High Courts01 Nov 1996
United India Insurance Company Limited Vs Mrs. Aiyammal and Others
Madras High Court · (1997) 1 MLJ 70
Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 166(3)
COURT ARCHIVE
Madras High Court judgments, 1996
1,274 judgments · page 10 of 64
High Courts01 Nov 1996
Marudhu Pandiyar Transport Corporation Ltd. Vs Mohanammal and others
Madras High Court · (1996) 11 MAD CK 0019
Motor Vehicles Act, 1988 — Section 166, 173(1)
High Courts31 Oct 1996
The Madurai City Municipal Corporation Vs Boominathan and Another
Madras High Court · (1996) 2 CTC 727 : (1996) 2 LW 805
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, 115Constitution of India, 1950 — Article 227
High Courts31 Oct 1996Allowed
Rajendran Vs Revathi
Madras High Court · (1997) 1 ALT(Cri) 727 : (1997) 1 DMC 8 : (1997) 1 LW(Cri) 213
Criminal Procedure Code, 1973 (CrPC) — Section 125(3)
High Courts31 Oct 1996Dismissed
Mattadhari Primary Agricultural Co-op. Bank Vs Saroja Ammal and Another
Madras High Court · (1997) 1 CTC 378 : (1997) 3 LW 302 : (1996) 2 LW 845
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2
High Courts31 Oct 1996Allowed
R.M. Sundaram @ Meenakshi Sundaram and another Vs The Correspondent, National Elementary School, Pundarigakulam, Vadakarai, Nagapattinam
Madras High Court · (1998) 1 CTC 195
Easements Act, 1882 — Section 52Evidence Act, 1872 — Section 91, 92Specific Relief Act, 1963 — Section 38
High Courts31 Oct 1996Dismissed
Pitchakaran @ Balakrishnan Vs Parvathi Ammal
Madras High Court · (1997) 1 CTC 413 : (1996) 2 LW 843
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts31 Oct 1996
Ramachandran (died) and Others Vs Balasubramaniam and Others
Madras High Court · (1997) 1 MLJ 454
High Courts31 Oct 1996
Antony Chelliah Vs Mariyal and Others
Madras High Court · (1997) 2 MLJ 140
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 18Succession Act, 1925 — Section 187, 215, 33
High Courts30 Oct 1996
Commissioner of Wealth Tax Vs M. Kumaran and Others
Madras High Court · (1998) 145 CTR 322
Income Tax Act, 1961 — Section 22, 28, 32, 67(2)Wealth Tax Act, 1957 — Section 27(1)
High Courts30 Oct 1996
Thiruvaduthurai Adheenam Vs State of Tamil Nadu and Another
Madras High Court · (1997) 1 LW 169 : (1997) 1 MLJ 406
Tamil Nadu Minor Inams (Abolition and Conversion into Ryotwari) Act, 1963 — Section 30
High Courts30 Oct 1996
Anthony and Another Vs Arunachalapandian and Another
Madras High Court · (1996) 2 CTC 760
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Limitation Act, 1963 — Article 113
High Courts30 Oct 1996
Perumal Asari and others Vs State by Inspector of Police, Thirunagar Police Station, Madurai
Madras High Court · (1997) CriLJ 3147
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts30 Oct 1996
COMMISSIONER OF WEALTH TAX Vs M. KUMARAN and Others
Madras High Court · (1998) 145 CTR 322
Income Tax Act, 1961 — Section 22Partnership Act, 1932 — Section 4Wealth Tax Act, 1957 — Section 27(1)
High Courts29 Oct 1996
DIRECTOR OF INCOME TAX (EXEMPTION) Vs C. C. M. KOTHARI EDUCATIONAL TRUST.
Madras High Court · (1997) 143 CTR 94
Income Tax Act, 1961 — Section 10(22)
High Courts29 Oct 1996
Pandian alias Ganesan Vs Suganthi
Madras High Court · (1997) 2 MLJ 455 : (1997) 1 MLJ 282
Hindu Marriage Act, 1955 — Section 13(1), 24
High Courts29 Oct 1996Dismissed
Damodardas Chatram Vs State of Tamil Nadu
Madras High Court · (1997) 3 CTC 631 : (1997) 1 LW 611
Tamil Nadu Minor Inams (Abolition and Conversion into Ryotwari) Act, 1963 — Section 10, 10A, 3
High Courts29 Oct 1996Dismissed
Marudhu Pandiyar Transport Corporation and Another Vs Perumal and Others
Madras High Court · (1997) 1 ACC 183 : (1996) 2 CTC 595 : (1997) 1 LW 209 : (1997) 1 LW 205 : (1996) 2 MLJ 633
Motor Vehicles Act, 1939 — Section 110AMotor Vehicles Act, 1988 — Section 156, 166, 166(3)
High Courts29 Oct 1996
Shree Visalam Chit Funds Limited Vs A. Yovan
Madras High Court · (1996) 10 MAD CK 0065
Stamp Act, 1899 — Section 49(2)
High Courts29 Oct 1996
Director of Income Tax (Exemption) Vs C.C.M. Kothari Educational Trust
Madras High Court · (1998) 233 ITR 361
Income Tax Act, 1961 — Section 10(22), 11, 13(1), 254, 256