High Courts15 Oct 1968
K.P.M. Abdul Majeed P. Kondagai Vs The Assistant Agricultural Income Tax Officer
Madras High Court · (1969) 2 MLJ 536
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Madras High Court judgments, 1968
477 judgments · page 8 of 24
High Courts14 Oct 1968Allowed
Asea Electric (India) Private Limited and Another Vs Joint Commercial Tax Officer, Madras 1and Others
Madras High Court · (1969) 82 LW 548 : (1969) 23 STC 160
Constitution of India, 1950 — Article 226
High Courts14 Oct 1968
In Re: P. Chelladurai
Madras High Court · (1969) 1 MLJ 508
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 5(1)(d)
High Courts14 Oct 1968
Asea Electric (India) Private Ltd. and Others Vs The Joint Commercial Tax Officer, Harbour Division-1 and Others
Madras High Court · (1969) 2 MLJ 632
High Courts11 Oct 1968
Monna Ahamad (Died) and Others Vs Khadeeja Beevi and Others
Madras High Court · (1973) 86 LW 673 : (1970) 1 MLJ 285
High Courts10 Oct 1968
Sri Mottayan alias Ponnuswami Vs Sri Thambuswami Padayachi and Another
Madras High Court · (1970) 1 MLJ 137
Madras Cultivating Tenants Protection and Payment of Fair Rent (Extension to Added Territories) Act, 1963 — Section 3(i)
High Courts09 Oct 1968Allowed
V/O Tractokoexport Vs Tarapore and Company and Another
Madras High Court · (1969) ILR (Mad) 399
Constitution of India, 1950 — Article 226Foreign Awards (Recognition and Enforcement) Act, 1961 — Section 3Sales of Goods Act, 1930 — Section 13, 42, 59
High Courts09 Oct 1968
Public Prosecutor Vs Rathinam (A.)
Madras High Court · (1970) 1 LLJ 295
Criminal Procedure Code, 1898 (CrPC) — Section 245(1)
High Courts09 Oct 1968Allowed
Messrs. V/O Tractoro export, Moscow Vs Messrs. Tarapore and Co. Madras and another
Madras High Court · (1969) ILR (Mad) 399
Constitution of India, 1950 — Article 226Sales of Goods Act, 1930 — Section 59
High Courts09 Oct 1968
Paramakudi Bus Transports (P.) Ltd. Vs The Regional Transport Authority and Others
Madras High Court · (1969) 2 MLJ 370
High Courts08 Oct 1968
K.S. Chakravarthi Iyengar (died) and Others Vs Chinnakutti Reddy and Others
Madras High Court · (1971) 1 MLJ 389
High Courts08 Oct 1968
In Re: Kannan
Madras High Court · (1969) 2 MLJ 109
Penal Code, 1860 (IPC) — Section 301, 302, 304A, 307, 321
High Courts08 Oct 1968
S. Pachiappa Mudaliar, Proprietor, Lakshmi S.P.S. Vilas Vs The State Transport Appellate Tribunal and Another
Madras High Court · (1969) 1 MLJ 597
High Courts01 Oct 1968
Regional Provident Fund Commissioner Vs Vittaldas Jagannathadas
Madras High Court · (1969) 2 LLJ 145
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1, 16
High Courts27 Sept 1968
Union of India (UOI) and Another Vs Firm of Anjaneya Motor Transport
Madras High Court · (1970) 2 MLJ 32
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63Income Tax Act, 1922 — Section 46, 46(2)Madras Revenue Recovery Act, 1864 — Section 17
High Courts27 Sept 1968
Union of India (UOI) and Another Vs Firm of Anjaneya Motor Transport, by Partner S. Srinivasan
Madras High Court · (1970) 2 MLJ 32
Madras Revenue Recovery Act, 1864 — Section 17
High Courts27 Sept 1968
Nagarathinam Pillai Vs Mahadevier
Madras High Court · (1970) 83 LW 12 : (1969) 2 MLJ 492
High Courts27 Sept 1968
COMMISSIONER OF Income Tax, MADRAS Vs K. RATHNAM NADAR.
Madras High Court · (1969) ILR (Mad) 495 : (1969) 71 ITR 433
Income Tax Act, 1922 — Section 66(1)
High Courts27 Sept 1968
P.R.V.R. Veerappa Chettiar Vs State of Madras and Another
Madras High Court · (1970) 1 MLJ 210
Tamil Nadu District Municipalities Act, 1920 — Section 86
High Courts27 Sept 1968Dismissed
Kumara Kangaya Goundar Vs Arumugha Goundar and Others
Madras High Court · AIR 1970 Mad 179 : (1970) 83 LW 322
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 1, Order 32 Rule 3(1), Order 32 Rule 3(5), Order 32 Rule 3(7)