High Courts14 Feb 1968Dismissed
N. Bella Gouder Vs Tahsildar of Coonoor and Another
Madras High Court · AIR 1969 Mad 143 : AIR 1968 Mad 143
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2Income Tax Act, 1961 — Section 179
COURT ARCHIVE
Madras High Court judgments, 1968
477 judgments · page 21 of 24
High Courts14 Feb 1968Dismissed
A. Ganapathi Thevar Vs K. K. Narayanaswami, Prop : Varadarajaperumal Touring Talkies and another
Madras High Court · (1968) 02 MAD CK 0011
General Clauses Act, 1897 — Section 19(2)(1)
High Courts14 Feb 1968
N. Bella Gowder Vs Tahsildar, Coonoor, and Another
Madras High Court · (1969) 71 ITR 26
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22Income Tax Act, 1961 — Section 179
High Courts13 Feb 1968
Ibrahim Bivi and Others Vs K.M.M. Pakkir Mohideen Rowther
Madras High Court · (1969) 82 LW 221 : (1969) 1 MLJ 578
Contract Act, 1872 — Section 11Transfer of Property Act, 1882 — Section 7
High Courts13 Feb 1968Dismissed
Ramachandra Naidu and Another Vs Ramayya Naidu
Madras High Court · AIR 1969 Mad 418 : (1969) 82 LW 160 : (1969) 2 MLJ 151
Contract Act, 1872 — Section 10Registration Act, 1908 — Section 49Specific Relief Act, 1877 — Section 21
High Courts12 Feb 1968
Abdul Hameed Sait (died) by L.Rs. Vs Rajagopala Pandarathar (died) by L.Rs. and Others
Madras High Court · (1968) 81 LW 507 : (1968) 2 MLJ 604
Tamil Nadu Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 646, 64B
High Courts12 Feb 1968
M.V. Savitri Ammal Vs Secretary, Revenue Department, Govt. of Madras
Madras High Court · AIR 1969 Mad 217 : (1969) ILR (Mad) 393 : (1968) 81 LW 483
Succession Act, 1925 — Section 129, 130, 74
High Courts12 Feb 1968
Zabiya Bibi Vs A. Sivaperumal
Madras High Court · (1968) 81 LW 430 : (1970) 89 MLJ 1
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 21(1), Order 16 Rule 21(2)
High Courts08 Feb 1968
Varadarajulu Naidu Vs Inthirani Ammal and Another
Madras High Court · (1968) 81 LW 523 : (1968) 1 MLJ 386.
High Courts08 Feb 1968
Commissioner of Income Tax Vs Ashok Leyland Ltd.
Madras High Court · (1969) 39 CompCas 180 : (1969) 72 ITR 137
Income Tax Act, 1922 — Section 10(2)
High Courts07 Feb 1968
Mrs. Sarojini Rajah Vs Commissioner of Income Tax, Madras
Madras High Court · (1969) 71 ITR 504
Income Tax Act, 1922 — Section 66(2)
High Courts07 Feb 1968
Nallammal Vs Marimuthu Boyan and Another
Madras High Court · (1969) 82 LW 650 : (1969) 2 MLJ 482
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32(5)
High Courts05 Feb 1968
M.R. RM. SP. L. Subranian Chettiar and Others Vs Commissioner of Income Tax
Madras High Court · (1968) 70 ITR 262
Income Tax Act, 1922 — Section 66(2)
High Courts05 Feb 1968
The Commr. of Income Tax, Madras Vs Messrs. Raman and Raman Ltd., Kumbakonam
Madras High Court · (1968) 02 MAD CK 0013
Income Tax Act, 1961 — Section 10(2)(xv)
High Courts05 Feb 1968
Commissioner of Income Tax, Madras Vs Raman and Raman Ltd.
Madras High Court · (1969) 71 ITR 345
Income Tax Act, 1922 — Section 10(2)(via), 10(2)(xv), 10(4A), 66(2)
High Courts05 Feb 1968
Sathappa Textiles Private Ltd. Vs Second Income Tax Officer, Circle II, Coimbatore, and Another
Madras High Court · (1969) 71 ITR 260
Income Tax Act, 1922 — Section 22, 22(2), 22(2A), 22(3)
High Courts02 Feb 1968
R. Sivagnanam and Another Vs Everest Boarding and Lodging
Madras High Court · (1968) 81 LW 641 : (1969) 1 MLJ 101
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 4
High Courts02 Feb 1968Allowed
Ganapathia Pillai Vs Swaminatha Pillai
Madras High Court · AIR 1969 Mad 440 : AIR 1968 Mad 440 : (1969) 2 LLJ 159(1) : (1968) 81 LW 629
Civil Procedure Code, 1908 (CPC) — Section 60Payment of Bonus Act, 1965 — Section 1(4)
High Courts01 Feb 1968
Emcete and Sons Private Ltd. Vs Income Tax Officer, City Circle I, Madras
Madras High Court · (1968) 70 ITR 265
Income Tax Act, 1922 — Section 45Income Tax Act, 1961 — Section 104, 220(6)
High Courts01 Feb 1968
Tiruvannamalai Animal Vs Sadasiva Mudali and Others
Madras High Court · (1968) 2 MLJ 569