High Courts22 Jul 1998
COMMISSIONER OF INCOME TAX Vs ADDISON and CO. LTD.
Madras High Court · (1999) 154 CTR 500
COURT ARCHIVE
Madras High Court judgments, 1998
1,817 judgments · page 43 of 91
High Courts22 Jul 1998
Hindustan Lever Ltd. Vs Lux Flavours and Another
Madras High Court · (2003) 27 PTC 365
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Trade and Merchandise Marks Act, 1958 — Section 27, 28
High Courts22 Jul 1998
Natchathiram and Others Vs Jayasekaran and Others
Madras High Court · (2000) ACJ 902 : (1998) 3 MLJ 603
High Courts21 Jul 1998Dismissed
K.R. Ammasai Gounder Vs The State of Tamil Nadu and another
Madras High Court · (1998) 2 CTC 297
Land Acquisition Act, 1894 — Section 4(1), 5, 6
High Courts21 Jul 1998Dismissed
S. Rajini and another Vs The idol of Arulmigu Panchavaneswaraswamy Koil Devasthanam and another
Madras High Court · (1998) 2 CTC 567
Civil Procedure Code, 1908 (CPC) — Section 47Constitution of India, 1950 — Article 226, 227
High Courts21 Jul 1998
BEARDSELL LTD. Vs COMWSSIONER OF INCOME TAX
Madras High Court · (1998) 150 CTR 620
High Courts21 Jul 1998
Commissioner of Income Tax Vs Sri Gujarathi Mandal
Madras High Court · (1999) 152 CTR 123
Income Tax Act, 1961 — Section 11, 12, 13(1)(b)
High Courts21 Jul 1998
Commissioner of Income Tax Vs Gujarathi Mandal
Madras High Court · (1999) 240 ITR 293 : (1998) 101 TAXMAN 647
Income Tax Act, 1961 — Section 11, 13, 13(1)
High Courts21 Jul 1998
Beardsell Ltd. Vs Commissioner of Income Tax
Madras High Court · (2000) 246 ITR 505
Income Tax Act, 1961 — Section 35B, 37, 40Income Tax Rules, 1962 — Rule 6D
High Courts21 Jul 1998
Commissioner of Wealth-tax Vs P.S. Swaminathan (HUF)
Madras High Court · (1999) 240 ITR 163
High Courts21 Jul 1998
Amaravathy Vs R.A. Pakkirinathan
Madras High Court · (1998) 3 MLJ 377
Hindu Marriage Act, 1955 — Section 13(1)(a)
High Courts21 Jul 1998Dismissed
R. Ramamurthy and Others Vs State
Madras High Court · (1999) CriLJ 581 : (1999) 1 LW(Cri) 352
Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 173(8)Penal Code, 1860 (IPC) — Section 120(B), 380, 406
High Courts21 Jul 1998
Commissioner of Income Tax Vs Balaji Distilleries Ltd.
Madras High Court · (2002) 174 CTR 373
High Courts21 Jul 1998
COMMISSIONER OF WEALTH TAX Vs P.S. SWAKINATHAN (HUF)
Madras High Court · (1999) 152 CTR 159
High Courts20 Jul 1998Dismissed
Raviselvam Vs Nalini Vijayakumar
Madras High Court · (2001) 1 CivCC 467 : (2000) 102 CompCas 76 : (1998) 2 CTC 647 : (2001) 1 RCR(Criminal) 593
Criminal Procedure Code, 1973 (CrPC) — Section 256(1), 256(2)Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts20 Jul 1998Dismissed
R. Sengoda Gounder and 5 others Vs Sengoda Gounder and 5 others
Madras High Court · (1998) 07 MAD CK 0129
Civil Procedure Code, 1908 (CPC) — Section 100Easements Act, 1882 — Section 13, 15, 2Limitation Act, 1963 — Section 22, 25, 25(2), 26, 27
High Courts20 Jul 1998
INCOME TAX OFFICER Vs ROSHNI COLD STORAGE (P.) LTD.
Madras High Court · (1998) 106 TAXMAN 318
High Courts20 Jul 1998
Tamil Nadu Anglo Indian Schools Teachers and Staff Assciation Vs The Government of Tamil Nadu and Others
Madras High Court · (1999) 2 LW 165 : (1998) 3 MLJ 424
High Courts20 Jul 1998
K.K. Seshaiyer Vs Commissioner of Income Tax
Madras High Court · (2001) 166 CTR 527 : (2000) 246 ITR 351 : (2001) 114 TAXMAN 353
High Courts20 Jul 1998
Indumathi Vs Krishnamurthy
Madras High Court · (1999) 1 CTC 210 : (1998) 3 MLJ 435
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6AHindu Marriage Act, 1955 — Section 10, 11, 13(1)(iii), 14(1), 23A