High Courts08 Jul 2003
Gandhipuram Sarvodhaya Sangam Vs The District Registrar Office of the District Registrar and Another
Madras High Court · AIR 2004 Mad 35
COURT ARCHIVE
Madras High Court judgments, 2003
2,075 judgments · page 55 of 104
High Courts08 Jul 2003Dismissed
Elumalai Vs State
Madras High Court · (2003) 07 MAD CK 0221
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 394, 397
High Courts08 Jul 2003Allowed
The Management of Sri Ganapathy Mills Co. Ltd. Vs The Presiding Officer, Special Industrial Tribunal and N. Kandiah
Madras High Court · (2003) 3 CTC 175 : (2004) WritLR 293
Constitution of India, 1950 — Article 226
High Courts08 Jul 2003Allowed
Kuppusamy Vs State, by Sub-Inspector of Police
Madras High Court · (2003) 07 MAD CK 0210
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)
High Courts08 Jul 2003Allowed
Smt. Devikarani Vs Srinivasa Iyer (died), Mrs. Pattammal, Mrs. Rukmani, S. Balu and Mrs. Kala
Madras High Court · (2003) 07 MAD CK 0204
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts08 Jul 2003Dismissed
The Secretary to Government Home (SC) Department Vs V. Ananthasekar and The Registrar, Tamil Nadu Administrative Tribunal
Madras High Court · (2003) 07 MAD CK 0193
Constitution of India, 1950 — Article 226
High Courts08 Jul 2003Dismissed
The Director, Tuberculosis Research Centre Mayor V.R. Ramanathan Salai and The Director General, Indian Council of Medical Research Vs Central Administrative Tribunal Chennai Bench and S. Boopathy
Madras High Court · (2003) 07 MAD CK 0192
Constitution of India, 1950 — Article 226
High Courts08 Jul 2003
AMA Rafeek Gulam Mohideen Vs The Secretary to Govt., Home Police III Dept and Others
Madras High Court · (2003) 07 MAD CK 0191
Constitution of India, 1950 — Article 226
High Courts08 Jul 2003Dismissed
State by Public Prosecutor High Court Vs Smt. Ramadevi
Madras High Court · (2004) 1 LW(Cri) 275
Criminal Procedure Code, 1973 (CrPC) — Section 378
High Courts08 Jul 2003Dismissed
Thangaraj Vs The Inspector of Police
Madras High Court · (2003) 07 MAD CK 0154
Criminal Procedure Code, 1973 (CrPC) — Section 374
High Courts08 Jul 2003Dismissed
Pasuvaraj Vs State
Madras High Court · (2003) 07 MAD CK 0116
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304
High Courts08 Jul 2003Dismissed
Rani Vs State of Tamil Nadu
Madras High Court · (2003) 07 MAD CK 0081
Constitution of India, 1950 — Article 226
High Courts08 Jul 2003Dismissed
Devan @ Devaraj Vs State by Inspector of Police
Madras High Court · (2003) 07 MAD CK 0056
Criminal Procedure Code, 1973 (CrPC) — Section 374
High Courts07 Jul 2003Dismissed
N.R. Kaliappan Vs The Presiding Officer, Additional Labour Court and The Management of K.N. Pudur Primary Co-operative Bank Limited
Madras High Court · (2003) 07 MAD CK 0219
Constitution of India, 1950 — Article 226
High Courts07 Jul 2003
Purfina Chemicals Private Ltd. Vs The Customs, Excise and Gold Control Appellate Tribunal and The Collector of Customs
Madras High Court · (2003) 89 ECC 717 : (2003) 110 ECR 479 : (2004) 167 ELT 145
Constitution of India, 1950 — Article 226
High Courts07 Jul 2003Dismissed
Saraswathy, Muthusenapathy and Angaiarkanni Vs Tamizharasi and Vanathi
Madras High Court · (2003) 3 CTC 229 : (2003) 4 LW 752 : (2003) 3 MLJ 444
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts07 Jul 2003Dismissed
Subetha @ Sumathi, Ashok @ Surathi @ Ashok Kumar, Pappathi, Chithammal and Lakshmi @ Amaravathi Vs State by Inspector of Police
Madras High Court · (2003) 07 MAD CK 0099
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)
High Courts07 Jul 2003Dismissed
Nallusamy Vs The State
Madras High Court · (2003) 07 MAD CK 0096
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)
High Courts07 Jul 2003Allowed
N. Vivekananda Vs The Senior Regional Manager, Tamil Nadu Civil Supplies Corporation Limited and The Regional Manager, Tamil Nadu Civil Supplies Corporation Limited
Madras High Court · (2003) 07 MAD CK 0095
High Courts07 Jul 2003Dismissed
Viji @ Vijayakumar @ Vijayaraj Vs Inspector of Police
Madras High Court · (2003) 07 MAD CK 0020
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)