed
The Superintending Engineer, Coimbatore Electricity Vs The Presiding Officer, Labour Court and Thiru V. Ramasamy
Madras High Court · (2003) 07 MAD CK 0024
Constitution of India, 1950 — Article 226
High Courts17 Jul 2003Allowed
K.R. Subramanian Vs V.A. Arumuganathan
Madras High Court · (2003) 07 MAD CK 0205
Evidence Act, 1872 — Section 114, 138, 139Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts17 Jul 2003
K. Nagarajan Vs K.S. Ramasamy Gounder and R. Radha
Madras High Court · (2003) 07 MAD CK 0175
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 15
High Courts17 Jul 2003Dismissed
B. Anusuya and K.N. Nagarajan Vs A. Ganesan and Sarasu
Madras High Court · (2003) 07 MAD CK 0158
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 25
High Courts17 Jul 2003Dismissed
S. Lilly Pushpam Vs The Union of India (UOI) and Others
Madras High Court · (2003) 4 CTC 168
Constitution of India, 1950 — Article 226
High Courts17 Jul 2003Allowed
The Management of Mahakavi Bharathiar, Transport Corporation Ltd. Vs The Presiding Officer, Labour Court and K.N. Latchmanan
Madras High Court · (2003) 07 MAD CK 0125
Constitution of India, 1950 — Article 226
High Courts17 Jul 2003Dismissed
Vellingiri Vs State
Madras High Court · (2004) CriLJ 738
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)
High Courts17 Jul 2003Allowed
The Management of Mahakavi Bharathiar, Transport Corporation Ltd. Vs The Presiding Officer, Labour Court and Muthukumaraswamy
Madras High Court · (2003) 07 MAD CK 0078
Constitution of India, 1950 — Article 226
High Courts17 Jul 2003Allowed
G.S. Mani Vs Health Officer, Corporation of Chennai and Others
Madras High Court · (2003) 07 MAD CK 0071
Constitution of India, 1950 — Article 226
High Courts17 Jul 2003Allowed
Begum Seeni Pichai Ammal Vs Janab K. Muthu Mohamed (died) and Others
Madras High Court · (2003) 3 LW 535 : (2003) 3 MLJ 141
Evidence Act, 1872 — Section 68Limitation Act, 1963 — Section 15Specific Relief Act, 1963 — Section 27(2)
High Courts17 Jul 2003Dismissed
A. Ibrahim, A.M.N. Abdul Kadhar (died), Asiammal, Badusha, Abbas and Rabiammal Vs National Textiles Corporation (Tamil Nadu and Pondicherry) Limited and J and J Enterprises
Madras High Court · (2004) 1 MLJ 122
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts16 Jul 2003
S. Subramanian and Others Vs The Management of Titan Industries Ltd. and Others
Madras High Court · (2003) 07 MAD CK 0074
Constitution of India, 1950 — Article 226