High Courts10 Mar 1995
Income Tax Officer Vs Dharamchand Surana
Madras High Court · (1995) 216 ITR 678
Income Tax Act, 1961 — Section 273(A), 276C, 276C(1)Penal Code, 1860 (IPC) — Section 420, 511
COURT ARCHIVE
Madras High Court judgments, 1995
1,084 judgments · page 40 of 55
High Courts10 Mar 1995
S.K.S. Rajamani Nadar Vs Commissioner of Income Tax
Madras High Court · (1995) 216 ITR 696
Income Tax Act, 1961 — Section 69D
High Courts10 Mar 1995
Arumugam Vs G. Mumgesan
Madras High Court · (1995) 03 MAD CK 0114
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227
High Courts10 Mar 1995Dismissed
S. Kannan Vs Collector of Customs and Another
Madras High Court · (1995) 50 ECC 82
Constitution of India, 1950 — Article 311Customs Act, 1962 — Section 110, 122, 124
High Courts10 Mar 1995
A. Stalin alias Stanles Vs Ansa alias Ansammal
Madras High Court · (1995) 1 LW 627 : (1995) 2 MLJ 312
Divorce Act, 1869 — Section 19(3)
High Courts10 Mar 1995
A. Abdul Samath and another Vs Union of India and another
Madras High Court · (1995) 83 CompCas 99 : (1996) CriLJ 727 : (1995) 2 CTC 102 : (1995) 50 ECC 74 : (1995) 78 ELT 429
Foreign Exchange Regulation Act, 1973 — Section 13, 18, 18A, 19, 3
High Courts10 Mar 1995Dismissed
A. Azhagu Thirunavukkarasu and Another Vs The Honourable Speaker, Tamil Nadu Legislative Assembly and Another
Madras High Court · (1995) 1 CTC 217 : (1995) 1 LW 346 : (1995) WritLR 201
Constitution of India, 1950 — Article 226
High Courts10 Mar 1995Allowed
R.S. Munirajan Vs Jaya Theatre and Others
Madras High Court · (1995) 1 CTC 587
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10A, 151Limitation Act, 1963 — Section 5
High Courts10 Mar 1995Dismissed
Coats Viyella India Ltd. Vs The Collector of Customs and Central Excise (appeals) and Others
Madras High Court · (1996) 53 ECC 61
High Courts09 Mar 1995
Tube Suppliers Ltd. Vs Commissioner of Income Tax
Madras High Court · (1995) 216 ITR 596
Income Tax Act, 1961 — Section 147, 32(1)
High Courts09 Mar 1995
Ramaswamy and another Vs Commissioner of Wealth-tax
Madras High Court · (1996) 220 ITR 205
Income Tax Act, 1961 — Section 148, 171Wealth Tax Act, 1957 — Section 20, 20(1), 20(2), 27(1), 5(1)
High Courts09 Mar 1995
Manoj Kumar Sonthalia Vs Vivek Goenka and Others
Madras High Court · (1995) 2 MLJ 622
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 3, 11
High Courts09 Mar 1995
M. Jagadeeswara Pandian Vs The Assistant Commissioner (Excise) and Others
Madras High Court · (1995) 50 ECC 115
Tamil Nadu Liquor (Retail Vending) Rules, 1989 — Rule 19(2)
High Courts09 Mar 1995
Commissioner of Income Tax Vs E.I.D. Parry Limited
Madras High Court · (1996) 86 TAXMAN 300
Estate Duty Act, 1953 — Section 62Income Tax Act, 1922 — Section 34, 35Income Tax Act, 1961 — Section 139, 139(8), 143(1)(a), 143(3), 144
High Courts08 Mar 1995
Commissioner of Income Tax Vs Murugesa Naicker Mansion
Madras High Court · (1995) 03 MAD CK 0148
Income Tax Act, 1961 — Section 256(2)
High Courts08 Mar 1995
Hindustan Engineering Industries Vs The Assistant Divisional Engineer, O and M, Madras Electricity System and Others
Madras High Court · (1995) 2 MLJ 479
Electricity (Supply) Act, 1948 — Section 49Electricity Act, 1910 — Section 39
High Courts08 Mar 1995
M. Sethu Vs The Commissioner for Hindu Religious and Charitable Endowments and Others
Madras High Court · AIR 1995 Mad 238
Civil Procedure Code, 1908 (CPC) — Section 80Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 70
High Courts08 Mar 1995
Commissioner of Income Tax Vs K.S. Gopalakrishnan
Madras High Court · (1995) 216 ITR 443
Income Tax Act, 1961 — Section 139, 139(8), 143, 144, 2(40)
High Courts08 Mar 1995
Commissioner of Income Tax Vs T. Stanes and Co. Ltd., Staff Pension Fund
Madras High Court · (1995) 216 ITR 433
Income Tax Act, 1961 — Section 161, 80M
High Courts07 Mar 1995
R. Bhoopalan and 9 others Vs S. Kandaswamy
Madras High Court · (1995) 1 LW(Cri) 368
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 186, 34, 342