High Courts05 Jun 1995
COMMISSIONER OF INCOME TAX Vs O. K. ARUMUGHAM CHETTIAR and Another
Madras High Court · (1997) 141 CTR 47
Income Tax Act, 1961 — Section 256(1)
COURT ARCHIVE
Madras High Court judgments, 1995
1,084 judgments · page 29 of 55
High Courts30 May 1995
M/s. Industrial Chemicals and Manomers Limited, Tirunelveli Vs State of Tamil Nadu and others
Madras High Court · AIR 1996 Mad 4 : (1995) 2 CTC 80
Electricity (Supply) Act, 1948 — Section 23(1), 49
High Courts30 May 1995
Kannu Reddiar Vs T. Palanirajan and Others
Madras High Court · (1995) 2 LW 169 : (1996) 1 MLJ 118
Contract Act, 1872 — Section 73
High Courts30 May 1995
P. Veeraswami Naidu (died) and another Vs Pushpammal and another
Madras High Court · AIR 1996 Mad 131
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5, Order 6 Rule 4Evidence Act, 1872 — Section 114Transfer of Property Act, 1882 — Section 2, 54, 57, 59, 7
High Courts30 May 1995
Chellathurai Nadar Vs Ramaswami Pillai and others
Madras High Court · AIR 1996 Mad 143 : (1997) 1 CTC 38
Provincial Insolvency Act, 1920 — Section 2, 6, 9(1)Transfer of Property Act, 1882 — Section 54
High Courts30 May 1995
M. Ramaswami Chettiar Vs M/s T.M. Ramaswamy Chettiar and Co.
Madras High Court · (1995) 05 MAD CK 0005
Trade and Merchandise Marks Act, 1958 — Section 2, 41, 44
High Courts16 May 1995
Kothari Industrial Corporation Ltd. and another Vs Maxwell Dyes and Chemicals (P.) Ltd.
Madras High Court · (1996) 85 CompCas 79
Companies Act, 1956 — Section 209A, 397, 398, 61, 62
High Courts16 May 1995
Management of Cholamandalam Software Ltd. Vs Presiding Officer, I Addl. Labour Court, Madras and Others
Madras High Court · (1995) 2 CTC 54
Factories Act, 1948 — Section 2
High Courts13 May 1995
Commissioner of Income Tax Vs South India Shipping Corporation Ltd.
Madras High Court · (1995) 216 ITR 651
Income Tax Act, 1961 — Section 28, 56, 80HH, 80HHA, 80J
High Courts13 May 1995
Commissioner of Income Tax Vs S.S. Narayanan
Madras High Court · (1995) 05 MAD CK 0007
Income Tax Act, 1961 — Section 28, 30, 37, 37(1)
High Courts13 May 1995Dismissed
Rajendran Vs The Nagercoil Municipality
Madras High Court · (1995) 2 CTC 130 : (1995) 2 LW 111 : (1995) 2 MLJ 342
Advocates Act, 1961 — Section 30Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, 24
High Courts09 May 1995Dismissed
C. Venugopal Naidu (died) and Others Vs Krishnamurthy and Another
Madras High Court · (1995) 2 CTC 78
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57(2)
High Courts07 May 1995
Dr. K.R. Lakshmanan Vs The Tamil Nadu Cricket Association and Others
Madras High Court · (1997) 2 CTC 705 : (1997) 3 LW 248
Contempt of Courts Act, 1971 — Section 5
High Courts05 May 1995
Commissioner of Income Tax Vs H.T.Ha. Bit Pvt. Ltd.
Madras High Court · (1996) 217 ITR 173
Income Tax Act, 1961 — Section 140A, 249(4), 28
High Courts03 May 1995
Alagarsamy and others Vs The State and another
Madras High Court · (1995) CriLJ 3414
Penal Code, 1860 (IPC) — Section 147, 148, 149, 326
High Courts03 May 1995
Hooli Devi Vs Asst. Collector of Customs (P), Madras
Madras High Court · (1995) 2 CTC 85 : (1996) 53 ECC 35 : (1995) 78 ELT 669 : (1995) 2 LW(Cri) 687
Criminal Procedure Code, 1973 (CrPC) — Section 394, 431Customs Act, 1962 — Section 135ALimitation Act, 1963 — Section 10, 11, 12, 13, 14
High Courts28 Apr 1995Dismissed
Mohammed Zackaiya rep. by Power Agent A.M. Yunus and Tajunnissa Vs Abdul Aziz
Madras High Court · (1995) 04 MAD CK 0015
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2), 25, 6
High Courts28 Apr 1995Dismissed
Rajamani Ammal Vs Neelambal Ammal @ Neela
Madras High Court · (1995) 04 MAD CK 0009
Specific Relief Act, 1963 — Section 16(c)
High Courts27 Apr 1995
Madras Pawn Brokers Association Vs State of Tamil Nadu. (and other Cases)
Madras High Court · (1995) 04 MAD CK 0100
Tamil Nadu General Sales Tax Act, 1959 — Section 12, 2, 2(11), 27, 3
High Courts27 Apr 1995Dismissed
Tirunelveli District Co-operative, Milk Producers Union Limited Vs The Thattaparai Milk Producers Co-operative Society Thattaparai and Balasubramanian
Madras High Court · (1995) 04 MAD CK 0097
Constitution of India, 1950 — Article 227