High Courts06 Jul 1998
Eswari Industries, Shencottai and Others Vs Tamil Nadu Industrial Investment Corporation Ltd.
Madras High Court · (1998) 3 MLJ 1
Transfer of Property Act, 1882 — Section 69
COURT ARCHIVE
Madras High Court judgments, 1998
1,817 judgments · page 47 of 91
High Courts06 Jul 1998
Ramu Hosieries Vs Ramu Hosieries and another
Madras High Court · (1998) 2 CTC 230 : (1998) 3 LW 784
Trade and Merchandise Marks Act, 1958 — Section 105, 136(2), 67
High Courts06 Jul 1998
Indian Oil Corporation Ltd., Madras Vs Mrs. Sakuntala Ganapathy Rao proprietor, Modern Home Agencies
Madras High Court · (1998) 3 CTC 170 : (1998) 3 LW 780
Arbitration Act, 1940 — Section 30, 33Limitation Act, 1963 — Section 5
High Courts06 Jul 1998Dismissed
Chelliah Vs Yesuvadial
Madras High Court · (1999) 1 ALT(Cri) 47 : (1999) CriLJ 1013 : (1998) 2 LW(Cri) 566
Criminal Procedure Code, 1973 (CrPC) — Section 154(2), 156(3), 157(2), 173, 173(2)Penal Code, 1860 (IPC) — Section 354
High Courts03 Jul 1998
K.P. Srinivasan, Income Tax Officer Vs A. Rajagopal
Madras High Court · (2000) 242 ITR 391
Income Tax Act, 1961 — Section 276C, 277
High Courts03 Jul 1998
Emcete and Sons Pvt. Ltd. Vs Commissioner of Income Tax and Another
Madras High Court · (2000) 242 ITR 350 : (2000) 109 TAXMAN 259
Income Tax Act, 1961 — Section 154, 154(1), 264, 40A, 40A(8)
High Courts03 Jul 1998Allowed
Jayanthi, Shown as Catherin Jasintha in the FIR Vs State by Inspector of Police, District Crime Branch, Thanjavur and four others
Madras High Court · (1998) 3 CTC 77 : (1998) 3 MLJ 463
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 115, 40, 41, 42, 43Penal Code, 1860 (IPC) — Section 465, 468, 471
High Courts03 Jul 1998
N. Kamalakkannan Vs The District Collector and Another
Madras High Court · AIR 1998 Mad 361 : (1999) 1 MLJ 99
High Courts02 Jul 1998
R. Thangavel Vs State by Inspector of Police CBCID (Idol Wing), Madras
Madras High Court · (1999) 1 LW(Cri) 63
High Courts02 Jul 1998
FIRST LEASING COMPANY OF INDIA LTD. Vs COMMISSIONER OF INCOME TAX (NO. 1)
Madras High Court · (2000) 244 ITR 234
High Courts02 Jul 1998
N.K.S. Rengeswaran Vs Commissioner of Agricultural Income Tax and Others
Madras High Court · (2000) 242 ITR 344 : (1998) 3 LW 700
Tamil Nadu Agricultural Income Tax Act, 1955 — Section 2, 65
High Courts02 Jul 1998
K.S. Krishnamurthy Vs Commissioner of Income Tax
Madras High Court · (2000) 161 CTR 62 : (2000) 241 ITR 186 : (2003) 126 TAXMAN 1
High Courts02 Jul 1998Allowed
Suyambu Nadar and three others Vs State by S.I. of Police Tisayanvilai
Madras High Court · (1999) CriLJ 394 : (1998) 3 CTC 82 : (1999) 1 LW(Cri) 57
Penal Code, 1860 (IPC) — Section 425, 427, 429
High Courts01 Jul 1998
COMMISSIONER OF INCOME TAX Vs I. MILLER and CO. LTD.
Madras High Court · (2000) 160 CTR 51
High Courts01 Jul 1998
Madras Aluminium Co. Vs Regional Labour Commissioner and Others
Madras High Court · (1999) 2 LLJ 1329
Contract Labour (Regulation and Abolition) Act, 1970 — Section 10(1), 10(2)Industrial Disputes Act, 1947 — Section 25FF
High Courts01 Jul 1998
Commissioner of Income Tax Vs Mrs. Rita Joseph and Others
Madras High Court · (1999) 238 ITR 391
Income Tax Act, 1961 — Section 269C
High Courts01 Jul 1998
Commissioner of Income Tax Vs Inden Bislers
Madras High Court · (1999) 240 ITR 943
Income Tax Act, 1961 — Section 271(1)
High Courts01 Jul 1998Allowed
Sulochana and others Vs K. Samy
Madras High Court · (1998) 2 CTC 667 : (1998) 3 LW 795
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, Order 21 Rule 32, 146
High Courts01 Jul 1998
Commissioner of Income Tax Vs H. Miller's Co. Ltd.
Madras High Court · (2000) 246 ITR 316