High Courts08 Oct 1998Allowed
Paravakottai Village Co-operative Agricultural Loan Society Vs J. Karthikeyan
Madras High Court · (1998) 10 MAD CK 0149
Civil Procedure Code, 1908 (CPC) — Section 60
COURT ARCHIVE
Madras High Court judgments, 1998
1,817 judgments · page 24 of 91
High Courts08 Oct 1998
Shanmugam and 2 others Vs M/s. Syndicate Bank and 9 others
Madras High Court · AIR 1999 Mad 74 : (1999) 3 CTC 186
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1, 2(11), 50(2)Transfer of Property Act, 1882 — Section 128
High Courts07 Oct 1998
Anja Match Industries and another Vs M/s. South Indian Lucifer Match Works owned by P. Iyya Nadar Charitable Trust and another
Madras High Court · (1999) CriLJ 181 : (1998) 2 CTC 651
Criminal Procedure Code, 1973 (CrPC) — Section 12, 155(2), 156(3), 36, 419Penal Code, 1860 (IPC) — Section 415, 419, 420(b)Trade and Merchandise Marks Act, 1958 — Section 78, 79
High Courts07 Oct 1998
Ravi Shah and Another etc. Vs State and Another etc.
Madras High Court · (1999) 2 DMC 582
Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts07 Oct 1998
Ravi Shah and Another etc. Vs State and etc.
Madras High Court · (1999) CriLJ 188
Criminal Procedure Code, 1973 (CrPC) — Section 174, 313Evidence Act, 1872 — Section 103, 105, 106Penal Code, 1860 (IPC) — Section 302, 304, 304(B), 306, 34
High Courts07 Oct 1998
Venkatamma and Another Vs Chandra and Others
Madras High Court · (1999) 1 MLJ 501
High Courts06 Oct 1998
North Arcot Ambedkhar and Sambuvarayar District recognised Private aided Primary and Middle Schools Managers and Teacher Managers Association Vs The State of Tamil Nadu and Others
Madras High Court · (1999) 1 MLJ 635
Constitution of India, 1950 — Article 226
High Courts06 Oct 1998
P. Azhagumani and 7 others Vs C. Perumal Mudaliar and 9 others R. Saravanamuthu Vs State of Tamilnadu and Others P. Kandasamy Mudaliar Vs The Government of Tamil Nadu and Others
Madras High Court · (1998) 10 MAD CK 0117
High Courts05 Oct 1998
M.N. Elumalai and 66 others P.K Dharani and Co. Vs The State of Tamil Nadu
Madras High Court · (1998) 10 MAD CK 0151
Constitution of India, 1950 — Article 19(1)(g), 21, 226
High Courts05 Oct 1998
A. Mohammed Yasin Vs The Government of Tamil Nadu and Others
Madras High Court · (1999) 3 MLJ 112
Constitution of India, 1950 — Article 226
High Courts05 Oct 1998
S. Kavi, Represented by her Father and Natural Guardian S. Subbaiah Vs Directorate of Medial Education, Government of Tamil Nadu and Another
Madras High Court · (1999) 2 MLJ 466
High Courts05 Oct 1998
The United Planters Association of Southern India and Another Vs P. Swaminathan
Madras High Court · (1999) 1 MLJ 64
High Courts05 Oct 1998
Indian Drugs and Pharmaceuticals Ltd. Vs Union of India (UOI) and Another
Madras High Court · (2000) 241 ITR 116
Income Tax Act, 1961 — Section 269UD, 269UD(1), 269UE(2)
High Courts05 Oct 1998Allowed
L. Dakshinamoorthy, Advocate, 61, Kalianman Koil street, Komarapalayam 638 183 Vs Bar Council of Tamil Nadu and others
Madras High Court · (1998) 2 CTC 592 : (1999) 1 LW 32
Advocates Act, 1961 — Section 10, 35Bar Councils Act, 1926 — Section 10Constitution of India, 1950 — Article 227, 5
High Courts05 Oct 1998Dismissed
South Rajakilpakkam Residents Welfare Association Vs State of Tamil Nadu and Others
Madras High Court · AIR 1999 Mad 91
Chennai Metropolitan Water Supply and Sewerage Board Act, 1978 — Section 42, 55Tamil Nadu Town and Country Planning Act, 1971 — Section 9
High Courts05 Oct 1998
Divya Mohandoss represented by her father and guardian Dr. K.A. Mohandoss Vs The Selection Committee for M.B.B.S. Admissions, Kilpauk Medical College Campus and Another
Madras High Court · (1999) 1 MLJ 651
High Courts05 Oct 1998Dismissed
United Planters Association of Southern India and Another Vs P. Swaminathan
Madras High Court · (1999) 82 FLR 27 : (2001) 3 LLJ 27 : (1999) 1 LW 719 : (1999) 1 MLJ 64
Civil Procedure Code, 1908 (CPC) — Section 115, 9Constitution of India, 1950 — Article 227Specific Relief Act, 1963 — Section 14, 34
High Courts05 Oct 1998
Mohan Aluminium Pvt. Ltd. Vs Klen and Marshall's Manufacturers and Exporters Ltd. and Others
Madras High Court · (1999) 1 MLJ 84
High Courts05 Oct 1998
L. Dakshinamoorthy, Advocate Vs Bar Council of Tamil Nadu and Others
Madras High Court · (1999) 1 MLJ 188