High Courts28 Jun 2001Dismissed
MYM Exporters Vs Union of India (UOI)
Madras High Court · (2001) 132 ELT 561
Constitution of India, 1950 — Article 226Imports and Exports (Control) Act, 1947 — Section 4M
COURT ARCHIVE
Madras High Court judgments, 2001
1,327 judgments · page 38 of 67
High Courts28 Jun 2001
Commissioner of Wealth-Tax Vs Coimbatore Athar Jamath
Madras High Court · (2002) 125 TAXMAN 225
Income Tax Act, 1961 — Section 11, 12A, 5(1)(i)Wealth Tax Act, 1957 — Section 5(1)(i)
High Courts28 Jun 2001
C. Ponnusamy Vs R. Krishnasamy
Madras High Court · (2001) 06 MAD CK 0075
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 151, 47, 60, 60(C)Limitation Act, 1963 — Section 5
High Courts28 Jun 2001
Muthuswami and 2 others Vs Palaniswami Gounder and 2 others
Madras High Court · (2001) 06 MAD CK 0074
High Courts28 Jun 2001Dismissed
Viswapriya Finance Services and Securities Ltd. Vs Registrar of Companies
Madras High Court · (2002) 108 CompCas 160
Companies Act, 1956 — Section 58A, 58A(2), 58A(7), 621Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts28 Jun 2001
H.G. Oomor Sait and another Vs O. Aslam Sait
Madras High Court · (2002) 2 LW 187 : (2001) 2 MLJ 672
Arbitration Act, 1940 — Section 18, 34Arbitration and Conciliation Act, 1996 — Section 19(1), 27, 7, 8, 8(1)Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4, 9
High Courts28 Jun 2001
Chennai Kancheepuram Tiruvelore District Film Distributors Association and another Vs Chinthamani S. Murugesan and 4 others
Madras High Court · (2001) 3 LW 514
High Courts28 Jun 2001Dismissed
Kasi Gounder Vs Chinnapaiya Gounder
Madras High Court · AIR 2002 Mad 1
Transfer of Property Act, 1882 — Section 123
High Courts28 Jun 2001
P.S. Sugumaran Vs Ragini alias Usha and Another
Madras High Court · (2001) 3 LW 321 : (2001) 3 MLJ 257
Civil Procedure Code, 1908 (CPC) — Section 47Specific Relief Act, 1963 — Section 16(c)Transfer of Property Act, 1882 — Section 53A
High Courts27 Jun 2001
Metropolitan Transport Corporation Ltd. Vs V. Kasthuri
Madras High Court · (2001) 2 ACC 441
High Courts27 Jun 2001
K. Arunachalam Pillai and Others Vs The State of Tamil Nadu and Others
Madras High Court · (2001) 06 MAD CK 0080
Constitution of India, 1950 — Article 14, 21Tamil Nadu Document Writers Licence Rules, 1982 — Rule 16, 16(1), 16(2), 16(2)(2), 16(3)
High Courts27 Jun 2001
Mrs. Rajammal and 3 others Vs The Commissioner for Collegiate Education, Madras - 600 006 and another
Madras High Court · (2001) 2 LLJ 1292 : (2001) WritLR 513
High Courts27 Jun 2001
S.V.S. Oil Mills Vs S.V.S. Agro Refineries P. Ltd. and Another
Madras High Court · (2002) 24 PTC 41
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Trade and Merchandise Marks Act, 1958 — Section 28
High Courts27 Jun 2001Allowed
M. Perumal Udayar and etc. Vs Government of Tamil Nadu and Another
Madras High Court · AIR 2001 Mad 471 : (2001) 3 LW 854
Tamil Nadu Panchayats Act, 1958 — Section 115, 116
High Courts27 Jun 2001Dismissed
Kali Aerated Water Works Vs Union of India (UOI)
Madras High Court · (2001) 132 ELT 544
High Courts26 Jun 2001
G. Nagendra Devi and 3 others Vs Y. Mosses and 2 others
Madras High Court · (2001) 2 ACC 508 : (2003) ACJ 221 : (2001) 3 LW 261 : (2001) 3 MLJ 36
Evidence Act, 1872 — Section 101, 102, 103Motor Vehicles Act, 1988 — Section 134A, 134B, 158, 166, 177Penal Code, 1860 (IPC) — Section 304A
High Courts26 Jun 2001Dismissed
Subburam Vs Subbammal and 8 others
Madras High Court · (2001) 06 MAD CK 0104
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts26 Jun 2001Dismissed
Ganesan G. and Others Vs Presiding Officer, Labour Court and Another
Madras High Court · (2002) 4 LLJ 985
Constitution of India, 1950 — Article 14
High Courts26 Jun 2001Allowed
A. Anthony Pitchai Vs The Government of Tamil Nadu and another
Madras High Court · (2001) 2 LLJ 1653
Industrial Disputes Act, 1947 — Section 2
High Courts26 Jun 2001Allowed
Tamil Nadu Cements Ltd. Vs Balakrishnan and another
Madras High Court · (2001) 06 MAD CK 0051
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, 151, 16