High Courts15 Oct 1998
Vijayan K. and Others Vs Tamil Nadu Electricity Board and Others
Madras High Court · (1999) 3 LLJ 1083 : (2000) WritLR 16
Constitution of India, 1950 — Article 14
COURT ARCHIVE
Madras High Court judgments, 1998
1,817 judgments · page 22 of 91
High Courts15 Oct 1998
Thanthi Trust Vs Assistant Director of Income Tax and Another
Madras High Court · (1999) 238 ITR 635
Income Tax Act, 1961 — Section 11, 11(1), 11(2), 11(3), 11(3A)
High Courts14 Oct 1998Allowed
Bhoovaraha Kounder Vs Bhoovarahamurthy Rao and Others
Madras High Court · (2000) 100 CompCas 250
Negotiable Instruments Act, 1881 (NI) — Section 30, 35, 36, 91, 92
High Courts14 Oct 1998Allowed
C. Sadasivam Vs The Joint Registrar of Co-operative Societies and Others
Madras High Court · (1998) 10 MAD CK 0130
Constitution of India, 1950 — Article 226
High Courts14 Oct 1998
Hindu Harijan Elementary School Vs The Secretary to Government, Education, Science and Technology Department and Others
Madras High Court · (1999) 1 MLJ 468
High Courts14 Oct 1998Dismissed
J. Natarajan Vs M.I. Syed Ibrahim
Madras High Court · (1998) 10 MAD CK 0091
Evidence Act, 1872 — Section 38Limitation Act, 1963 — Section 6
High Courts14 Oct 1998
Commissioner of Income Tax Vs Jameel Leathers and Uppers
Madras High Court · (2000) 246 ITR 97
Income Tax Act, 1961 — Section 80HH, 80J
High Courts14 Oct 1998
K.P. Mahalingam and Another Vs Arulmighu Varadharajaperumal Koil and Others
Madras High Court · (1999) 1 MLJ 529
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151
High Courts14 Oct 1998
COMMISSIONER OF INCOME TAX Vs VIJAY GRANITES (P) LTD.
Madras High Court · (2000) 159 CTR 425
High Courts14 Oct 1998Allowed
Sree Lakshmi Medicals Vs The Regional Director ESI Corporation, 143 Sterling Road, Madras-600034
Madras High Court · (1998) 10 MAD CK 0017
Employees State Insurance Act, 1948 — Section 2(14), 75, 76, 76(1), 85
High Courts13 Oct 1998
The Oriental Insurance Co. Ltd. Vs R. Mani and Another
Madras High Court · (1999) 1 MLJ 117
High Courts13 Oct 1998
M. Subramania Mudaliar Vs K. Janardhanam and Another
Madras High Court · (1999) 1 MLJ 360
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 52
High Courts13 Oct 1998
Commissioner of Income Tax Vs K. Santhanakrishnan
Madras High Court · (2000) 241 ITR 582 : (2002) 124 TAXMAN 661
Income Tax Act, 1961 — Section 80U
High Courts13 Oct 1998
Commissioner of Income Tax Vs N. Vajrapani Naidu
Madras High Court · (2000) 241 ITR 560
Income Tax Act, 1961 — Section 48
High Courts13 Oct 1998
Commissioner of Income Tax Vs Comp-Help Services P. Ltd.
Madras High Court · (2000) 246 ITR 722
Income Tax Act, 1961 — Section 32A, 32A(2)
High Courts13 Oct 1998
Commissioner of Income Tax Vs N. Rama Devi
Madras High Court · (2001) 248 ITR 654
Income Tax Act, 1961 — Section 271(1), 274, 274(2)
High Courts13 Oct 1998
M/s. Balaji Seafoods Exports (India) Ltd. and another Vs Mac Industries Ltd.
Madras High Court · (1999) 2 CivCC 109 : (1999) 1 CTC 6 : (1999) 1 RCR(Criminal) 683
Evidence Act, 1872 — Section 63Negotiable Instruments Act, 1881 (NI) — Section 138, 46
High Courts13 Oct 1998Allowed
State of Tamil Nadu and Others Vs G. Sumathi and etc.
Madras High Court · AIR 1999 Mad 327
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 114
High Courts13 Oct 1998Dismissed
Tamil Nadu Newsprint and Papers Ltd. Contract Thozhilalar Sangham Vs State of Tamil Nadu and Others
Madras High Court · (1998) 2 LLJ 1270
Industrial Disputes Act, 1947 — Section 10(1), 18(1)