COURT ARCHIVE

Madras High Court judgments, 1993

809 judgments · page 41 of 41

High Courts05 Jan 1993

S. Sukumar and Another Vs M. Rammohan Shanmugham

Madras High Court · (1993) 1 MLJ 416

Civil Procedure Code, 1908 (CPC) — Section 115

High Courts05 Jan 1993

Madras High Court · AIR 1993 Mad 265 : (1993) 1 LW 514

Arbitration Act, 1940 — Section 20, 39Constitution of India, 1950 — Article 14

High Courts02 Jan 1993

Madras High Court · (1993) 66 ELT 69

Customs Act, 1962 — Section 110, 124

High Courts01 Jan 1993

Madras High Court · (1993) 66 ELT 72

Customs Act, 1962 — Section 110, 124

High Courts01 Jan 1993

Madras High Court · (1993) 76 CompCas 323

Companies Act, 1956 — Section 630

High Courts01 Jan 1993

Madras High Court · (1993) 76 CompCas 38

Companies Act, 1956 — Section 397, 398, 433, 439, 493

High Courts01 Jan 1993

Madras High Court · (1993) 66 ELT 55

High Courts01 Jan 1993

Madras High Court · (1993) 66 ELT 66

Customs Act, 1962 — Section 111, 125, 131, 131B

High Courts01 Jan 1993

Madras High Court · (1993) 66 ELT 63

Constitution of India, 1950 — Article 226, 286, 32