High Courts30 Jul 1996
Commissioner of Income Tax Vs Sowmini Ramesh and Another
Madras High Court · (1998) 232 ITR 25
Income Tax Act, 1961 — Section 164(1), 80L
COURT ARCHIVE
Madras High Court judgments, 1996
1,274 judgments · page 27 of 64
High Courts30 Jul 1996
Jasmin Roadways, Pondicherry Vs Transport Commissioner, Madras
Madras High Court · AIR 1997 Mad 251
Motor Vehicles Act, 1988 — Section 2(31), 62(1), 63, 88(6)Tamil Nadu Motor Vehicles Rules, 1989 — Rule 213(7), 279Tamil Nadu Motor Vehicles Taxation Act, 1974 — Section 20
High Courts26 Jul 1996Dismissed
Chelladurai Vs Maniammal and Another
Madras High Court · (1996) 2 DMC 493
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts26 Jul 1996
S. Alamelu Ammal Vs Haribabu Naidu
Madras High Court · (1996) 2 CTC 238
Tamil Nadu Debt Relief Act, 1980 — Section 3
High Courts26 Jul 1996
Mrs. Nachal Vs State of Tamil Nadu
Madras High Court · (1997) CriLJ 2011
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173(8), 226, 319, 319(1)Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 392
High Courts26 Jul 1996Dismissed
Robin Chemicals (P) Ltd. Vs Government of Tamil Nadu and Others
Madras High Court · (1996) 2 CTC 261
Constitution of India, 1950 — Article 14, 226
High Courts26 Jul 1996
J. Kuppuswami Mudali and Others Vs Mahalingam
Madras High Court · (1997) 1 MLJ 45
Transfer of Property Act, 1882 — Section 123
High Courts26 Jul 1996Allowed
V. Rajendran Vs The District Munsif, Thiruvaiyaru, Thanjavur District, S. Devendran and The State of TamilNadu
Madras High Court · (1996) 07 MAD CK 0018
Civil Procedure Code, 1908 (CPC) — Section 10, 26, 27, 80, 9Constitution of India, 1950 — Article 14, 17, 227, 341Protection of Civil Rights Act, 1955 — Section 13, 16, 17, 2, 3
High Courts26 Jul 1996
Sree Karpagambal Mills Limited Vs The Union of India (UOI) and Others
Madras High Court · (1996) 2 MLJ 549
Constitution of India, 1950 — Article 226
High Courts25 Jul 1996
COMMISSIONER OF INCOME TAX vs. Vs KARTHIKEYAN
Madras High Court · (1999) 151 CTR 332
High Courts25 Jul 1996
Commissioner of Income Tax Vs Ayyanarappan and Co.
Madras High Court · (1998) 150 CTR 394
Income Tax Act, 1961 — Section 256(1), 41(2)
High Courts25 Jul 1996
K. Karala Gounder and Another Vs K. Baskaran
Madras High Court · (1997) 1 CTC 658
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts25 Jul 1996
Commissioner of Income Tax Vs V. Karthikeyan
Madras High Court · (1999) 239 ITR 815
Income Tax Act, 1961 — Section 10(13A)
High Courts25 Jul 1996
Commissioner of Wealth-tax Vs A.N. Natarajan
Madras High Court · (1998) 234 ITR 363
Wealth Tax Act, 1957 — Section 27(1), 5(1)
High Courts25 Jul 1996
Commissioner of Police, Madras and another Vs R. Kothandapani
Madras High Court · (1997) CriLJ 1812 : (1996) 2 CTC 436 : (1997) 1 LW(Cri) 93
Constitution of India, 1950 — Article 226
High Courts25 Jul 1996
R. Srinivasan and Another Vs K.S. Muthu Mudaliar and Sons by Partner, K.S. Muthu Mudaliar and Others
Madras High Court · (1996) 2 MLJ 428
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(c)
High Courts24 Jul 1996
Commissioner of Income Tax Vs V.S.T. Motors (P.) Ltd.
Madras High Court · (1997) 92 TAXMAN 205
Income Tax Act, 1922 — Section 10, 10(2), 4, 6, 9Income Tax Act, 1961 — Section 10, 14, 22, 23(1), 256(2)
High Courts24 Jul 1996
A.S.K. Rathnaswamy Nadar and Co., Madras Vs Trustees of the port Trust, Madras
Madras High Court · AIR 1997 Mad 255
Contract Act, 1872 — Section 151, 152, 161Major Port Trusts Act, 1963 — Section 42
High Courts24 Jul 1996
Chengalvarayan Co-operative Sugar Mills Ltd. Vs State of Tamil Nadu Thiru Arooran Sugars Ltd. Vs Assistant Commissioner, Commercial Taxes and others
Madras High Court · (1996) 07 MAD CK 0047
Central Sales Tax Act, 1956 — Section 2, 8Constitution of India, 1950 — Article 14, 226Income Tax Act, 1961 — Section 43
High Courts23 Jul 1996Dismissed
G. Anandam Vs Tamil Nadu Electricity Board and Another
Madras High Court · (1996) 2 LLJ 1198 : (1998) 3 MLJ 664