High Courts14 Oct 1974
The Chief Controlling Revenue Authority, Board of Revenue Vs M. Hamid Sultan
Madras High Court · (1975) ILR (Mad) 382 : (1975) 88 LW 27 : (1975) 2 MLJ 36
Trusts Act, 1882 — Section 82
COURT ARCHIVE
Madras High Court judgments, 1974
456 judgments · page 5 of 23
High Courts13 Oct 1974
S. Vaithilingam Vs S. Chandrasekaran
Madras High Court · (1974) 10 MAD CK 0028
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227
High Courts11 Oct 1974Dismissed
S. Srinivasachariar Vs Sri Renganatha Co-operative Stores Ltd. and another
Madras High Court · (1974) 10 MAD CK 0024
Provincial Insolvency Act, 1920 — Section 9(1)(c)Tamil Nadu Co-operative Societies Act, 1983 — Section 71, 71(1)
High Courts11 Oct 1974
Kandaswami Chettiar and Others Vs Gopal Chettiar and Others
Madras High Court · (1975) 2 MLJ 184
High Courts10 Oct 1974
The Chief Controller, Revenue Authority Vs Madras Fertilizers Ltd.
Madras High Court · AIR 1975 Mad 360 : (1975) ILR (Mad) 374 : (1975) 88 LW 402
Stamp Act, 1899 — Article 40, 2(17), 57Transfer of Property Act, 1882 — Section 58
High Courts09 Oct 1974
Chinnathambi Rowther and Co. Vs Commissioner of Income Tax
Madras High Court · (1975) 99 ITR 490
High Courts09 Oct 1974
The Chief Controlling Revenue Authority Vs The Madras Refineries Ltd.
Madras High Court · AIR 1975 Mad 362 : (1975) ILR (Mad) 529 : (1975) 88 LW 440
Stamp Act, 1899 — Article 27, 40, 3, 4
High Courts09 Oct 1974Allowed
Kumaraswami Gounder and Others Vs D.R. Nanjappa Gounder and Others
Madras High Court · (1978) ILR (Mad) 1
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, Order 41 Rule 4, 100Hindu Succession Act, 1956 — Section 14, 14(1), 14(2), 15, 16Limitation Act, 1963 — Section 27
High Courts08 Oct 1974
In Re: M. Lal and Others
Madras High Court · (1975) CriLJ 1719
Madras City Police Act, 1888 — Section 3, 49A(1)(a)(i)
High Courts07 Oct 1974Dismissed
K.B. Anwar Basha, V.M. Motors, Chetpet Vs The Regional Transport Authority Vellore and others
Madras High Court · AIR 1976 Mad 35
Motor Vehicles Act, 1988 — Section 68D
High Courts07 Oct 1974
Seth Kushiram Beharilal and Another Vs The State of Tamil Nadu and Others
Madras High Court · (1975) 1 MLJ 367
Madras Agricultural Produce Markets Act, 1959 — Section 18
High Courts07 Oct 1974Dismissed
K.B. Anwar Basha, V.M. Motors, Chetpet and Others Vs The Regional Transport Authority, Vellore and others
Madras High Court · AIR 1976 Mad 35
High Courts01 Oct 1974
S. Srinivasan (Deceased) (by legal representatives) Vs Commissioner of Income Tax
Madras High Court · (1975) 101 ITR 94
Income Tax Act, 1961 — Section 147
High Courts01 Oct 1974
Kishenlal Roopchand and Co. Vs Commissioner of Income Tax
Madras High Court · (1976) 104 ITR 422
Income Tax Act, 1922 — Section 34(1), 66
High Courts01 Oct 1974
G. Rathnaswami Vs Syed Meeral Beevi and Others
Madras High Court · (1975) ILR (Mad) 579
Motor Vehicles Act, 1988 — Section 95, 95(1), 95(2)
High Courts30 Sept 1974
Commissioner of Income Tax Vs S.V.M. Ahmed Jalaludeen and Others
Madras High Court · (1976) 102 ITR 447
Income Tax Act, 1922 — Section 33(6), 44DIncome Tax Act, 1961 — Section 147
High Courts30 Sept 1974
G. Kuppuswamy Naidu Memorial Sports Trust Vs Commissioner of Income Tax and Another
Madras High Court · (1975) 99 ITR 530
Income Tax Act, 1961 — Section 10(23)
High Courts30 Sept 1974
Y. Jeremiah Yesupatham Vs Mrs. Deenamma Yesupatham
Madras High Court · (1974) 09 MAD CK 0006
Civil Procedure Code, 1908 (CPC) — Section 13, 15Divorce Act, 1869 — Section 10, 15, 18, 22, 23