High Courts02 Feb 1990
Indian Overseas Bank Vs Bank of Madura Ltd.
Madras High Court · (1992) 75 CompCas 481
Negotiable Instruments Act, 1881 (NI) — Section 131
COURT ARCHIVE
Madras High Court judgments, 1990
964 judgments · page 44 of 49
High Courts02 Feb 1990
V. Pechianna Thevar and etc. Vs The Kulalar Pillaiyar Temple, Tiruppur
Madras High Court · AIR 1991 Mad 241
Madras City Tenants Protection Act, 1922 — Section 9Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 28, 49
High Courts02 Feb 1990
Income Tax OFFICER Vs S. M. LAKSHMANA PILLAI.
Madras High Court · (1990) 36 TTJ 413
High Courts02 Feb 1990
The Correspondent, Seaforth Aided Primary School Vs The Chief Educational Officer and Others
Madras High Court · (1990) 1 MLJ 437
Tamil Nadu Recognised Private Schools (Regulation) Act, 1973 — Section 14
High Courts01 Feb 1990
N. Durairajan Vs Union of India and another
Madras High Court · (1990) 2 LLJ 147
Industrial Disputes Act, 1947 — Section 10, 10(1), 12, 12(5), 2
High Courts01 Feb 1990
P. Jayappan Vs First Income Tax Officer
Madras High Court · (1992) 195 ITR 470
Criminal Procedure Code, 1973 (CrPC) — Section 311Income Tax Act, 1961 — Section 136, 276, 276CPenal Code, 1860 (IPC) — Section 193, 196
High Courts30 Jan 1990
Association of Lessees of Temple Lands Vs Arulmigu Varadaraja Perumal Temple
Madras High Court · (1990) 01 MAD CK 0085
Civil Procedure Code, 1908 (CPC) — Section 115Contract Act, 1872 — Section 23Transfer of Property Act, 1882 — Section 106
High Courts30 Jan 1990
R. Manohar Vs The Deputy Director, Export Inspection Agency and Others
Madras High Court · (1992) 1 MLJ 155
Constitution of India, 1950 — Article 14, 16, 2
High Courts30 Jan 1990
Noorul Islam Education Trust Vs The Govt. of Tamil Nadu and Others
Madras High Court · (1990) 2 MLJ 105
Constitution of India, 1950 — Article 162
High Courts30 Jan 1990
Noorul Islam Education Trust, Nagercoil Vs Government of Tamil Nadu and others
Madras High Court · AIR 1991 Mad 141
All India Council for Technical Education Act, 1987 — Section 10Constitution of India, 1950 — Article 226
High Courts29 Jan 1990
M.V. Krishna Iyer Vs C. Royappan and Others
Madras High Court · (1990) 1 LW 148 : (1990) 2 MLJ 382
Tamil Nadu Occupants of Kudiyiruppu (Conferment of Ownership) Act, 1971 — Section 4
High Courts29 Jan 1990
N. Vijaya Kumar Vs The Municipal Council and Others
Madras High Court · (1990) 1 MLJ 409
Constitution of India, 1950 — Article 14Tamil Nadu District Municipalities Act, 1920 — Section 50(1)(i)
High Courts25 Jan 1990
L. Ragupathy Vs Addl. Commr. for Workmen's Compensation and another
Madras High Court · (1990) 01 MAD CK 0095
Tamil Nadu Shops and Establishments Act, 1947 — Section 41
High Courts25 Jan 1990
Commissioner of Wealth-tax Vs B. Ghevarchand
Madras High Court · (1990) 186 ITR 648
Income Tax Act, 1961 — Section 271(1)Wealth Tax Act, 1957 — Section 18(1), 27(1)
High Courts25 Jan 1990
K. Natarajan alias Murugan and another Vs The State of Tamil Nadu and others
Madras High Court · (1991) CriLJ 756
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3
High Courts25 Jan 1990
Akbar Vs K. Mohamed Ansar and Others
Madras High Court · (1990) 1 LW 626 : (1990) 1 MLJ 342
Waqf Act, 1954 — Section 15, 43
High Courts24 Jan 1990
Sankarlal Jain Vs R. Kalavathi Ammal and 2 others
Madras High Court · (1990) 01 MAD CK 0061
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 14(1)(b), 16(2), 30, 30(i), 30(i)
High Courts23 Jan 1990
P. Mahamani Vs The Tamil Nadu Magnesite Ltd. and Others
Madras High Court · (1991) LW(Cri) 296
Contempt of Courts Act, 1971 — Section 11, 19
High Courts23 Jan 1990Dismissed
Bhel Ancillary Association Vs Collector of Central Excise
Madras High Court · (1990) 49 ELT 58
High Courts23 Jan 1990
M/s. Transformer and Switchgear Ltd. Vs Madhya Pradesh Electricity Board and Another
Madras High Court · (1990) 01 MAD CK 0066
Contract Act, 1872 — Section 126, 145Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 25(d), 40