High Courts18 Jan 1990
P. Kanthammal Vs D.S. Rajalakshmi and Another
Madras High Court · (1990) 1 LW 157 : (1990) 2 MLJ 364
COURT ARCHIVE
Madras High Court judgments, 1990
964 judgments · page 46 of 49
High Courts18 Jan 1990
Binnany Synthetics Private Ltd. Vs Deputy Commercial Tax Officer, Brough Road Circle, Erode
Madras High Court · (1990) 01 MAD CK 0058
High Courts18 Jan 1990
N.R. Nainar Mohamed Vs Khaja Mohideen
Madras High Court · AIR 1991 Mad 29
Civil Procedure Code, 1908 (CPC) — Section 148
High Courts18 Jan 1990
N.R. Nainar Mohamed Vs Khaja Mohideen, through his Power Agent, Mohamathu Fathima Beevi
Madras High Court · (1990) 1 LW 242 : (1990) 1 MLJ 185
Civil Procedure Code, 1908 (CPC) — Section 148
High Courts17 Jan 1990
P.J. Sundararajan and Another Vs The Deputy General Manager, Unit Trust of India and Another
Madras High Court · (1990) 1 MLJ 51(1)
Penal Code, 1860 (IPC) — Section 120B, 381
High Courts17 Jan 1990
Cholan Roadways Corporation Ltd. Vs Deputy Commercial Tax Officer-II, Kumbakonam and another
Madras High Court · (1990) 01 MAD CK 0055
Tamil Nadu General Sales Tax Act, 1959 — Section 31
High Courts17 Jan 1990
V. Sadayappan Vs Director General of Health, Services Government of India, New Delhi and others
Madras High Court · AIR 1990 Mad 302 : (1990) 1 LW 200
Constitution of India, 1950 — Article 226Indian Medicine Central Council Act, 1970 — Section 15(2), 15(3)
High Courts16 Jan 1990
BOMBAY CYCLE IMPORTING CO. Vs NINTH INCOME TAX OFFICER.
Madras High Court · (1990) 33 ITD 79
High Courts12 Jan 1990
J.V. Krishnamachary Vs P.V. Ramamoorthy and Others
Madras High Court · (1990) 1 MLJ 170
Transfer of Property Act, 1882 — Section 113
High Courts11 Jan 1990
G. Pushpalatha Vs State of Tamil Nadu and others
Madras High Court · (1990) CriLJ 2359
High Courts11 Jan 1990
V. Doraiswami Pillai (died) and another Vs The Government of Tamil Nadu and others
Madras High Court · AIR 1990 Mad 321
Constitution of India, 1950 — Article 133(1), 14, 19, 31Land Acquisition Act, 1894 — Section 10, 12(2), 17, 4, 5A
High Courts11 Jan 1990Dismissed
Mariammavarghese Vs The Commissioner of Land Reforms, Madras-5, and two others
Madras High Court · (1990) 01 MAD CK 0002
High Courts11 Jan 1990
Mariamma Varghese Vs K.V. Balasubramainam and 11 others
Madras High Court · (1990) 01 MAD CK 0001
Tamil Nadu Urban Land (Ceiling and Regulation) Act, 1978 — Section 6
High Courts10 Jan 1990
R. Narasimhan Vs Union of India (UOI) and Others
Madras High Court · (1990) 2 MLJ 55
Constitution of India, 1950 — Article 14
High Courts10 Jan 1990
R. Saraswathi and Another Vs J.A. Jafrulla and Another
Madras High Court · (1990) 1 LW 107 : (1990) 1 MLJ 78
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
High Courts10 Jan 1990
K. Venkataraman Vs The State of Tamil Nadu
Madras High Court · (1990) 1 LW 197 : (1990) 1 MLJ 1
High Courts10 Jan 1990Allowed
M. Murugan Vs Ranjini Murugan
Madras High Court · (1991) 1 DMC 233
Criminal Procedure Code, 1973 (CrPC) — Section 203Hindu Marriage Act, 1955 — Section 17Penal Code, 1860 (IPC) — Section 494
High Courts10 Jan 1990
V. Sudhakar Vs V. Ramiah and 10 others Devaraj Nansee and Company Vs V. Sudhakar and 11 others
Madras High Court · (1990) 01 MAD CK 0062
Civil Procedure Code, 1908 (CPC) — Section 151, 47Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 9
High Courts10 Jan 1990Dismissed
S. Natarajan Vs Shelly
Madras High Court · (1991) 2 DMC 217
Criminal Procedure Code, 1973 (CrPC) — Section 198, 482Penal Code, 1860 (IPC) — Section 493, 494, 495, 496
High Courts10 Jan 1990
T.M. Ramalingam Vs The Chairman, Madras Metropolitan Development Authority and Another
Madras High Court · (1990) 1 MLJ 364
Constitution of India, 1950 — Article 226