High Courts27 Mar 1998
Mofussil Warehouse and Trading Co. Ltd. Vs Commissioner of Income Tax
Madras High Court · (1999) 238 ITR 867
Income Tax Act, 1961 — Section 263, 40A, 40A(2)
COURT ARCHIVE
Madras High Court judgments, 1998
1,817 judgments · page 66 of 91
High Courts27 Mar 1998
M.R.F. Limited Vs Deputy Commissioner of Income Tax
Madras High Court · (1999) 240 ITR 850
Companies (Profits) Surtax Act, 1964 — Section 13Companies (Profits) Surtax Rules, 1964 — Rule 1
High Courts27 Mar 1998
Commissioner of Income Tax Vs Traders and Traders
Madras High Court · (2000) 244 ITR 367
Income Tax Act, 1961 — Section 271(1)
High Courts27 Mar 1998
K.M. Radha Krishna Chettiar and Company Vs Commissioner of Income Tax and Another
Madras High Court · (2000) 244 ITR 374
Income Tax Act, 1961 — Section 132, 273A
High Courts27 Mar 1998
Smt. T. Seetha Vs Commissioner of Income Tax
Madras High Court · (2000) 244 ITR 404
Income Tax Act, 1961 — Section 36
High Courts27 Mar 1998
BPL Sanyo Utilities and Appliances Ltd. Vs Commr. of C. Ex.
Madras High Court · (1998) 102 ELT 249
Central Excise Rules, 1944 — Rule 2Central Excises and Salt Act, 1944 — Section 11A, 35F
High Courts27 Mar 1998
Mayandi Thevar and Thavasi Thevar Vs Arumughathevar
Madras High Court · (1998) 03 MAD CK 0013
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts26 Mar 1998
Income Tax Officer Vs D. Manoharlal Kothari Electrical Fittings and Equipments Madras (P.) Ltd. and D. Manoharlal Kothari Vs Income Tax Officer
Madras High Court · (1999) 96 CompCas 275 : (1999) 155 CTR 619 : (1999) 236 ITR 357
Income Tax Act, 1961 — Section 192, 194A, 194A(1), 276B, 278D
High Courts26 Mar 1998Dismissed
Jayaprakash and five others Vs The State and other
Madras High Court · (1999) 1 ALT(Cri) 249 : (1998) 2 CTC 458
Criminal Procedure Code, 1973 (CrPC) — Section 174, 202, 438Penal Code, 1860 (IPC) — Section 147, 148, 302
High Courts26 Mar 1998
Lucas TVS Ltd. Vs Commissioner of Income Tax
Madras High Court · (1999) 239 ITR 534
Income Tax Act, 1961 — Section 10, 35B, 40, 40A(5)
High Courts26 Mar 1998
Employees State Insurance Corporation Vs Duvent Fans (Private) Limited, Madras
Madras High Court · (1998) 03 MAD CK 0210
Employees State Insurance Act, 1948 — Section 1(5), 2(12), 2(12)(b), 2(9), 75
High Courts26 Mar 1998
Jeyabalan and Others Vs V. Bal Naicker (died) and Others
Madras High Court · (1998) 2 LW 660 : (1998) 3 MLJ 412
Easements Act, 1882 — Section 47
High Courts26 Mar 1998
Ace Investments (P.) Ltd. Vs Commissioner of Income Tax
Madras High Court · (2000) 244 ITR 166
High Courts26 Mar 1998Dismissed
Jayaprakash and five others Vs The State and another
Madras High Court · (1998) CriLJ 4368 : (1998) 1 CTC 690
Criminal Procedure Code, 1973 (CrPC) — Section 202, 438Penal Code, 1860 (IPC) — Section 147, 148, 174, 302
High Courts26 Mar 1998Dismissed
Abdul Jamil and 5 others Vs The Secretary, Income Tax Department, New Delhi and 2 others
Madras High Court · (1998) 1 CTC 547 : (1998) 2 LW 288
Civil Procedure Code, 1908 (CPC) — Section 64Income Tax Act, 1961 — Rule 16(2), 2, 48, 51, 222Transfer of Property Act, 1882 — Section 100, 53
High Courts26 Mar 1998
Commissioner of Wealth-tax Vs Halai Menon Association
Madras High Court · (2000) 244 ITR 357
High Courts26 Mar 1998
Commissioner of Wealth-tax Vs Smt. G. Chellammal
Madras High Court · (1999) 240 ITR 606
Wealth Tax Act, 1957 — Section 25, 5(1)
High Courts26 Mar 1998
Commissioner of Income Tax Vs J.K.K. Textiles Processing Mills.
Madras High Court · (2000) 242 ITR 165
High Courts26 Mar 1998
Smt. Gowri Rajes and Others Vs Commissioner of Income Tax
Madras High Court · (2000) 241 ITR 506
Income Tax Act, 1961 — Section 147, 254, 254(2), 256(1)
High Courts26 Mar 1998
Fathima Beebi Vs Srirangammal
Madras High Court · (1998) 2 LW 482 : (1998) 3 MLJ 442
Civil Procedure Code, 1908 (CPC) — Section 35(a)