High Courts18 Oct 1968
Srinivasa Padayachi Vs Parvathiammal and Others
Madras High Court · (1969) 82 LW 411 : (1969) 2 MLJ 597
COURT ARCHIVE
Madras High Court judgments, 1968
477 judgments · page 7 of 24
High Courts18 Oct 1968
The Regional Provident Fund Commissioner and Another Vs Vittaldas Jagannathadas and Another
Madras High Court · (1970) ILR (Mad) 663 : (1969) 82 LW 500 : (1969) 2 MLJ 118
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 16
High Courts18 Oct 1968
Meenakshinada Deikshtar Vs Murugesa Nadar and Another
Madras High Court · (1969) 1 MLJ 474
Contract Act, 1872 — Section 74Madras Provincial Small Causes Courts Act — Section 25
High Courts17 Oct 1968
Pl. S. Rm. Ramanathan Chettiar Vs Assistant Controller of Estate Duty
Madras High Court · (1970) 76 ITR 402
Constitution of India, 1950 — Article 14Estate Duty Act, 1953 — Section 34(1)
High Courts17 Oct 1968
A.K. Gopala Pillai Vs Agricultural Income Tax Officer and Another
Madras High Court · (1970) 75 ITR 120 : (1969) 82 LW 256
Tamil Nadu Agricultural Income Tax Act, 1955 — Section 3, 35, 8(1)
High Courts17 Oct 1968
Pandyan Insurance Co. Ltd. Vs Commissioner of Income Tax
Madras High Court · (1969) 73 ITR 12 : (1969) 82 LW 261
Income Tax Act, 1922 — Section 66(7)Income Tax Act, 1961 — Section 240, 297(2)
High Courts17 Oct 1968
South Madras Electric Supply Corporation Ltd. Vs First Income Tax Officer
Madras High Court · (1969) 74 ITR 383
Income Tax Act, 1922 — Section 35
High Courts17 Oct 1968Allowed
R. R. Harinarayanachari and others Vs The State of Madras
Madras High Court · (1968) 10 MAD CK 0019
Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 1951 — Section 3
High Courts17 Oct 1968
Angappa Goundan Vs Kuppammal
Madras High Court · (1969) 82 LW 594 : (1970) 1 MLJ 170
High Courts16 Oct 1968
R.P. David and Others Vs M. Thiagarajan and Others
Madras High Court · (1970) ILR (Mad) 617 : (1969) 82 LW 597 : (1970) 1 MLJ 168
Lunacy Act, 1912 — Section 75(2)
High Courts16 Oct 1968
M.R. Pratap and Another Vs The Director of Enforcement
Madras High Court · (1969) CriLJ 1582
High Courts16 Oct 1968
The Ammapet Handloom Weavers Co-operative Production and Sales Society Ltd. and Others Vs K.S. Kadalaimuthu and Others
Madras High Court · (1969) 1 MLJ 275
Tamil Nadu Shops and Establishments Act, 1947 — Section 41
High Courts16 Oct 1968Dismissed
Public Prosecutor Vs Pitchaiah Moopanar alias Pitchaiah Pillai
Madras High Court · AIR 1970 Mad 198 : (1970) CriLJ 705
Penal Code, 1860 (IPC) — Section 290, 304
High Courts16 Oct 1968
Ammapet Handloom Weavers' Co-operative Production and Sales Society, Ltd. Vs Kadalaimuthu (K.S.) and Others
Madras High Court · (1969) 2 LLJ 152
High Courts15 Oct 1968
K.P.M. Abdul Majeed Vs Assistant Agricultural Income Tax Officer
Madras High Court · (1969) ILR (Mad) 613 : (1970) 78 ITR 124 : (1969) 82 LW 474
Tamil Nadu Agricultural Income Tax Act, 1955 — Section 10, 10(1), 9(2)
High Courts15 Oct 1968
Gulabibai Jain Vs District Munsif, Poonamallec Rent Controller and Others
Madras High Court · (1969) 82 LW 437 : (1969) 2 MLJ 303
High Courts15 Oct 1968
Madurai District Central Co-operative Bank Ltd. Vs Third Income Tax Officer
Madras High Court · (1970) ILR (Mad) 247 : (1969) 73 ITR 479 : (1969) 82 LW 259
Income Tax Act, 1961 — Section 4, 81
High Courts15 Oct 1968
T.M. Abdul Gani, Representing the Estate of T.M.S. Mohamed Abdul Khader Vs The Agricultural Income Tax Officer
Madras High Court · (1969) 1 MLJ 507
Constitution of India, 1950 — Article 226
High Courts15 Oct 1968
Rajakumari Mathuramba Rajayi Vs First Expenditure Tax Officer
Madras High Court · (1969) 73 ITR 145 : (1969) 82 LW 189
Finance Act, 1964 — Section 53
High Courts15 Oct 1968
Sundaram and Others Vs The Corporation of Madras and Others
Madras High Court · (1969) 2 MLJ 217