High Courts09 Jul 1996

Kennady Vs The State

Madras High Court · (1997) CriLJ 1465

Criminal Procedure Code, 1973 (CrPC) — Section 161, 161(3), 173, 173(1), 173(3)Penal Code, 1860 (IPC) — Section 147, 323, 448
High Courts05 Jul 1996

Govinda Reddy Vs State

Madras High Court · (1997) CriLJ 148

Criminal Procedure Code, 1973 (CrPC) — Section 313, 397, 401Penal Code, 1860 (IPC) — Section 341, 376