High Courts09 Nov 1993
A.M.M. Arunachalam Vs Madras Metropolitan Development Authority and Others
Madras High Court · (1994) 1 LW 452 : (1994) 2 MLJ 387 : (1994) WritLR 369
COURT ARCHIVE
Madras High Court judgments, 1993
809 judgments · page 8 of 41
High Courts08 Nov 1993
Karupayi and Others Vs Narayanan
Madras High Court · (1994) 1 MLJ 395
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(a)(i)
High Courts05 Nov 1993Allowed
N.S. Nanjudasamy and Another Vs N. Venkatachalam and 7 others
Madras High Court · (1994) 1 LW(Cri) 107
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 146
High Courts04 Nov 1993
State of Tamil Nadu Vs Thiruvalargal Singara Estate
Madras High Court · (1996) 217 ITR 199
Income Tax Act, 1961 — Section 143, 2(31), 3
High Courts04 Nov 1993
Kumudham Printers (P) Ltd. Vs State of Tamil Nadu
Madras High Court · (1993) 11 MAD CK 0075
Tamil Nadu General Sales Tax Act, 1959 — Section 10(b), 38
High Courts04 Nov 1993
K.V. Narasimhan Vs Income Tax Officer Income Tax Officer Vs K.V. Narasimhan
Madras High Court · (1994) 209 ITR 797 : (1994) 1 LW(Cri) 333
Income Tax Act, 1961 — Section 277, 277(1), 278, 278A
High Courts04 Nov 1993
C. Arun Prasad Vs The Headmaster, Municipal H.S. School and Others
Madras High Court · (1994) 1 MLJ 386
High Courts04 Nov 1993
A. Alangaram Vs A. Ganesan
Madras High Court · (1994) 1 MLJ 298
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 14(1)(b)Tamil Nadu Buildings (Lease and Rent Control) Rules, 1974 — Rule 11
High Courts04 Nov 1993
B. Rajagopal Vs Assistant Director of Inspection (Investigation)
Madras High Court · (1994) 121 CTR 330 : (1994) 208 ITR 702
Income Tax Act, 1961 — Section 269SS, 278B, 28
High Courts03 Nov 1993
Narayanaswamy and Another Vs The Special Tahsildar for Land Acqusition, Adi Dravidar Welfare and Another
Madras High Court · (1994) 1 MLJ 393
Land Acquisition Act, 1894 — Section 9(3)
High Courts03 Nov 1993Dismissed
M. Muthuvel Vs The Collector, The Revenue Divisional Officer, The Assistant Commissioner (Excise) and Natarajan
Madras High Court · (1993) 11 MAD CK 0020
Tamil Nadu Liquor (Retail Vending) Rules, 1989 — Rule 10, 11, 11(2), 13, 5
High Courts03 Nov 1993
M. Muthuvel Vs The Collector, Pudukottai District, Pudukottai, The Revenue Divisional Officer, Aranthangi, The Assistant Commissioner (Excise), Pudukottai and Natarajan
Madras High Court · (1993) 11 MAD CK 0006
High Courts02 Nov 1993Allowed
Rajamanickam and Others Vs Elangovan and Others
Madras High Court · (1996) 1 CTC 541 : (1998) 1 LW 443
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 4Evidence Act, 1872 — Section 92Registration Act, 1908 — Section 49
High Courts01 Nov 1993
Valtech High Tech Composites Pvt. Ltd. Vs Special Commissioner and Commissioner for Commercial Taxes, Chepauk, Madras-5 and another
Madras High Court · (1993) 11 MAD CK 0074
Constitution of India, 1950 — Article 226
High Courts01 Nov 1993
Dr. H. Ranganathan and Another Vs V. Chandrasekar and Others
Madras High Court · (1994) 1 LW 68 : (1994) 1 MLJ 85 : (1994) WritLR 249
High Courts01 Nov 1993
Nandagopal Vs N.E.P.C. Agro Foods Ltd.
Madras High Court · (1995) 83 CompCas 213
Companies Act, 1956 — Article 70Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts01 Nov 1993
Hybro Chains (P) Ltd., 64, Thatha Muthiappan Street, Madras-1 Vs Mary Thomas Marattukulam, and 6 others
Madras High Court · (1993) 11 MAD CK 0004
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 21, Order 22 Rule 12, 2, 2(11)Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5
High Courts29 Oct 1993Dismissed
Srinivasan and 6 others Vs State by Inspector of Police DCB, Salem
Madras High Court · (1994) 1 LW(Cri) 212
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161, 482Penal Code, 1860 (IPC) — Section 420, 461, 477, 477A
High Courts29 Oct 1993
K. Manickam Vs R. Palanisamy
Madras High Court · (1993) 2 LW 522 : (1994) 1 MLJ 198
High Courts29 Oct 1993
Devi Karani Vs District Revenue Office-cum-Appellate Authority, Debt Relief Act and Another
Madras High Court · (1994) 1 MLJ 430