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Madras High Court judgments, 1976

628 judgments · page 12 of 32

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High Courts30 Aug 1976

Govindarajan and Others Vs K.A.N. Srinivasa Chetty and Others

Madras High Court · AIR 1977 Mad 402 : (1977) ILR (Mad) 81 : (1977) 90 LW 311

Berar Regulation of Agricultural Leases (Amendment) Act, 1953 — Section 16Berar Regulation of Agricultural Leases Act, 1951 — Section 15(2)Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
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High Courts30 Aug 1976

N. Ramaswami Udayar Vs Commissioner of Income Tax/Gift-tax

Madras High Court · (1977) ILR (Mad) 277 : (1979) 116 ITR 493

Income Tax Act, 1922 — Section 10(2), 35, 35(11)Income Tax Act, 1961 — Section 147, 154
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High Courts27 Aug 1976

N. Krishnappa Mudaliar and Another Vs The Government of Tamil Nadu and Another

Madras High Court · (1977) 1 MLJ 406

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High Courts25 Aug 1976

T. A. Devaki Ammal Vs Controller Of Estate Duty, Madras.

Madras High Court · (1978) 111 ITR 403

Estate Duty Act, 1953 — Section 12, 12(1), 40(a), 5, 64(1)
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High Courts25 Aug 1976

T.A. Devaki Ammal Vs Controller of Estate Duty

Madras High Court · (1978) 111 ITR 403

Estate Duty Act, 1953 — Section 12, 40
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High Courts24 Aug 1976

S. B. S. Jayam and Co. Vs Krishnamoorthi, Proprietor, Gopi Chemical Industries

Madras High Court · (1977) 1 MLJ 286

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High Courts24 Aug 1976

Kamarajan Textiles Vs Employees State Insurance Corporation

Madras High Court · (1977) 2 MLJ 296

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High Courts24 Aug 1976

P. Raju Vs Balakrishnan

Madras High Court · (1977) ILR (Mad) 322 : (1977) 90 LW 82 : (1977) 1 MLJ 435

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High Courts24 Aug 1976

MADRAS KIRANA MERCHANTS ASSOCIATION Vs COMMISSIONER OF Income Tax, MADRAS-I.

Madras High Court · (1978) 111 ITR 156

Income Tax Act, 1961 — Section 256(1)
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High Courts24 Aug 1976

Commissioner of Income Tax Vs Kadri Mills (Coimbatore) Ltd.

Madras High Court · (1977) 106 ITR 846

General Clauses Act, 1897 — Section 3(35)Income Tax Act, 1961 — Section 271(1)
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High Courts24 Aug 1976

Madras Kirana Merchants Association Vs Commissioner of Income Tax

Madras High Court · (1978) 111 ITR 156

Companies Act, 1956 — Section 25Income Tax Act, 1922 — Section 4(3)Income Tax Act, 1961 — Section 11, 2(15)
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High Courts23 Aug 1976

P.V. Venkatavaradan Vs The State of Tamilnadu by the Deputy Superintendent of Police, Vigilance and Anticorruption, Vellore

Madras High Court · (1978) LW(Cri) 140

Penal Code, 1860 (IPC) — Section 161, 165, 165A, 409
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High Courts23 Aug 1976

C.G. Ghanshamdas Vs Commissioner of Income Tax

Madras High Court · (1979) 116 ITR 212

Income Tax Act, 1961 — Section 256(1)
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High Courts23 Aug 1976

The State of Tamil Nadu and Another Vs Kandasamy Pilial and Others

Madras High Court · (1977) CriLJ 1690 : (1977) ILR (Mad) 113

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High Courts23 Aug 1976

Pauline Luca Vs Jerome Pascal

Madras High Court · AIR 1977 Mad 270 : (1977) ILR (Mad) 73 : (1977) 90 LW 194

Hindu Succession Act, 1956 — Section 2(1), 4, 4(1)
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High Courts20 Aug 1976

Palanivel Pillai Vs Sivakolundu Odayar and Others

Madras High Court · (1977) 2 MLJ 65

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High Courts20 Aug 1976Allowed

In Re: S. Arumugham

Madras High Court · (1977) LW(Cri) 125

Criminal Procedure Code, 1973 (CrPC) — Section 540
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High Courts20 Aug 1976

N.A. Chidambaram Chettiar Firm Vs The Govt. of Tamil Nadu

Madras High Court · AIR 1977 Mad 160 : (1977) 90 LW 27

Civil Procedure Code, 1908 (CPC) — Section 110Constitution of India, 1950 — Article 132, 132(1), 133, 19, 301
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High Courts20 Aug 1976Dismissed

S. Meenakshi and Others Vs The State of Tamil Nadu

Madras High Court · (1977) 40 STC 201

Tamil Nadu General Sales Tax Act, 1959 — Section 16, 16A, 2, 3, 38
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High Courts20 Aug 1976

Aishabi Vs Commissioner of Income Tax

Madras High Court · (1980) 126 ITR 293

Income Tax Act, 1961 — Section 147, 256(1)
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