COURT ARCHIVE

Madras High Court judgments, 1974

456 judgments · page 6 of 23

High Courts28 Sept 1974

The Manamadura Co-operative Urban Bank Limited Vs S. Seshadri Iyengar and Others

Madras High Court · (1974) ILR (Mad) 432

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 104, 11, 2(2), 96Hindu Religious Institutions Act — Section 84(2)Land Acquisition Act, 1894 — Section 18, 30, 31(2), 54

High Courts27 Sept 1974

Radhabai Ramchand Vs Controller of Estate Duty

Madras High Court · (1975) ILR (Mad) 95 : (1975) 98 ITR 661

Estate Duty Act, 1953 — Section 10

High Courts27 Sept 1974

Controller of Estate Duty Vs Ibrahim Gulam Hussain Currimbhoy

Madras High Court · (1975) 100 ITR 320

Estate Duty Act, 1953 — Section 10, 2(16), 5, 6, 7

High Courts27 Sept 1974

R. Subbaiah Thevar Vs R.V. Muthurangaswamy Naicker and Others

Madras High Court · (1975) 88 LW 775 : (1975) 1 MLJ 306

Transfer of Property Act, 1882 — Section 108(J)

High Courts27 Sept 1974Dismissed

SP.RM.N.RM. Ramaswamy Chettiar Vs Alamelu Achi and another

Madras High Court · (1974) 09 MAD CK 0031

Civil Procedure Code, 1908 (CPC) — Section 47

High Courts27 Sept 1974

Radhabai Ramchand Vs Controller Of Estate Duty, Madras

Madras High Court · (1975) 98 ITR 660

Civil Procedure Code, 1908 (CPC) — Order 30 Rule 30Estate Duty Act, 1953 — Section 10, 2(15), 48, 64(1), 64(6)Transfer of Property Act, 1882 — Section 130

High Courts27 Sept 1974

C. Doraiswamy Vs Tax Recovery Officer

Madras High Court · (1975) 99 ITR 494

Income Tax Act, 1961 — Section 156, 159, 280T

High Courts27 Sept 1974

Sivakami Sundarithai Vs Ramu Ammal and Another

Madras High Court · (1975) ILR (Mad) 61

High Courts27 Sept 1974

Doraiswami Pillai (died) and Others Vs S.K. Munuswami Mudaliar and Others

Madras High Court · (1975) 2 MLJ 8

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 12, 100

High Courts26 Sept 1974

Combined Traders Vs State of Tamil Nadu and Others

Madras High Court · (1975) 88 LW 490 : (1975) 2 MLJ 443

Constitution of India, 1950 — Article 301

High Courts25 Sept 1974Dismissed

Assistant Collector of Central Excise I. D. O. Vs C. Namperumal Gounder

Madras High Court · (1978) 2 ELT 56

High Courts24 Sept 1974

Commissioner of Income Tax Vs Seth Manicklal Fomra (by L.Rs.)

Madras High Court · (1975) 99 ITR 470

Income Tax Act, 1961 — Section 143, 143(3), 250, 251, 251(1)

High Courts24 Sept 1974Dismissed

Panchayat Board, Vettuvakottai Vs V. Lakshmanan and Another

Madras High Court · AIR 1975 Mad 216 : (1975) 88 LW 133

Constitution of India, 1950 — Article 226Tamil Nadu Panchayats Act, 1958 — Section 86, 86(2), 86(4), 86(5)

High Courts24 Sept 1974

In Re: Raju

Madras High Court · (1975) CriLJ 1199

Criminal Procedure Code, 1973 (CrPC) — Section 18, 21, 21(1)

High Courts23 Sept 1974

Commissioner of Gift-tax Vs C. Muthukumaraswamy Mudaliar

Madras High Court · (1975) ILR (Mad) 628 : (1975) 98 ITR 540

Gift Tax Act, 1958 — Section 15(2), 15(4), 17, 17(1)

High Courts23 Sept 1974

P.P. Kannaiah Chetty Vs Income Tax Officer and Another

Madras High Court · (1976) 105 ITR 622

Income Tax Act, 1961 — Section 226(3)

High Courts20 Sept 1974

Annamalai and Company Vs Sital Achi

Madras High Court · (1975) 88 LW 806 : (1975) 1 MLJ 337

Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(a)(i)

High Courts20 Sept 1974Dismissed

The Great Eastern Shipping Co. Ltd. Vs The Union Carbide India Ltd.

Madras High Court · (1975) ILR (Mad) 456

Carriage of Goods by Sea Act, 1925 — Section 2

High Courts20 Sept 1974

Bansilal Fomra and Others Vs The Thadava Co-operative Agricultural and Industrial Society Limited

Madras High Court · (1976) 89 LW 339 : (1976) 1 MLJ 39

Essential Commodities Act, 1955 — Section 3Sugarcane (Control) Order, 1966 — Clause 3(b)

High Courts20 Sept 1974Dismissed

Sri Visalam Chit Funds Ltd. Vs P.N. Srinivasa Mudaliar and Another

Madras High Court · (1975) ILR (Mad) 46

Contract Act, 1872 — Section 74Tamil Nadu Chit Funds Act, 1961 — Section 24, 25(1)