High Courts06 Jul 1995
Duraisami and Another Vs Rasayammal (died) and Others
Madras High Court · (1995) 2 MLJ 574
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54, Order 21 Rule 66, 115, 48Constitution of India, 1950 — Article 136, 182, 183
COURT ARCHIVE
Madras High Court judgments, 1995
1,084 judgments · page 27 of 55
High Courts06 Jul 1995
M. Sathiyamoorthy Vs Foreign Exchange Regulation Appellate Board and others
Madras High Court · (1996) 85 CompCas 142 : (1995) 79 ELT 365
Foreign Exchange Regulation Act, 1973 — Section 52(2)
High Courts06 Jul 1995
Xavier Vs Vincent Raj Alias Maria Vincent Raj
Madras High Court · (1995) CriLJ 3437 : (1995) 2 LW(Cri) 597
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 207, 227, 228Penal Code, 1860 (IPC) — Section 323, 325
High Courts06 Jul 1995
State of Tamil Nadu Vs K.V. Perumal Chettiar
Madras High Court · (1996) 54 ECC 86
Tamil Nadu General Sales Tax Act, 1959 — Section 7A
High Courts06 Jul 1995Allowed
Rathinathangam and 3 others Vs Sree Padmanabhan and State
Madras High Court · (1995) 2 LW(Cri) 574
Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 147, 323, 447
High Courts05 Jul 1995Dismissed
K.R. Nagarajan and another Vs The Special Deputy Collector, Land Acquisition Works, Madras City and State of Tamil Nadu
Madras High Court · (1995) 07 MAD CK 0093
Land Acquisition Act, 1894 — Section 11(A), 11A, 4(1), 5A, 6
High Courts05 Jul 1995
State of Tamil Nadu Vs M.M. Mohideen Thamby and Co.
Madras High Court · (1995) 07 MAD CK 0079
Tamil Nadu General Sales Tax Act, 1959 — Section 16, 32, 34
High Courts05 Jul 1995
State of Tamil Nadu Vs C. Pandian
Madras High Court · (1995) 07 MAD CK 0078
Tamil Nadu General Sales Tax Act, 1959 — Section 3
High Courts05 Jul 1995
Tata Oil Mills Co. Ltd. Vs Superintendent of Central Excise
Madras High Court · (1996) 53 ECC 41 : (1995) 80 ELT 737
Constitution of India, 1950 — Article 248Produce Cess Act, 1966 — Section 13, 20, 3, 6, 7
High Courts05 Jul 1995
J. Zeenath Beevi Vs N.V.K. Mohammed Sultan Rowther and Sons Ltd. and others
Madras High Court · (1996) 86 CompCas 530
Contract Act, 1872 — Section 23Trade and Merchandise Marks Act, 1958 — Section 24, 30, 34, 49, 78
High Courts05 Jul 1995Allowed
Punjab National Bank, Madras-1 Vs Jaggi Brothers by partners and 19 others
Madras High Court · (1995) 07 MAD CK 0005
High Courts05 Jul 1995Dismissed
T. Poongothai Vs Zamurth Bibi and 5 others
Madras High Court · (1995) 07 MAD CK 0004
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(a)(i), 10(3)(a)(iii), 10(3)(c), 10(3XaXi), 10(3Xc)
High Courts04 Jul 1995
N.K. Mohnot Vs Deputy Commissioner of Income Tax
Madras High Court · (1995) 83 TAXMAN 238
Income Tax Act, 1961 — Section 131, 131, 131(1), 131(3), 132
High Courts04 Jul 1995Allowed
Sundar Vs State
Madras High Court · (1995) 2 LW(Cri) 496
Criminal Procedure Code, 1973 (CrPC) — Section 173(2)Evidence Act, 1872 — Section 11, 27, 32, 32(1), 6Penal Code, 1860 (IPC) — Section 201, 302, 380, 381
High Courts04 Jul 1995
B. Adhikari Vs Ponraj
Madras High Court · (1999) 96 CompCas 431 : (1996) CriLJ 180 : (1995) 2 LW(Cri) 546
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts04 Jul 1995
Thamilarasan Vs The State
Madras High Court · (1996) CriLJ 274
Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 300, 302, 304, 307
High Courts04 Jul 1995
Balamurugan Vs Palanivel and another
Madras High Court · (1996) CriLJ 167 : (1995) 2 CTC 52 : (1995) 2 LW(Cri) 476
High Courts04 Jul 1995Allowed
Vincent Vs State
Madras High Court · (1996) 1 DMC 351 : (1995) 2 LW(Cri) 544
Penal Code, 1860 (IPC) — Section 375, 376, 90
High Courts04 Jul 1995
Greaves Chitram Ltd. Vs State of Tamil Nadu
Madras High Court · (1995) 07 MAD CK 0022
Central Sales Tax Act, 1956 — Section 2Tamil Nadu General Sales Tax Act, 1959 — Section 38
High Courts04 Jul 1995Allowed
Basheer Vs The State of Tamil Nadu
Madras High Court · (1995) 07 MAD CK 0017
Criminal Procedure Code, 1973 (CrPC) — Section 161, 227