High Courts26 Mar 1998
SMT. GOWRI RAJES and Others Vs COMMISSIONER OF INCOME TAX
Madras High Court · (1999) 151 CTR 269
COURT ARCHIVE
Madras High Court judgments, 1998
1,817 judgments · page 67 of 91
High Courts26 Mar 1998
ABDUL JAMIL and Others Vs SECRETARY, INCOME TAX DEPARTMENT and Others
Madras High Court · (1998) 149 CTR 270
High Courts26 Mar 1998
Kista Gounder Vs Abhimanna Gounder (died)and 10 others
Madras High Court · (1998) 03 MAD CK 0009
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, Order 22 Rule 10, 11, 141, 151
High Courts26 Mar 1998
S. Parthasarathy Vs S., Oppili Srinivasan Petition praying that in the circumstances stated therein the High Court will be pleased to direct the learned XVII Metropolitan Magistrate, Saidapet, to take the above complaint on file, dispose it of according to law
Madras High Court · (1999) 1 LW(Cri) 196 : (1999) 4 RCR(Criminal) 363
Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts25 Mar 1998
Commissioner of Income Tax Vs Ashok Match Industries (B-Unit), Yennarkey R. Ravindran Family Trust and Hariram Match Industries
Madras High Court · (2000) 244 ITR 104
Income Tax Act, 1961 — Section 161, 4
High Courts25 Mar 1998
M/s. Prakash Pharmacy and 3 others Vs C. Thirupurusundari and another
Madras High Court · (1998) 03 MAD CK 0209
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2)(i), 11(4), 14(1)(b), 23, 23(4)
High Courts25 Mar 1998
K. Ashokan Vs S. Kunasekaran and another
Madras High Court · (1998) 03 MAD CK 0207
Constitution of India, 1950 — Article 227
High Courts25 Mar 1998
D.K. Ramakrishnan and Another Vs P. Lakshmi Ammal (died) and Others
Madras High Court · (1998) 3 MLJ 357
Trusts Act, 1882 — Section 5
High Courts25 Mar 1998
S. Gururajan and Another Vs P.M. Duraisamy
Madras High Court · (2000) 1 CivCC 654 : (1998) 2 LW 392 : (1998) 3 MLJ 7
Specific Relief Act, 1963 — Section 6
High Courts25 Mar 1998
Vanavamalai, P and Others Vs The Government of Tamil Nadu and Others
Madras High Court · AIR 1998 Mad 319 : (1998) 2 MLJ 476 : (1999) WritLR 267
Land Acquisition Act, 1894 — Section 6
High Courts25 Mar 1998
P. Vincent Vs Balupillai and 2 others
Madras High Court · (1998) 2 LW(Cri) 480
High Courts25 Mar 1998
Anandan Vs Smt. Raji alias Jayalakshmi
Madras High Court · (1998) 2 LW 322 : (1998) 3 MLJ 85
Transfer of Property Act, 1882 — Section 60
High Courts25 Mar 1998
Commissioner of Income Tax Vs Sri Venkatesa Mills Ltd.
Madras High Court · (1999) 235 ITR 665
Income Tax Act, 1961 — Section 34(3)
High Courts25 Mar 1998
Traders and Traders Vs Commissioner of Income Tax Commissioner of Income Tax Vs Traders and Traders
Madras High Court · (1998) 149 CTR 49 : (1999) 236 ITR 269 : (1999) 102 TAXMAN 321
High Courts25 Mar 1998
S.A. Amirthavalli Vs Selva Perumal Nadar (Died) and Others
Madras High Court · (1998) 2 LW 164 : (1998) 2 MLJ 632
Contract Act, 1872 — Section 63
High Courts25 Mar 1998
Mookayi Ammal and 3 others Vs Duraiswamy Udayar and 2 others
Madras High Court · (1998) 03 MAD CK 0134
Evidence Act, 1872 — Section 45, 47, 67, 68Succession Act, 1925 — Section 59, 63
High Courts25 Mar 1998
S.K.V. Selvaraj Vs Commissioner of Income Tax
Madras High Court · (1999) 240 ITR 217
Income Tax Act, 1961 — Section 143, 153(1)
High Courts25 Mar 1998
A. Rudrakodi Vs Commissioner of Income Tax
Madras High Court · (2000) 244 ITR 309
Gift Tax Act, 1958 — Section 5(1)
High Courts25 Mar 1998Allowed
Indian Petro Chemicals Corporation Limited Vs Nortan Polymer Limited and another
Madras High Court · (1999) 2 ALT(Cri) 71 : (1998) 2 CTC 165 : (1998) 2 LW(Cri) 637 : (1999) 4 RCR(Criminal) 361
Criminal Procedure Code, 1973 (CrPC) — Section 255(1)Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts25 Mar 1998
The Superintending Engineering, Tiruvanamalai Electricity System, North Arcot District Vs S. Kannaiyan and 2 others
Madras High Court · (1999) 3 CTC 416
Hindu Adoptions and Maintenance Act, 1956 — Section 20Workmens Compensation Act, 1923 — Section 2(I)