High Courts29 Oct 1993
Palaniraja and Others Vs Jayalakshmi
Madras High Court · (1994) 1 LW 477 : (1994) 1 MLJ 404
Limitation Act, 1963 — Section 29(2), 3
COURT ARCHIVE
Madras High Court judgments, 1993
809 judgments · page 9 of 41
High Courts29 Oct 1993
Women's Indian Association (Regd.) Vs V. Mangudi
Madras High Court · (1993) 2 LW 483 : (1994) 1 MLJ 406
Madras City Tenants Protection Act, 1922 — Section 9
High Courts28 Oct 1993
Khan Plastics Vs State of Tamil Nadu and another
Madras High Court · (1994) WritLR 402
Tamil Nadu General Sales Tax Act, 1959 — Section 12, 13, 13(2), 16, 24
High Courts28 Oct 1993
Saraswathi Ammal Educational Trust and Others Vs University of Madras
Madras High Court · (1994) 1 MLJ 163
High Courts28 Oct 1993
Thangammal and Others Vs Avanashiappan and Others
Madras High Court · (1994) 2 MLJ 149
Civil Procedure Code, 1908 (CPC) — Section 106
High Courts28 Oct 1993Dismissed
High Court Legal Aid Centre Vs State
Madras High Court · (1993) 10 MAD CK 0041
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 3
High Courts28 Oct 1993
Sri Ambal Mills Ltd. Vs Assistant Collector of C. Ex., Coimbatore
Madras High Court · (1995) 76 ELT 517
Central Excises and Salt Act, 1944 — Section 9Criminal Procedure Code, 1973 (CrPC) — Section 309, 482
High Courts28 Oct 1993
Chemicals and Plastics India Ltd. Vs Special Tahsildar (Urban Land Tax)
Madras High Court · (1994) 1 MLJ 390
Constitution of India, 1950 — Article 226Tamil Nadu Urban Land Tax Act, 1966 — Section 20
High Courts28 Oct 1993
Nalini and 21 others Vs The State of Tamil Nadu
Madras High Court · (1993) LW(Cri) 606
Criminal Procedure Code, 1973 (CrPC) — Section 304Customs Act, 1962 — Section 108Prisoners (Attendance in Courts) Act, 1955 — Section 6
High Courts27 Oct 1993
Titanium Equipments and anodes Manufacturing Co. Ltd. Vs Union of India and others
Madras High Court · (1994) 207 ITR 566
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 32, 52(2)
High Courts27 Oct 1993
V. Gopal Vs Assistant Commissioner of Income Tax
Madras High Court · (1994) 207 ITR 971
Income Tax Act, 1961 — Section 116, 132, 143(2), 143(3), 148
High Courts27 Oct 1993
S. V.S. Oil Mills Vs S.V. Sivalinga Nadar and Sons and another
Madras High Court · (1993) 10 MAD CK 0003
Arbitration Act, 1940 — Section 14(2), 35Registration Act, 1908 — Section 17
High Courts26 Oct 1993
Kodali Sathyanarayana Vs Union of India
Madras High Court · (1994) 45 ECC 162 : (1994) 70 ELT 194
Customs Act, 1962 — Section 12, 15, 25, 25(2)
High Courts26 Oct 1993
Star Talkies Vs State of Tamil Nadu and Another
Madras High Court · (1994) 2 MLJ 245
High Courts25 Oct 1993
T. Rajagopalan Vs State of Tamil Nadu and Another
Madras High Court · (1994) 1 MLJ 160
High Courts15 Oct 1993
Vellai Ammal and Others Vs Chinnammal and Others
Madras High Court · (1994) 1 MLJ 98
High Courts15 Oct 1993
Rajarani Silk Palace and Others Vs C.K.B. Murugan
Madras High Court · (1994) 1 MLJ 212
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2)(ii), 10(2)(ii)(a), 10(2)(iii)
High Courts15 Oct 1993
G. Neela alias Neela George Vs M.R. Chandra Bai and Another
Madras High Court · (1994) 1 MLJ 193
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2)(1), 10(7), 11(4), 9(3)
High Courts15 Oct 1993
Nalli Sambasivan and Another Vs The Deputy Registrar of Trade Marks
Madras High Court · (1994) 1 MLJ 415
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(u)Trade and Merchandise Marks Act, 1958 — Section 109(2)