High Courts01 Mar 1968
Sitalakshmi Mills Ltd. Vs The Deputy Commercial Tax Officer and Others
Madras High Court · (1969) 2 MLJ 22
Central Sales Tax Act, 1956 — Section 8(2)(b)
COURT ARCHIVE
Madras High Court judgments, 1968
477 judgments · page 20 of 24
High Courts01 Mar 1968Dismissed
Ramachandra Sarma Vs Ayeesha Begum and Others
Madras High Court · AIR 1969 Mad 470 : (1969) 82 LW 117 : (1969) 1 MLJ 427
Contract Act, 1872 — Section 10, 2Specific Relief Act, 1877 — Section 21
High Courts01 Mar 1968
Srimathi Kamalambal Vs Srinivasa Odayar (died) and Others
Madras High Court · (1968) 81 LW 421 : (1968) 2 MLJ 487
High Courts29 Feb 1968
Ammasai Gounder Vs Ravala Gounder (died) by L.Rs.
Madras High Court · (1968) 81 LW 359 : (1968) 2 MLJ 90
High Courts29 Feb 1968
P.P. Krishnan Vs J. Thailambal
Madras High Court · (1969) 82 LW 58 : (1969) 1 MLJ 328
Hindu Marriage Act, 1955 — Section 12, 24
High Courts27 Feb 1968
Subba Gounder Vs Palaniathal
Madras High Court · (1968) 81 LW 413 : (1969) 1 MLJ 188
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 7
High Courts27 Feb 1968Dismissed
Karthian Kone, Co-Trustee of Avan Papakudi Choultry Charity Vs Baghyathammal Co-Trustee of Ayan Papakudi Choultry Charity
Madras High Court · (1968) 02 MAD CK 0015
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts27 Feb 1968Allowed
Subbae Gounder Vs Palanathal
Madras High Court · AIR 1969 Mad 204
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 6, Order 39 Rule 7, Order 39 Rule 8, Order 39 Rule 8(1), Order 39 Rule 8(2)
High Courts20 Feb 1968
The Trivandrum Permanent Fund Vs K.M.A. Mohamed Mohideen Sahib
Madras High Court · (1969) 82 LW 30 : (1968) 2 MLJ 377
High Courts19 Feb 1968
Syed Ibrahim and Others Vs Jalma and Others
Madras High Court · (1968) 2 MLJ 83
High Courts16 Feb 1968
Workmen of Dalmia Cement (Bharat) Ltd. and Others Vs State Government of Madras and Others
Madras High Court · (1968) 2 MLJ 479
High Courts16 Feb 1968Dismissed
Vathsala Vs N. Manoharan
Madras High Court · AIR 1969 Mad 405 : (1968) 81 LW 609 : (1969) 1 MLJ 402
Hindu Marriage Act, 1955 — Section 12
High Courts16 Feb 1968Allowed
T.R. Rajagopala Iyer Vs T.R. Ramachandra Iyer
Madras High Court · AIR 1969 Mad 144 : AIR 1968 Mad 144 : (1968) 81 LW 375
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27(1), 107(2)
High Courts15 Feb 1968
V. PL. Vs VELLAYAPPA CHETTIAR v. COMMISSIONER OF Income Tax, MADRAS, AND OTHERS.
Madras High Court · (1969) 71 ITR 144
Income Tax Act, 1922 — Section 66(5)
High Courts15 Feb 1968Allowed
Balasubramaniam and Another Vs Rathinam and Others
Madras High Court · AIR 1969 Mad 380 : AIR 1968 Mad 380
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1
High Courts15 Feb 1968Dismissed
V. Danmull Sowcar Vs Syed Ali Mohamed
Madras High Court · AIR 1969 Mad 214 : (1969) ILR (Mad) 731 : (1968) 81 LW 432
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)
High Courts14 Feb 1968
T. S. BALIAH Vs T. S. RANGACHARI, Income Tax OFFICER, CENTRAL CIRCLE VI, MADRAS.
Madras High Court · (1969) 71 ITR 163
Income Tax Act, 1922 — Section 52Penal Code, 1860 (IPC) — Section 177
High Courts14 Feb 1968
T.S. Baliah Vs T.S. Rangachari, Income Tax Officer
Madras High Court · (1969) ILR (Mad) 525 : (1968) 2 MLJ 451
High Courts14 Feb 1968Dismissed
T.S. Baliah Vs T.S. Rangachari
Madras High Court · AIR 1969 Mad 145
Constitution of India, 1950 — Article 14Income Tax Act, 1922 — Section 28(4), 52Income Tax Act, 1961 — Section 277, 279, 297(2)