High Courts13 Jul 1998
Commissioner of Income Tax Vs Mrs. R. Jayalakshmi
Madras High Court · (1999) 152 CTR 214
Income Tax Act, 1961 — Section 64, 64(1), 64(l)
COURT ARCHIVE
Madras High Court judgments, 1998
1,817 judgments · page 46 of 91
High Courts13 Jul 1998
COMMISSIONER OF INCOME TAX Vs NEW INDIA MARITIME AGENCIES (P) LTD.
Madras High Court · (1999) 154 CTR 50
High Courts13 Jul 1998
Commissioner of Income Tax Vs Palaniappa Transport
Madras High Court · (2000) 241 ITR 187
Income Tax Act, 1961 — Section 41(2)
High Courts13 Jul 1998
Commissioner of Income Tax Vs Tamil Nadu Mercantile Bank Ltd.
Madras High Court · (1999) 240 ITR 929
Income Tax Act, 1961 — Section 256(2)
High Courts13 Jul 1998
Commissioner of Income Tax Vs New India Maritime Agencies (P.) Ltd.
Madras High Court · (2000) 246 ITR 344
Income Tax Act, 1961 — Section 40
High Courts13 Jul 1998
P. Sugunan Vs The Commissioner of Police Egmore, Chennai-8 and others
Madras High Court · (1999) 1 CTC 268
Constitution of India, 1950 — Article 226, 32Penal Code, 1860 (IPC) — Section 365, 397
High Courts13 Jul 1998
Chief Engineer, T.N. Electricity Board and Others Vs Govindaraj M.
Madras High Court · (1999) 2 LLJ 1435
High Courts13 Jul 1998Allowed
Management of Sarabai M. Chemicals Vs Government of Tamil Nadu and Others
Madras High Court · (2000) 3 LLJ 1278
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(1), 2A
High Courts13 Jul 1998
K. Bhagavatheeswaran Vs Institute of Chartered Accountants of India and Another
Madras High Court · (1999) 237 ITR 208 : (1999) 103 TAXMAN 257
Chartered Accountants Act, 1949 — Section 21, 22Constitution of India, 1950 — Article 14, 19(1)(g), 226Income Tax Act, 1961 — Section 44AB
High Courts13 Jul 1998
Commissioner of Income Tax Vs R. Jayalakshmi
Madras High Court · (2000) 158 CTR 264 : (1999) 240 ITR 773 : (1998) 101 TAXMAN 350
Income Tax Act, 1961 — Section 64(1)
High Courts10 Jul 1998Dismissed
Special Officer, Kancheepuram Central Co-operative Bank Ltd. Vs Deputy Commissioner of Labour (Appeals) and Another
Madras High Court · (1998) 2 LLJ 1057 : (1999) WritLR 273
Tamil Nadu Shops and Establishments Act, 1947 — Section 41, 41(1), 41(2)
High Courts09 Jul 1998
A. Mariyayee Vs The Commissioner and Secretary, Prohibition and Excise Department, Government of Tamil Nadu and Others
Madras High Court · (1998) 3 MLJ 145
Madras Prohibition Act, 1937 — Section 17C
High Courts08 Jul 1998Allowed
A. Kasi and Another Vs Special Commissioner and Commissioner of Land Reforms and Another
Madras High Court · AIR 1999 Mad 23 : (1998) 3 MLJ 256
Tamil Nadu Urban Land (Ceiling and Regulation) Act, 1978 — Section 6
High Courts08 Jul 1998Allowed
S. Kalimuthu Vs S. Arumugam and 2 others
Madras High Court · (1998) 3 CTC 579
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, Order 39 Rule 4, 115Constitution of India, 1950 — Article 227
High Courts08 Jul 1998
P.E. Ramakrishnan Vs The Assistant Commissioner of Agricultural Income Tax, Madurai and two others
Madras High Court · (1999) 1 CTC 166 : (2000) 245 ITR 281
Civil Procedure Code, 1908 (CPC) — Section 65, 73(2), 73(3)Tamil Nadu Agricultural Income Tax Act, 1955 — Section 23
High Courts08 Jul 1998
Commissioner of Income Tax Vs Revathi, C.P. Equipments Ltd.
Madras High Court · (2000) 245 ITR 686
Income Tax Act, 1961 — Section 32, 34, 37
High Courts08 Jul 1998
C. Shanmugham Vs The Senior Regional Manager, Madras Region, Tamil Nadu Civil Supplies Corporation Ltd. and Others
Madras High Court · (1998) 3 MLJ 192 : (1999) WritLR 292
High Courts08 Jul 1998
A. K. THIAGARAJAN Vs COMMISSIONER OF INCOME TAX
Madras High Court · (1999) 154 CTR 379
High Courts08 Jul 1998
Wipro Finance Ltd. Vs I.I.S.C. Engineers Private Ltd. and Another
Madras High Court · (1998) 3 MLJ 570
High Courts08 Jul 1998
A.K. Thiagarajan and Others Vs Commissioner of Income Tax
Madras High Court · (2000) 241 ITR 329
Income Tax Act, 1961 — Section 40