Civil Procedure Code, 1908 (CPC) — Section 100, 101Contract Act, 1872 — Section 10Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 5, 6, 7, 7(1), 7(2)

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High Courts19 Sept 1968

T.V. Sundaram Iyengar and Sons (P.) Ltd. by Managing Director T.S. Krishna Vs The State of Madras and Others

Madras High Court · (1969) 2 MLJ 214

Constitution of India, 1950 — Article 19Industrial Disputes Act, 1947 — Section 2A

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High Courts19 Sept 1968

Chinna Varaguna Rama Pandian and Others Vs Chelladurai alias Thiruvarasu Pandian and Others

Madras High Court · (1969) 82 LW 741 : (1970) 1 MLJ 443

Limitation Act, 1963 — Section 22

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High Courts19 Sept 1968Dismissed

T.V. Sundaram Iyengar and Sons (P) Ltd. by Managing Director, T.S. Krishna, Madurai Vs State of Madras and Others

Madras High Court · AIR 1970 Mad 82 : (1971) 22 FLR 105

Constitution of India, 1950 — Article 245, 246Industrial Disputes Act, 1947 — Section 10(1), 2A, 33C

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High Courts18 Sept 1968

C.V. Sadasiva Rao, Official Receiver, Sub-Court Vs Government of Madras

Madras High Court · (1969) 82 LW 197 : (1968) 81 LW 659 : (1969) 2 MLJ 605

Tamil Nadu Agricultural Income Tax Act, 1955 — Section 29(1)

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High Courts18 Sept 1968

C. Vs Sadasiva Rao, Official Receiver V. Government of Madras

Madras High Court · (1969) 71 ITR 747

Tamil Nadu Agricultural Income Tax Act, 1955 — Section 29(1)

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High Courts17 Sept 1968

In Re: M.S. Dakshinamurthi Mudaliar

Madras High Court · (1968) 81 LW 590 : (1969) 1 MLJ 345

Guardians and Wards Act, 1890 — Section 29Hindu Minority and Guardianship Act, 1956 — Section 6

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High Courts17 Sept 1968

K.S. Doraiswami Nadar (Died) and Others Vs Vinayaka Ratnaswami Nadar and Others

Madras High Court · (1969) 82 LW 188 : (1969) 1 MLJ 392

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High Courts16 Sept 1968Dismissed

Thangavelu Moopanar Vs Kandaswami Moopanar and Another

Madras High Court · (1969) ILR (Mad) 382

Tamil Nadu Panchayats Act, 1958 — Section 178, 22, 23, 24, 25Village Panchayat Act, 1950 — Section 13, 15, 16, 17, 19

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High Courts16 Sept 1968

A.S.V. Varadachariar Vs The Commissioner of Police and Others

Madras High Court · (1968) 09 MAD CK 0029

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High Courts12 Sept 1968

Madras Motor and General Insurance Co. Ltd., Madras Vs Commissioner of Income Tax, Madras

Madras High Court · AIR 1970 Mad 133 : (1969) 73 ITR 571

Income Tax Act, 1922 — Section 23A, 23A(1), 34

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High Courts11 Sept 1968

P. Rm. S. Ramanathan Chettiar Vs Commissioner of Income Tax

Madras High Court · (1969) 72 ITR 534

Income Tax Act, 1922 — Section 10(2)

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High Courts11 Sept 1968Dismissed

Garnier and Co. Vs The State of Madras and Another

Madras High Court · (1969) 23 STC 467

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High Courts10 Sept 1968

Subbathal Vs Kittammal

Madras High Court · (1971) 1 MLJ 293

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