High Courts12 Nov 2001
Director of Income Tax (Exemptions) Vs Sir M. Ct. Muthiah Chettiar Family Trust
Madras High Court · (2002) 257 ITR 287
Income Tax Act, 1961 — Section 11(5), 13(1)
COURT ARCHIVE
Madras High Court judgments, 2001
1,327 judgments · page 8 of 67
High Courts12 Nov 2001
New India Assurance Co. Ltd. Vs K. Kartheeswaran and Another
Madras High Court · (2003) ACJ 1444 : (2002) 2 LW 109
High Courts12 Nov 2001Dismissed
J. Taniguchi Vs K. Gopi
Madras High Court · (2002) CriLJ 1730 : (2002) 1 LW(Cri) 448
Criminal Procedure Code, 1973 (CrPC) — Section 199Penal Code, 1860 (IPC) — Section 499, 500, 501, 502, 504
High Courts12 Nov 2001Allowed
R.S. Arulsamy Vs Kuppusamy, Vellaisamy, Thiagarajan, Ramachandran, Ramanan and Kamatchi
Madras High Court · (2002) 1 LW(Cri) 281
High Courts09 Nov 2001
The Managing Director, Indian Express (Madurai) Ltd. Chennai-2 Vs P. Srinivasan
Madras High Court · (2001) 11 MAD CK 0110
High Courts09 Nov 2001Dismissed
Vaduvambal, Pattammal, Rajakantham, Shenbagavalli, Arumugam, Kuppu, Selvam, Vijaya, Banumathi, Thilagam and Vaithu Vs Ramachandran @ Tirunavukarasu, Saraswathy Ammal, R. Kumar @ Vaithiyanathan, R. Ilango, R. Anbalagan, Kalaivani and R. Tamilselvi Aroumougame Vs Pattammal, Tanacodynaicker, Peroumal, Kannane, Periassamy, Varadarassou, Ramachandiran @ Tirunavukkarasu, Saraswathy Ammal, R. Kumar @ Vaithiyanathan, R. Ilango, R. Anbalagan, Kalaivani, R. Tamilselvi, Muthulakshmi, P. Sekaran, P. Mani and Geetha
Madras High Court · (2001) 11 MAD CK 0088
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 3
High Courts09 Nov 2001Allowed
Madhavan Nambiar Vs Registrar of Companies
Madras High Court · (2002) 108 CompCas 1
Companies Act, 1956 — Section 17, 193, 211, 292(1), 299
High Courts09 Nov 2001Allowed
The Secretary, D.G. Vaishnav College, Arumbakkam, Chennai-600 106 and Another Vs T. Venkataraman Reader and Head, Post Graduate and Research, Dept. of Chemistry, D.G. Vaishnav College, Chennai-106 and Others
Madras High Court · (2001) 11 MAD CK 0063
High Courts09 Nov 2001Dismissed
T.G. Rajamani Mudaliar (died) by L.Rs. and Others Vs T.G. Ekambara Mudaliar and Others
Madras High Court · AIR 2002 Mad 185 : (2002) 1 MLJ 72
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Limitation Act, 1963 — Article 69, 70
High Courts09 Nov 2001Allowed
Asher Textiles Ltd. Vs Commercial Tax Officer and Another
Madras High Court · (2002) 126 STC 4
Tamil Nadu General Sales Tax Act, 1959 — Section 55, 9(2)Tamil Nadu Sales Tax Appellate Tribunal Regulations, 1959 — Regulation 2, 7, 7(1), 7(2), 7(5)
High Courts09 Nov 2001Dismissed
Balasubramaniam, Mohan Kumar and Karthi @ Karthikeyan Vs State by Inspector of Police, Dharapuram Circle Police Station (Crime No. 579/93)
Madras High Court · (2002) 2 LW(Cri) 758
High Courts08 Nov 2001
Commissioner of Income Tax Vs V.N.A.S Chandran
Madras High Court · (2002) 177 CTR 32
Income Tax Act, 1961 — Section 40A(3)
High Courts08 Nov 2001
Director of Income Tax (Exemption) Vs A.M.M. Medical Foundation
Madras High Court · (2002) 257 ITR 292
Income Tax Act, 1961 — Section 10(22A)
High Courts08 Nov 2001
E.I.D. Parry (India) Ltd. Vs Commissioner of Income Tax Commissioner of Income Tax Vs E.I.D. Parry (India) Ltd.
Madras High Court · (2002) 177 CTR 563 : (2002) 257 ITR 253
Income Tax Act, 1961 — Section 32, 37, 40, 40A(5)
High Courts08 Nov 2001
Commissioner of Income Tax Vs C.R.K. Swamy
Madras High Court · (2002) 254 ITR 158
Income Tax Act, 1961 — Section 263, 271(1)
High Courts08 Nov 2001Allowed
S.B. Shankar Vs Amman Steel Corporation
Madras High Court · (2002) 3 CivCC 76 : (2002) 110 CompCas 50 : (2002) CriLJ 836 : (2002) 1 RCR(Criminal) 814
Criminal Procedure Code, 1973 (CrPC) — Section 482Evidence Act, 1872 — Section 74Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts08 Nov 2001
Commissioner of Income Tax Vs V.N.A.S. Chandran
Madras High Court · (2004) 269 ITR 578 : (2003) 130 TAXMAN 618
Income Tax Act, 1961 — Section 143(3), 147, 40A(2)
High Courts07 Nov 2001
The Executive Officer, Arulmigu Vembadi Vinayagar and Vembadi Amman Temple, Alavandar Charities Office Vs K. Vasanathakamakshi
Madras High Court · (2001) 11 MAD CK 0095
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 34
High Courts07 Nov 2001
Commissioner of Income Tax Vs Essar Bulk Carriers Ltd.
Madras High Court · (2002) 256 ITR 251
Income Tax Act, 1961 — Section 32, 80J
High Courts07 Nov 2001
Express Newspapers Private Ltd. Vs Commissioner of Income Tax
Madras High Court · (2002) 255 ITR 137
Income Tax Act, 1961 — Section 263