COURT ARCHIVE

Madras High Court judgments, 1996

1,274 judgments · page 30 of 64

High Courts16 Jul 1996

Stanley Vs State

Madras High Court · (1997) CriLJ 1217

Criminal Procedure Code, 1973 (CrPC) — Section 389, 432, 433, 439(1)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 27, 32A, 33, 36BPenal Code, 1860 (IPC) — Section 302

High Courts16 Jul 1996

Commissioner of Income Tax Vs Lucas T.V.S. Ltd.

Madras High Court · (1998) 234 ITR 296

Income Tax Act, 1961 — Section 147, 147(B), 253, 254(1), 256(2)

High Courts16 Jul 1996Dismissed

S. Venkataraman Vs L. Vijayasaratha

Madras High Court · (1997) 1 DMC 503 : (1996) 2 LW 222

Hindu Marriage Act, 1955 — Section 13(1)

High Courts16 Jul 1996Allowed

R. Kannan Adityan and 4 others Vs B.S. Adityan and Others

Madras High Court · (1996) 07 MAD CK 0013

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 23 Rule 1, Order 23 Rule 1(4), Order 7 Rule 11, Order 7 Rule 11(a)Constitution of India, 1950 — Article 226

High Courts15 Jul 1996

Sunil Kumar Vs Ushadevi Radhakrishna Pathi and Others Sakuntala Devi Vs Sunil Kumar and Others

Madras High Court · (1998) 233 ITR 245

Income Tax Act, 1961 — Section 269UC

High Courts15 Jul 1996

A.G.S. Tiber and Chemicals Industries (P.) Ltd. Vs Commissioner of Income Tax

Madras High Court · (1997) 92 TAXMAN 268

Income Tax Act, 1961 — Section 256(1), 80J, 80J(4), 80J(4)(ii), 84

High Courts15 Jul 1996Partly Allowed

M.R. Sathyamurthy and Another Vs University of Madras and Another

Madras High Court · (1996) 2 LLJ 1172

Constitution of India, 1950 — Article 226

High Courts13 Jul 1996Dismissed

Fraser and Ross Associates, Chartered Accounts and Others Vs P.S. Swaminathan

Madras High Court · (1997) 1 CTC 436 : (1998) 1 LW 783

Arbitration Act, 1940 — Section 20

High Courts12 Jul 1996

Manickam Chettiar Vs Ramanatha Devar

Madras High Court · (1996) 2 MLJ 398

Tamil Nadu Indebted Agriculturists (Temporary Relief) Act, 1976 — Section 3

High Courts12 Jul 1996Dismissed

D. Krishnamoorthi Vs Elanjiam alias Chandra and Others

Madras High Court · (1997) 1 CTC 328

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10

High Courts11 Jul 1996

K. Radhakrishnan Vs Thirumani Asphalts and Felts Pvt. Ltd. and others

Madras High Court · (1998) 91 CompCas 31 : (1997) 2 LW 790

Civil Procedure Code, 1908 (CPC) — Section 9Companies Act, 1956 — Section 10, 2(11), 283

High Courts11 Jul 1996

Commissioner of Income Tax Vs Dhun D. Dalal

Madras High Court · (1997) 143 CTR 359 : (1998) 233 ITR 143

Income Tax Act, 1961 — Section 24(1), 263, 28

High Courts11 Jul 1996Dismissed

V.P. Zackria Vs Mahavir Investments

Madras High Court · (1996) 2 CTC 361

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401

High Courts11 Jul 1996Dismissed

K. Radhakrishnan Vs Thirumani Asphalts and Felts (P) Ltd. and others

Madras High Court · (1998) 1 CTC 682 : (1997) 2 LW 790

Civil Procedure Code, 1908 (CPC) — Section 10(2), 2(11), 9Companies Act, 1956 — Section 10(1), 100, 2(11), 235, 283

High Courts11 Jul 1996

C. Vijaya Lakshmi and Another Vs N. Siva Bagiyam and Another

Madras High Court · (1997) ACJ 799 : (1996) 2 CTC 136 : (1996) 2 LW 238

Motor Vehicles Act, 1988 — Section 110, 166, 166(1)

High Courts11 Jul 1996

Poppi Reddy and Another Vs Ellammal and Others

Madras High Court · (1996) 2 MLJ 636

Succession Act, 1925 — Section 77, 95, 97

High Courts11 Jul 1996Allowed

Sri. Madhavapermal Devasthanam Vs Smt. Dhanlakshmi and Others

Madras High Court · (1996) 07 MAD CK 0020

High Courts10 Jul 1996Allowed

G.T. Jayaraman Vs The Union of India

Madras High Court · (1996) 07 MAD CK 0119

High Courts10 Jul 1996

The Asst. Collector of Central Excise and Customs (Legal) Madurai Preventive Group of Central Excise, Kovilpatti Vs V. Murugan

Madras High Court · (1997) 1 LW(Cri) 32

High Courts10 Jul 1996Dismissed

R.S. Munirajan Vs Jaya Theatre and Others

Madras High Court · (1996) 2 CTC 74

Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2, 151