High Courts12 Nov 1996
Ramasamy Reddiar Vs Angamuthu and Another
Madras High Court · (1997) 1 CTC 247
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3, Order 1 Rule 4, 144, 2(2)Limitation Act, 1963 — Article 136, 137
COURT ARCHIVE
Madras High Court judgments, 1996
1,274 judgments · page 8 of 64
High Courts12 Nov 1996
Tirupur Textiles (P.) Ltd. Vs Commissioner of Income Tax
Madras High Court · (1998) 98 TAXMAN 180
Income Tax Act, 1961 — Section 119(1), 256(1)
High Courts08 Nov 1996
Rathina Marie Prema and another Vs Marcel Fernandos
Madras High Court · (1997) 1 ALT(Cri) 512 : (1997) CriLJ 2524 : (1997) 1 CTC 142 : (1998) 1 DMC 26 : (1997) 3 RCR(Criminal) 791
High Courts08 Nov 1996
N. Rajamani Ammal Vs The Government of India, Ministry of Home Affairs, New Delhi- 110 003 and The Government of Tamil Nadu, Public (Political) Pension III Department, Madras-600 009
Madras High Court · (1996) 11 MAD CK 0088
Penal Code, 1860 (IPC) — Section 380
High Courts08 Nov 1996
Rathina Marie Prema and Arokianathan (Minor 2nd Petitioner rep. by 1st Petitioner) Vs Marcel Fernandos
Madras High Court · (1997) 1 LW(Cri) 39
High Courts08 Nov 1996
Canara Bank Vs S. Vasundara S. Vasundara Vs Canara Bank
Madras High Court · (1997) 1 LLJ 689 : (1997) 1 MLJ 270
High Courts08 Nov 1996
Narkarunai Flora Sahayarani Vs M. Uthirayasami alias M.U. Swami
Madras High Court · (1997) 2 ALT(Cri) 223 : (1997) 1 CTC 113 : (1997) 1 DMC 577 : (1997) 1 LW(Cri) 38 : (1997) 2 RCR(Criminal) 326 : (1998) 1 RCR(Criminal) 353
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts08 Nov 1996
Kesuram Vs Saraswathy and others
Madras High Court · (1997) CriLJ 2525 : (1996) 2 LW(Cri) 727 : (1997) 3 RCR(Criminal) 790
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts08 Nov 1996
The Canara Bank and Others Vs Mrs. S. Vasundara
Madras High Court · (1997) 1 MLJ 270
High Courts08 Nov 1996Dismissed
Chinnakannu Pandithar Vs Kasturi
Madras High Court · (1997) 1 CTC 460 : (1997) 1 MLJ 307
Madras City Tenants Protection Act, 1922 — Section 9
High Courts08 Nov 1996
R. Srinivasan Vs The Special Tribunal for Co-operative Cases and Others
Madras High Court · (1997) 2 MLJ 112
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 34Tamil Nadu Co-operative Societies Act, 1983 — Section 152(1), 90
High Courts07 Nov 1996
Commissioner of Income Tax Vs E.I.D. Parry (India) Ltd.
Madras High Court · (1996) 134 CTR 222 : (1996) 218 ITR 713
Income Tax Act, 1961 — Section 147, 256(2), 28, 37(3), 40
High Courts07 Nov 1996
Sivananda Steels Ltd. Vs Commissioner of Income Tax
Madras High Court · (1998) 229 ITR 197
Income Tax Act, 1961 — Section 37, 43A
High Courts07 Nov 1996Allowed
Sree Meenakshi Mills Employees' Cooperative Credit Society Ltd. Vs Deputy Commissioner of Labour and Another
Madras High Court · (1998) 3 LLJ 1297
Tamil Nadu Shops and Establishments Act, 1947 — Section 41, 41(1)
High Courts07 Nov 1996
Ammasi Vs Smt. Amaravathi and another
Madras High Court · (1997) 2 ALT(Cri) 696 : (1997) CriLJ 2963 : (1997) 4 RCR(Criminal) 301
High Courts07 Nov 1996
Asoka Betelnut Co. Pvt. Ltd. and others Vs M.K. Chandrakanth
Madras High Court · (1997) 88 CompCas 274 : (1997) 1 LW 616
Companies Act, 1956 — Section 210, 397, 397(2), 398, 433
High Courts06 Nov 1996
M. Nachiappan Vs Commissioner of Income Tax
Madras High Court · (1998) 230 ITR 98
Income Tax Act, 1961 — Section 147, 2(14), 256(2), 28, 45
High Courts06 Nov 1996
The District Collector, Salem and The District Forest Officer, Salem, (presently Attur Division at District Forest Officer, Attur.) Vs Ponnusamy and nine others
Madras High Court · (1996) 11 MAD CK 0091
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts06 Nov 1996Dismissed
Kirusula Vs S. Edmond St. Jacques
Madras High Court · (1996) 11 MAD CK 0062
High Courts06 Nov 1996
Swarna Industries Vs Commissioner of C. Ex. (Prev.), Madras
Madras High Court · (1997) 90 ELT 297
Central Excises and Salt Act, 1944 — Section 11, 11A