High Courts20 Aug 1976
Parry and Co. Ltd. Vs R.J. Stephen and Another
Madras High Court · (1977) 2 LLJ 186
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Madras High Court judgments, 1976
628 judgments · page 13 of 32
High Courts20 Aug 1976
N.A. Chidambaram Chettiar Firm Vs The Government of Tamil Nadu
Madras High Court · (1977) ILR (Mad) 221 : (1977) 90 LW 34 : (1977) 1 MLJ 443
High Courts19 Aug 1976Dismissed
The State of Tamil Nadu Vs R. Palani
Madras High Court · (1977) 39 STC 303
Tamil Nadu General Sales Tax Act, 1959 — Section 12, 32, 38
High Courts18 Aug 1976
SHRI VENKATESA MILLS LTD. Vs COMMISSIONER OF Income Tax, MADRAS-II.
Madras High Court · (1978) 111 ITR 562
Income Tax Act, 1922 — Section 10(2)(vib)Income Tax Act, 1961 — Section 147(b)
High Courts18 Aug 1976
Shri Venkatesa Mills Ltd. Vs Commissioner of Income Tax
Madras High Court · (1977) ILR (Mad) 155
Income Tax Act, 1922 — Section 10(2)Income Tax Act, 1961 — Section 147, 256, 33
High Courts17 Aug 1976
E.S.I.C. Vs K. Ramachandran and Others
Madras High Court · (1977) 2 LLJ 214
Employees State Insurance Act, 1948 — Section 2
High Courts17 Aug 1976
Director-General of Employees' State Insurance Corporation Vs K.A. Venkataraman
Madras High Court · (1977) 1 LLJ 351
High Courts13 Aug 1976
Ranganayaki Ammal and Others Vs S.R. Srinivasan and Others
Madras High Court · (1978) 1 MLJ 56
Penal Code, 1860 (IPC) — Section 406
High Courts12 Aug 1976
Commissioner of Income Tax Vs G. Shankaran
Madras High Court · (1976) 08 MAD CK 0018
Income Tax Act, 1922 — Section 2(6A)
High Courts11 Aug 1976
S. Sethurathnam Pillai Vs Lucy Baskara Josephine styling herself as Baskara alias Dolly Sethurathnam and Others
Madras High Court · (1977) 2 MLJ 141
High Courts11 Aug 1976
Commissioner Of Income Tax, Madras-Ii Vs Madras Co-Operative House Construction Society Ltd.
Madras High Court · (1978) 111 ITR 187
Income Tax Act, 1922 — Section 12, 60, 66(1), 8, 9
High Courts11 Aug 1976
Commissioner of Wealth Tax Vs S. Venugopala Konar and Others
Madras High Court · (1976) 08 MAD CK 0040
Wealth Tax Act, 1957 — Section 18(1), 27(3), 7
High Courts11 Aug 1976
Commissioner Of Wealth-Tax Vs S. Venugopala Konar And Others.
Madras High Court · (1977) 109 ITR 52
Wealth Tax Act, 1957 — Section 18(1)(c), 27(3)
High Courts11 Aug 1976
Commissioner of Income Tax Vs Madras Co-operative House Construction Society Ltd.
Madras High Court · (1978) 111 ITR 187
Income Tax Act, 1922 — Section 60, 9
High Courts11 Aug 1976
A. and F. Harvey Ltd. as Agents to Executors of the Estate of Late Andrew Harvey Vs Commissioner of Wealth-tax
Madras High Court · (1977) ILR (Mad) 382 : (1977) 107 ITR 326
High Courts09 Aug 1976
A.R.N. CT. Firm and Chettiar Bank Vs The State of Tamil Nadu
Madras High Court · (1976) 08 MAD CK 0034
Constitution of India, 1950 — Article 13, 19, 352, 358, 359
High Courts09 Aug 1976
N.A. Chidambaram Chettiar Firm and Others Vs The State of Tamil Nadu and Others
Madras High Court · AIR 1977 Mad 153 : (1977) ILR (Mad) 135 : (1977) 90 LW 27
Constitution of India, 1950 — Article 19(1), 251, 254, 301, 304Tamil Nadu State Legislature (Delegation of Powers) Act, 1976 — Section 2, 3
High Courts06 Aug 1976
S. Ramanathan Vs Saroja Mills Ltd. and Others
Madras High Court · (1977) 2 LLJ 202
Constitution of India, 1950 — Article 226Tamil Nadu Shops and Establishments Act, 1947 — Section 2, 41
High Courts06 Aug 1976
Messrs. Metalika Industries, Hyderabad Vs The Joint Chief Controller of Imports and Exports, Madras and Others
Madras High Court · (1976) 08 MAD CK 0038
High Courts05 Aug 1976
L.A.N.N. Alagappan Vs P.S. Kalayanasundaram Iyer (Died) and Others
Madras High Court · AIR 1977 Mad 238 : (1977) ILR (Mad) 178 : (1977) 90 LW 106
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11