High Courts30 Jul 1998Dismissed
Dr. s. Kameswaran Vs A. Jayaraman and another
Madras High Court · (1998) 2 CTC 470 : (1998) 3 LW 777
COURT ARCHIVE
Madras High Court judgments, 1998
1,817 judgments · page 41 of 91
High Courts30 Jul 1998Dismissed
Murugesa Naicker and two others Vs The Special Tahsildar, Land Acquisition (IV), Maraimalai Nagar Scheme, Kattankolathur, Chingleput District and another
Madras High Court · (1998) 3 CTC 293
Constitution of India, 1950 — Article 226, 32Land Acquisition Act, 1894 — Section 10, 11, 16, 18, 28
High Courts30 Jul 1998Dismissed
Selvaraj Vs State of Tamil Nadu and Another
Madras High Court · (1998) 2 ALT(Cri) 165 : (1999) CriLJ 67 : (1998) 2 LW(Cri) 660
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3, 8Constitution of India, 1950 — Article 141, 22, 22(3), 22(4), 22(5)General Clauses Act, 1897 — Section 21
High Courts30 Jul 1998Dismissed
Society of St. Joseph's College Vs A. Doraisami (died) and nine others
Madras High Court · (1998) 2 CTC 196 : (1998) 3 MLJ 349
Civil Procedure Code, 1908 (CPC) — Section 11, 9Tamil Nadu Minor Inams (Abolition and Conversion into Ryotwari) Act, 1963 — Section 11(3), 12, 13, 14, 15
High Courts30 Jul 1998Dismissed
Association of Lubricants Dealers and Processors (Tamil Nadu) Vs The Union of India and others
Madras High Court · (1998) 3 CTC 551
Essential Commodities Act, 1955 — Section 3
High Courts30 Jul 1998
Precot Mills Ltd. Vs Commissioner of Income Tax
Madras High Court · (2000) 245 ITR 464
Income Tax Act, 1961 — Section 143, 144, 214
High Courts30 Jul 1998
PRECOT MILLS LTD. Vs COMMISSIONER OF INCOME TAX
Madras High Court · (1999) 106 TAXMAN 492
High Courts30 Jul 1998
Commissioner of Gift-tax Vs Nelson and Co.
Madras High Court · (2000) 245 ITR 347
High Courts29 Jul 1998
M. Sambandam Vs The Deputy Registrar (Credit) Co-operative Societies and Others
Madras High Court · (1999) 3 MLJ 310
High Courts29 Jul 1998
M. Krishnan Vs The Chief Engineer (U and S), Tamil Nadu Water Supply and Drainage Board and Others
Madras High Court · (1998) 3 MLJ 279 : (1999) WritLR 702
High Courts29 Jul 1998
Commissioner of Wealth-tax Vs R. Ariff and Others
Madras High Court · (2000) 246 ITR 797
Wealth Tax Act, 1957 — Section 27, 5(1)
High Courts29 Jul 1998
Commissioner of Income Tax Vs W.S. Insulators of India Ltd. W.S. Insulators of India Ltd. Vs Commissioner of Income Tax
Madras High Court · (2000) 243 ITR 348
Income Tax Act, 1961 — Section 32, 37, 37(2B)
High Courts29 Jul 1998Dismissed
Karruppiah Vs Ramasubbu Naicker
Madras High Court · (1998) 07 MAD CK 0012
High Courts28 Jul 1998Dismissed
M/s. G.V. Films Limited, 4, Seshadri Road, Alwarpet, Chennai-600 018 Vs Unit Trust of India, Chennai-600 001 and another
Madras High Court · (2000) 100 CompCas 257 : (1998) 2 CTC 518 : (1999) 1 LW 117
Companies Act, 1956 — Section 4Contract Act, 1872 — Section 72Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 2, 3(2), 31(1), 4(1)
High Courts28 Jul 1998Dismissed
Balaraja and another Vs Syed Masood Rowther and another
Madras High Court · (1998) 2 CTC 505 : (1999) 1 LW 484 : (1998) 3 MLJ 398
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 41 Rule 27, 10, 53Transfer of Property Act, 1882 — Section 53A
High Courts28 Jul 1998Allowed
South Arcot District Central Co-Operative Bank Ltd. Empolyees Association Vs The Deputy Commissioner of Labour D.M.S. Compound, Teynampet, Madras-6, and another
Madras High Court · (1998) 3 CTC 143
Constitution of India, 1950 — Article 12, 226Industrial Disputes Act, 1947 — Section 12(3), 18(1), 19(2), 23, 29
High Courts28 Jul 1998Dismissed
R. Sunder and Others Vs Institute of Chartered Accountants of India and Another
Madras High Court · (2001) 103 CompCas 458
Chartered Accountants Regulations, 1988 — Regulation 48Constitution of India, 1950 — Article 14
High Courts28 Jul 1998
K.S. Srinwasan Vs Commissioner of Income Tax and Another
Madras High Court · (1998) 150 CTR 640
Income Tax Act, 1961 — Section 264, 80U, 80U(1)(ii)
High Courts28 Jul 1998
COMMISSIONER OF INCOME TAX Vs LAKSHMI MACHINE WORKS LTD.
Madras High Court · (1999) 152 CTR 130
High Courts28 Jul 1998Dismissed
Muthukumaran Vs Naganatha Easwara Bhoopathy alias Naganathan and another
Madras High Court · (1998) 07 MAD CK 0128