High Courts01 Nov 2001
V. Krishnakumari Vs Authorised Officer (Land Reforms) now re-designated as Assistant Commissioner (Land Reforms) Tirunelveli and others
Madras High Court · (2001) 11 MAD CK 0097
Limitation Act, 1963 — Section 18(1), 5
COURT ARCHIVE
Madras High Court judgments, 2001
1,327 judgments · page 10 of 67
High Courts01 Nov 2001
Commissioner of Income Tax Vs Sivananda Steels Ltd.
Madras High Court · (2002) 256 ITR 683
Income Tax Act, 1961 — Section 271(1)
High Courts01 Nov 2001
Commissioner of Income Tax Vs Dr. V. Srinivasan
Madras High Court · (2002) 174 CTR 169 : (2002) 254 ITR 419 : (2002) 125 TAXMAN 537
Income Tax Act, 1961 — Section 40A(2)
High Courts01 Nov 2001
Director of Income Tax (Exemptions) Vs Spic Educational Foundation
Madras High Court · (2002) 257 ITR 46 : (2003) 129 TAXMAN 967
Income Tax Act, 1961 — Section 11, 12, 12A, 139(9)Income Tax Rules, 1962 — Rule 17B
High Courts01 Nov 2001
Commissioner of Wealth Tax Vs Sampathmal Chordia, Executor to the Estate of Late Neni Kavur Bai
Madras High Court · (2002) 176 CTR 234 : (2002) 256 ITR 440 : (2003) 127 TAXMAN 525
High Courts01 Nov 2001Dismissed
A. Joseph Vs Tahsildar
Madras High Court · (2002) 81 ECC 31 : (2002) 139 ELT 287
Constitution of India, 1950 — Article 226Foreign Exchange Regulation Act, 1973 — Section 52(2)
High Courts01 Nov 2001
Commissioner of Income Tax Vs S.S. Sankaralingam
Madras High Court · (2002) 176 CTR 520
High Courts31 Oct 2001
Commissioner of Income Tax Vs Rathore Bros.
Madras High Court · (2002) 125 TAXMAN 1033
Income Tax Act, 1961 — Section 80HHC
High Courts31 Oct 2001
Sree Aravindh Steel Limited Vs Deputy Commr. of C. Ex., Trichy
Madras High Court · (2002) 139 ELT 510
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 17(3), 22, 3(1)
High Courts31 Oct 2001
Commissioner of Income Tax Vs Sri Jayajothi and Co. (P.) Ltd.
Madras High Court · (2001) 252 ITR 895 : (2002) 121 TAXMAN 484
Income Tax Act, 1961 — Section 80HHC
High Courts31 Oct 2001
Commissioner of Income Tax Vs Rathore Brothers
Madras High Court · (2002) 175 CTR 60 : (2002) 254 ITR 656
Income Tax Act, 1961 — Section 80HHC(3)
High Courts30 Oct 2001
M/s. A. Rafeeq Ahmed and Co. Vs M/s. Montari Leather Ltd.
Madras High Court · (2001) 10 MAD CK 0090
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 1(3), 10, 10(2)(1), 11, 11(1)
High Courts30 Oct 2001Dismissed
Tamil Nadu Water Supply and Drainage Board Vs Aban Constructions and Others
Madras High Court · (2001) 3 MLJ 820
High Courts29 Oct 2001
Pollachi Municipality Vs Vedan Chetty
Madras High Court · (2001) 10 MAD CK 0086
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 4Tamil Nadu District Municipalities Act, 1920 — Section 82(2)
High Courts29 Oct 2001
N.M. Subbaram Vs Saraswathi Ammal and Another
Madras High Court · (2001) 10 MAD CK 0081
Hindu Succession Act, 1956 — Section 23
High Courts29 Oct 2001Dismissed
Rajearajeswari Packaging Products Vs Dev Fasteners Ltd.
Madras High Court · (2002) 108 CompCas 715 : (2002) 2 LW 658
Companies (Court) Rules, 1959 — Rule 95Companies Act, 1956 — Section 433, 434, 434(1)
High Courts29 Oct 2001
Somasundaram Ammal and Others Vs K. Kanthimathinatha Pillai
Madras High Court · (2001) 10 MAD CK 0022
Succession Act, 1925 — Section 111
High Courts19 Oct 2001
Vinayaka Mission's Sankarachariar Dental College Vs Mary Neena D'cunha and Others
Madras High Court · (2002) 1 LW 11 : (2001) 3 MLJ 707
Dentists Act, 1948 — Section 20
High Courts19 Oct 2001
Sunil Jain and another Vs Negarathinam and others
Madras High Court · (2001) 10 MAD CK 0100