High Courts04 Jul 2001Dismissed
E.E., Construction Division 2 and Another Vs M. Gajapathy and Another
Madras High Court · (2002) 1 LLJ 204 : (2001) 3 MLJ 71
Industrial Disputes Act, 1947 — Section 2Limitation Act, 1963 — Article 137
COURT ARCHIVE
Madras High Court judgments, 2001
1,327 judgments · page 37 of 67
High Courts04 Jul 2001
S.J. Balaji and another Vs The Commissioner, H.R. and C.E. Department, Chennai-34 and 2 others
Madras High Court · (2001) 07 MAD CK 0037
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 21, 49B, 55, 55(1), 57
High Courts04 Jul 2001
Thirunavukkarasu Vs Sankariammal
Madras High Court · (2001) 3 MLJ 464
Transfer of Property Act, 1882 — Section 126
High Courts03 Jul 2001Dismissed
M/s. Sundaram Finance Ltd., No. 21, Pattulos Road,Chennai-600002 Vs M/s BalurghatTransport Co. Ltd., Shamik Chambers 1st Floor, Devaji Ratansey Marg, Mumbai-9, M/s. Wimco Limited, No. 412,Chennai-600019
Madras High Court · (2001) 07 MAD CK 0117
Companies Act, 1956 — Section 123, 124(4)(f)Transfer of Property Act, 1882 — Section 48
High Courts03 Jul 2001
Commissioner of Gift-tax Vs Hajee Moosa Sait and Brothers
Madras High Court · (2002) 254 ITR 474
High Courts03 Jul 2001
Commissioner of Wealth Tax Vs Noorjahan Jamal
Madras High Court · (2002) 178 CTR 184 : (2002) 255 ITR 287 : (2003) 127 TAXMAN 594
High Courts03 Jul 2001Dismissed
Management of Bhavanji Mills Vs Deputy Commissioner of Labour and Another
Madras High Court · (2002) 1 ACC 141 : (2000) 86 FLR 516 : (2001) 2 LLJ 1198 : (2001) 3 MLJ 50 : (2001) WritLR 839
Constitution of India, 1950 — Article 226Employees State Insurance Act, 1948 — Section 53, 61Workmens Compensation Act, 1923 — Section 30
High Courts03 Jul 2001
Leather and Leather Goods Democratic Labour Union Vs Joint Commissioner of Labour and Another
Madras High Court · (2002) 2 LLJ 929
Industrial Disputes Act, 1947 — Section 25N, 25N(3)
High Courts02 Jul 2001
Rajammal and Others Vs Selvi and Another
Madras High Court · (2002) 1 LW 101 : (2001) 3 MLJ 315
Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 12(2)
High Courts02 Jul 2001Dismissed
Gopalakrishnan R. Vs Management of Binny Ltd.
Madras High Court · (2002) 1 LLJ 336
High Courts02 Jul 2001Dismissed
Subramanian Vs K. Prakash
Madras High Court · (2001) 3 LW 496
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts29 Jun 2001Dismissed
Secretary and Correspondent Uswathun Hasana Oriental (Arabic) Girls Higher Secondary School Vs The State of Tamil Nadu and Others
Madras High Court · (2001) 06 MAD CK 0106
Constitution of India, 1950 — Article 14, 16, 30(1), 309Tamil Nadu Education Rules, 1892 — Rule 13Tamil Nadu General Rules — Rule 48
High Courts29 Jun 2001Dismissed
Sirajudeen (Died) and 7 others Vs Sethu Chettiar and 6 others
Madras High Court · (2001) 3 MLJ 107
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2Evidence Act, 1872 — Section 90
High Courts29 Jun 2001
K. Pattabiraman Vs K. Banumathi and 4 others
Madras High Court · (2001) 3 LW 572 : (2001) 3 MLJ 6 : (2002) 3 RCR(Civil) 253
Registration Act, 1908 — Section 17Stamp Act, 1899 — Section 35
High Courts29 Jun 2001Allowed
The Board of Directors Canara Bank, Bangalore and Another Vs K. Chandran
Madras High Court · (2001) 06 MAD CK 0063
High Courts29 Jun 2001
Soundara Rajes and 3 others Vs State of Tamil Nadu and 3 others
Madras High Court · (2001) 3 MLJ 159
Criminal Procedure Code, 1973 (CrPC) — Section 133, 133(1)Evidence Act, 1872 — Section 101, 102, 103Limitation Act, 1963 — Article 146A
High Courts29 Jun 2001Allowed
S.A. Jhan Mohammed Vs The Chairman Tamil Nadu Electricity Board and The Superintending Engineer Madras Electricity Distribution
Madras High Court · (2001) 06 MAD CK 0017
High Courts28 Jun 2001Allowed
TNEB Vs K. Kamarudeen
Madras High Court · (2001) 06 MAD CK 0110
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 226Electricity Act, 1910 — Section 26(4)
High Courts28 Jun 2001
Commissioner of Income Tax Vs PONDS INDIA LTD
Madras High Court · (2002) 174 CTR 235 : (2002) 253 ITR 686